High Courts21 Mar 1986Dismissed
Jyotish Samrat Pandit and Shri Ramesh Chandra Bhattacharyya Vs Corporation of Calcutta and Others
Calcutta High Court · 90 CWN 904
Civil Procedure Code, 1908 (CPC) — Section 115, 151
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,511 of 3,204
High Courts19 Mar 1986
Samijan Bewa Vs Revenue Officer, Lalgola
Calcutta High Court · 90 CWN 556
Constitution of India, 1950 — Article 14West Bengal Land Reforms Act, 1955 — Section 16, 18, 2(2), 50
High Courts19 Mar 1986Dismissed
Sadhan Ch. Samanta and Others Vs Jaladi Bala Dassi and Another
Calcutta High Court · 90 CWN 809
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, 99Limitation Act, 1963 — Section 14, 5West Bengal Land Reforms Act, 1955 — Section 8
High Courts19 Mar 1986
Sumit Gupta Vs Sm. Bela Basu
Calcutta High Court · (1986) 03 CAL CK 0026
Constitution of India, 1950 — Article 227
High Courts19 Mar 1986
Commissioner of Income Tax Vs Talbot T.I.M. Sales Ltd. [Now Talbot Stead Tube Co. Ltd., Agent T. and M. Sales Ltd.]
Calcutta High Court · (1989) 175 ITR 437
Income Tax Act, 1922 — Section 43Income Tax Act, 1961 — Section 163, 9
High Courts19 Mar 1986
Dasarathi Ghosh Vs Anuradha Ghosh and Another
Calcutta High Court · (1988) CriLJ 64
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Mar 1986
Govind Ram Agarwal Vs K. K. Dwivedi and Others
Calcutta High Court · (1986) CriLJ 1294 : 90 CWN 681
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 12Constitution of India, 1950 — Article 136, 21, 226, 32
High Courts18 Mar 1986Dismissed
June Alias Arjun Mandi Vs The State
Calcutta High Court · 90 CWN 838
Criminal Procedure Code, 1973 (CrPC) — Section 154, 294, 294(1), 294(1), 294(3)Evidence Act, 1872 — Section 17, 18, 19, 20, 21Penal Code, 1860 (IPC) — Section 300, 302
High Courts18 Mar 1986Allowed
Biswanath Chowdhury Vs U.P. Forest Corporation
Calcutta High Court · AIR 1986 Cal 334
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts18 Mar 1986Allowed
Kalyan Kumar Mukherjee Vs Institute of Company Secretaries of India and Another
Calcutta High Court · (1987) 42 CompCas 466
Companies Act, 1956 — Section 2(45)Constitution of India, 1950 — Article 12, 14, 226
High Courts18 Mar 1986
Commissioner of Income Tax Vs Bhattacharjee and Co.
Calcutta High Court · (1986) 55 CTR 6 : (1987) 164 ITR 89
Income Tax Act, 1961 — Section 68
High Courts18 Mar 1986Dismissed
Rasamoy Chowdhury Vs Anil Krishna Dawn and Others
Calcutta High Court · 90 CWN 725
Contract Act, 1872 — Section 23
High Courts18 Mar 1986
Samijan Bewa Vs Revenue Officer, Lalgola
Calcutta High Court · (1986) 03 CAL CK 0005
Constitution of India, 1950 — Article 14West Bengal Land Reforms Act, 1955 — Section 18, 50
High Courts18 Mar 1986Dismissed
Tarapada Bauri Vs State
Calcutta High Court · (1986) 03 CAL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 103, 114(g), 14, 32, 6Penal Code, 1860 (IPC) — Section 201, 302
High Courts17 Mar 1986
Commissioner of Income Tax Vs Calcutta Discount Co. Pvt. Ltd.
Calcutta High Court · (1986) 162 ITR 680 : (1986) 27 TAXMAN 128
Income Tax Act, 1961 — Section 256(1)
High Courts14 Mar 1986Dismissed
Arun Kumar Mitra Vs Central Vigilance Commissioner
Calcutta High Court · 90 CWN 1009
High Courts14 Mar 1986Dismissed
Preeti Singha Roy Vs Calcutta Tramways Co. (1978) Ltd.
Calcutta High Court · AIR 1986 Cal 305
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Mar 1986Dismissed
Smt. Bela Ghosh and Others Vs Ashitendra Nath Mitter
Calcutta High Court · 91 CWN 66
Bengal Money Lenders Act, 1940 — Section 36, 37A, 38Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Mar 1986
Commissioner of Income Tax Vs Ramzo Colma
Calcutta High Court · (1988) 172 ITR 451
Income Tax Act, 1961 — Section 15, 16, 17
High Courts10 Mar 1986
Commissioner of Income Tax Vs Model Manufacturing Co. (P.) Ltd.
Calcutta High Court · (1989) 175 ITR 374
Income Tax Act, 1961 — Section 22, 56, 57