Anantapur Textile Limited Vs Collector of Customs and Others
Calcutta High Court · (1988) 15 ECC 280 : (1988) 33 ELT 12
COURT ARCHIVE
64,079 judgments · page 1,482 of 3,204
Calcutta High Court · (1988) 15 ECC 280 : (1988) 33 ELT 12
Calcutta High Court · 92 CWN 681
Calcutta High Court · 92 CWN 785
Calcutta High Court · (1988) 68 CTR 15 : (1988) 172 ITR 223 : (1988) 36 TAXMAN 356
Calcutta High Court · AIR 1988 Cal 204
Calcutta High Court · (1987) 11 CAL CK 0008
Calcutta High Court · (1987) 11 CAL CK 0007
Calcutta High Court · 92 CWN 755
Calcutta High Court · 92 CWN 714
Calcutta High Court · AIR 1988 Cal 265 : (1989) 66 CompCas 913 : 92 CWN 618
Calcutta High Court · 92 CWN 691
Calcutta High Court · AIR 1988 Cal 210 : 92 CWN 709
Calcutta High Court · AIR 1988 Cal 1 : (1988) 1 CALLT 1 : 92 CWN 428
Calcutta High Court · (1988) 72 CTR 18 : (1990) 184 ITR 195
Calcutta High Court · (1994) 3 LLJ 157
Calcutta High Court · (1988) CriLJ 343
Calcutta High Court · (1988) 2 ACC 598 : AIR 1988 Cal 327
Calcutta High Court · AIR 1988 Cal 366 : 92 CWN 558
Calcutta High Court · AIR 1988 Cal 124 : 92 CWN 659