High Courts11 Aug 1987
Dulal Krishna Kanjilal Vs State of West Bengal and Others
Calcutta High Court · 92 CWN 592 : 92 CWN 425 : (1994) 3 LLJ 283
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,485 of 3,204
High Courts10 Aug 1987Allowed
Swarmal Choudhury Vs Commercial Tax Officer and Others
Calcutta High Court · (1988) 71 STC 404
Constitution of India, 1950 — Article 19Income Tax Act, 1961 — Section 141, 210
High Courts07 Aug 1987Dismissed
Luxmi Prosad Bhattacharjee and Others Vs Amulya Chandra Guin and Others
Calcutta High Court · AIR 1989 Cal 71
Specific Relief Act, 1963 — Section 19, 20
High Courts04 Aug 1987Allowed
Sree Prakash Mohta Vs Prem Ratan Kothari
Calcutta High Court · (1987) 08 CAL CK 0023
Civil Procedure Code, 1908 (CPC) — Section 80Companies Act, 1956 — Section 433(a)Presidency Towns Insolvency Act, 1909 — Section 10, 12, 12(1)(a), 12(1)(b), 12(1)(c)
High Courts04 Aug 1987Allowed
Harshabardhan Mondal and Another Vs Bhabani Prasad Chattopadhyay
Calcutta High Court · 92 CWN 405
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Evidence Act, 1872 — Section 114West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts03 Aug 1987
Commissioner of Income Tax Vs Birla Charity Trust
Calcutta High Court · (1987) 66 CTR 172 : (1988) 170 ITR 150 : (1987) 34 TAXMAN 504
Income Tax Act, 1961 — Section 11, 13, 13(1), 13(2), 13(3)
High Courts03 Aug 1987Dismissed
Employees'' State Insurance Corporation Vs M/s. Ashok Plastics (P) Ltd.
Calcutta High Court · 92 CWN 410
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Companies Act, 1956 — Section 2(17), 2(22), 2(24), 2(26), 2(9)Evidence Act, 1872 — Section 45, 45(2), 45(3), 74, 81
High Courts31 Jul 1987
Thakur Prasad Vs Monoranjan Ganguly
Calcutta High Court · (1987) 07 CAL CK 0029
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Jul 1987
Bhupesh Metals and Chemicals (P.) Ltd. Vs The Indian Iron and Steel Co. Ltd.
Calcutta High Court · AIR 1989 Cal 108
Contract Act, 1872 — Section 73
High Courts31 Jul 1987
In Re: Garg Glass Tubes (P.) Ltd.
Calcutta High Court · 92 CWN 345 : (1989) 175 ITR 422 : (1988) 69 STC 347
Bengal Finance (Sales Tax) Act, 1941 — Section 20, 3, 3A, 3A(1), 3A(2)Constitution of India, 1950 — Article 227, 265
High Courts31 Jul 1987
Asit Kumar Roy Vs State
Calcutta High Court · 92 CWN 446
Criminal Procedure Code, 1973 (CrPC) — Section 119, 149, 202, 227, 231
High Courts31 Jul 1987
Pramod Kumar Nayak Vs Union of India and Others
Calcutta High Court · 92 CWN 391
Constitution of India, 1950 — Article 311, 311(2)
High Courts30 Jul 1987
Peeco Hydraulic Private Ltd. Vs East Anglia Plastics (India) Ltd.
Calcutta High Court · (1987) 1 CALLT 551 : (1987) CALLT 551 : 92 CWN 453
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A, Order 8 Rule 6, 34Contract Act, 1872 — Section 55, 73Interest Act, 1978 — Section 61(2)
High Courts30 Jul 1987Dismissed
Darshan Lal Vohra Vs Union of India (UOI)
Calcutta High Court · (1988) 37 ELT 176
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts28 Jul 1987
Life Insurance Corporation of India Vs Kumar Purnendu Nath Tagore and Another
Calcutta High Court · AIR 1988 Cal 311
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts28 Jul 1987Partly Allowed
Sailendra Nath Banerjee Vs Union of India (UOI)
Calcutta High Court · AIR 1988 Cal 333
Railways Accidents (Compensation) Rules, 1990 — Rule 6(3), 6(4)
High Courts28 Jul 1987
East India Transformers and Switchgear (P) Ltd. and Another Vs Collector of Customs and Another
Calcutta High Court · (1992) 40 ECC 409 : (1988) 35 ELT 317
Customs Act, 1962 — Section 15, 25(1), 68Imports and Exports (Control) Act, 1947 — Section 3
High Courts27 Jul 1987Dismissed
Daga Films Vs Lotus Productions and Others
Calcutta High Court · AIR 1988 Cal 280
Transfer of Property Act, 1882 — Section 130
High Courts24 Jul 1987
Commissioner of Income Tax Vs R.R. Bajoria
Calcutta High Court · (1988) 67 CTR 22 : (1988) 67 CTR 21 : (1988) 169 ITR 162 : (1987) 35 TAXMAN 83
Income Tax Act, 1961 — Section 10(14), 16, 2(45)
High Courts24 Jul 1987
Venode Kumar Jalan Vs Calcutta Municipal Corporation and Others
Calcutta High Court · (1987) 1 CALLT 333 : (1987) CALLT 333
Calcutta Municipal Corporation Act, 1980 — Section 200(3)