High Courts04 Apr 1986
Arunabha Bhattacharjee Vs State of West Bengal and Others
Calcutta High Court · 90 CWN 1158
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,510 of 3,204
High Courts04 Apr 1986
Sm. Mangala Ghosh Vs Rabindra Nath Hazra
Calcutta High Court · AIR 1987 Cal 307 : 90 CWN 696
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151Specific Relief Act, 1963 — Section 28
High Courts04 Apr 1986Dismissed
Pradeep Chand Lall and Another Vs Grindlays Bank Ltd. and Another
Calcutta High Court · AIR 1987 Cal 157 : (1990) 68 CompCas 272
Transfer of Property Act, 1882 — Section 68
High Courts04 Apr 1986
Sasanka Sekhar Panda Vs State of West Bengal and Others
Calcutta High Court · 90 CWN 924
West Bengal Panchayat Act, 1973 — Section 109, 128, 133, 159, 175
High Courts03 Apr 1986
Shib Shankar Karan Vs Smt. Jharna Karan
Calcutta High Court · (1986) 04 CAL CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Apr 1986
Laxmi Traders and Another Vs Assistant Collector of Customs and Others
Calcutta High Court · (1986) 9 ECR 129 : (1986) 25 ELT 678
Customs Act, 1962 — Section 11, 111, 112, 124Imports and Exports (Control) Act, 1947 — Section 3
High Courts02 Apr 1986
The Bank of Rajasthan Ltd. Vs S.K. Trading Co. and Others
Calcutta High Court · (1990) 1 CALLT 139
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107(2), 34
High Courts02 Apr 1986
The Bank of Rajasthan Ltd. Vs S.K. Trading Company and Others
Calcutta High Court · (1990) 1 CALLT 139
Civil Procedure Code, 1908 (CPC) — Section 107(2), 34, 34(1)
High Courts01 Apr 1986Allowed
Dipak Kumar Roy Vs Anjali Roy
Calcutta High Court · 90 CWN 1036
Hindu Marriage Act, 1955 — Section 10, 10(1)(h), 10(1))(b), 13, 2 8
High Courts31 Mar 1986Dismissed
Tarapada Bauri Vs State
Calcutta High Court · 91 CWN 561
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 103, 114(g), 14, 32, 6Penal Code, 1860 (IPC) — Section 201, 302
High Courts31 Mar 1986Partly Allowed
Savani Transport (Private) Ltd. Vs Gangadhar Ghosh
Calcutta High Court · AIR 1986 Cal 330 : 90 CWN 866
Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19Contract Act, 1872 — Section 73
High Courts27 Mar 1986
Sm. Pritikona Banerjee Vs Rabi Shankar Banerjee
Calcutta High Court · AIR 1987 Cal 269
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 21A, 9
High Courts25 Mar 1986
East India Hotels Ltd. Vs Central Board of Direct Taxes and Others
Calcutta High Court · (1986) 57 CTR 238 : (1986) 161 ITR 227 : (1986) 29 TAXMAN 546
Income Tax Act, 1961 — Section 80J, 80J(3), 80J(6), 84, 84(3)
High Courts25 Mar 1986
TOLARAM JALAN and Others Vs COMMISSIONER OF WEALTH TAX.
Calcutta High Court · (1987) 59 CTR 41
Wealth Tax Act, 1957 — Section 5, 5(1)(viii)
High Courts25 Mar 1986Dismissed
Pannalal Shaw Vs Smt. Gita Ghosh
Calcutta High Court · 90 CWN 945
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 16, Order 22 Rule 10, Order 22 Rule 10(1), 146Transfer of Property Act, 1882 — Section 13, 2(c), 3, 6, 6(a)West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(1)(i), 13(6), 17(3)
High Courts24 Mar 1986
Union of India and Others Vs Mozammil Haque and Others
Calcutta High Court · 90 CWN 911
Administrative Tribunals Act, 1985 — Section 14, 14(2), 28, 29, 29(1)Constitution of India, 1950 — Article 136Limitation Act, 1963 — Section 5
High Courts24 Mar 1986Dismissed
S.C. Sons (P) Ltd. Vs Sm. Brahma Devi Sharma and Others
Calcutta High Court · AIR 1986 Cal 437
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 9, 104, 151Limitation Act, 1963 — Article 122, 3(2)
High Courts24 Mar 1986Dismissed
In Re: Atul Chandra Ghosh
Calcutta High Court · 90 CWN 711
West Bengal Restoration Of Alienated Land Act, 1973 — Section 4
High Courts24 Mar 1986
Subodh Mitra Vs Surja Prokash Srivastava and Others
Calcutta High Court · 90 CWN 898
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19, Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6D
High Courts21 Mar 1986Dismissed
Ramesh Chandra Bhattacharyya Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1987 Cal 111 : 90 CWN 904
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10