Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 10, 2(k), 33, 33(2)(4), 33(2)(b)

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High Courts16 Sept 1987Allowed

Ganesh Steel Rolling Mills and Another Vs Union of India (UOI) and Others

Calcutta High Court · (1988) 34 ELT 509

Constitution of India, 1950 — Article 19(l)

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High Courts16 Sept 1987Allowed

Sm. Bijoyabala Sadhu Vs Sanat Kumar Sadhu and Others

Calcutta High Court · (1988) 2 CALLT 9

Succession Act, 1925 — Section 59, 61, 63West Bengal Land Reforms Act, 1955 — Section 14M

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High Courts16 Sept 1987

Rajendra Singh Sethia Vs The State and Others

Calcutta High Court · (1989) CriLJ 255

Civil Procedure Code, 1908 (CPC) — Section 4, 51, 60Constitution of India, 1950 — Article 14, 20Criminal Procedure Code, 1973 (CrPC) — Section 216, 238, 239, 240, 241

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High Courts16 Sept 1987Dismissed

Lohia Jute Press P. Ltd. and Others Vs The New India Assurance Co. Ltd. and Others

Calcutta High Court · AIR 1988 Cal 174

Arbitration Act, 1940 — Section 30, 33

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High Courts16 Sept 1987Allowed

In Re: Om Prakash Pariwal and Another

Calcutta High Court · AIR 1988 Cal 143 : (1988) 1 CALLT 248 : 92 CWN 630

Constitution of India, 1950 — Article 12, 14, 226Contract Act, 1872 — Section 182, 201, 202, 203, 204

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High Courts16 Sept 1987

In Re: M/s. Om. Prokash Pariwal and Another

Calcutta High Court · AIR 1988 Cal 143 : (1988) 1 CALLT 248 : 92 CWN 630

Constitution of India, 1950 — Article 12, 14, 16Contract Act, 1872 — Section 182, 201, 202, 203, 204

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High Courts16 Sept 1987

Siba Prosad Bhattacharyya and Others Vs Sri Bibhuti Bhattacharjee and Another

Calcutta High Court · 92 CWN 513

Civil Procedure Code, 1908 (CPC) — Section 115Partition Act, 1893 — Section 4

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High Courts15 Sept 1987

East India Hotels Ltd. and Another Vs State of West Bengal and Others

Calcutta High Court · AIR 1988 Cal 369

Constitution of India, 1950 — Article 226

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High Courts15 Sept 1987

Oil and Natural Gas Commission Workmen''s Association And Others Vs The State of West Bengal and Others

Calcutta High Court · (1987) 09 CAL CK 0016

Trade Unions Act, 1926 — Section 28, 28(3), 31(1), 32, 33(2)

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High Courts11 Sept 1987Allowed

M/s. Gupta Biscuits (P) Ltd. Vs United Commercial Bank and Another

Calcutta High Court · 92 CWN 618

Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 31, 32, 61, 64, 84(3)

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High Courts11 Sept 1987

Satish Mallick Vs Superintendent of Police and Others

Calcutta High Court · 92 CWN 614

Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 325West Bengal Home Guards Act, 1962 — Section 4

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High Courts09 Sept 1987Dismissed

Vidyadhar Upadhyay Vs Sree Sree Madan Gopal Jew and Others

Calcutta High Court · (1988) 2 CALLT 61 : (1990) 67 CompCas 394

Companies Act, 1956 — Section 446, 446(2), 454

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High Courts09 Sept 1987

Nepal Food Corporation Vs U.P.T. Import and Export Ltd. (PART) and Another

Calcutta High Court · AIR 1988 Cal 283 : (1988) 16 ECC 29

Carriage of Goods by Sea Act, 1925 — Article 3 , 5Contract Act, 1872 — Section 230, 73

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High Courts09 Sept 1987

O.N.G.C. Workmen''s Association Vs State of West Bengal and Others

Calcutta High Court · (1988) 1 CALLT 178 : 92 CWN 718 : (1988) 2 LLJ 335

Trade Unions Act, 1926 — Section 28, 31, 32, 33, 8

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High Courts08 Sept 1987Dismissed

Sk. Wahad Hossain Vs State of West Bengal and Others

Calcutta High Court · 92 CWN 698

Constitution of India, 1950 — Article 161, 162West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3, 4

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High Courts07 Sept 1987Dismissed

Sagar Mallick Vs Saraswati Dutta and Others

Calcutta High Court · 92 CWN 654

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1956 — Section 17

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