High Courts15 Jan 1988Dismissed
Alliance Mills (Lessees) Pvt. Ltd. Vs India Cements Ltd. and Another
Calcutta High Court · AIR 1989 Cal 59
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,480 of 3,204
High Courts13 Jan 1988
Anil Ruidas Vs The State
Calcutta High Court · (1988) CriLJ 1610
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 326
High Courts13 Jan 1988
West End Caterers Private Ltd. Vs State of West Bengal and Others
Calcutta High Court · (1989) 74 STC 270
Bengal Finance (Sales Tax) Act, 1941 — Section 26A(2)
High Courts12 Jan 1988Allowed
Swapan Dasgupta Vs Navin Chand Suchanti and Others
Calcutta High Court · (1988) 64 CompCas 562
Companies Act, 1956 — Section 2(26), 254, 255, 256, 257
High Courts24 Dec 1987
Vishanji Dungarmal Futnani Vs Mohanlal Dungarmal Futnani and Others
Calcutta High Court · AIR 1988 Cal 402 : (1989) 1 CALLT 31
Arbitration Act, 1940 — Section 28(2)Contract Act, 1872 — Section 23Succession Act, 1925 — Section 123, 213
High Courts24 Dec 1987
In Re: Abdul Malik
Calcutta High Court · 92 CWN 837
Civil Procedure Code, 1908 (CPC) — Section 24, 24(1), 24(8), 3
High Courts24 Dec 1987Dismissed
State Bank of India and Others Vs Amal Kumar Sen and Others
Calcutta High Court · 92 CWN 846
Constitution of India, 1950 — Article 12, 36, 37, 38
High Courts24 Dec 1987
Vinod Gupta Vs Collector of Customs
Calcutta High Court · (1988) 17 ECC 328 : (1988) 18 ECR 198 : (1988) 37 ELT 44
High Courts24 Dec 1987Dismissed
I.T.C. Ltd. and Another Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1989 Cal 294 : 92 CWN 1035 : (1988) 16 ECC 68 : (1988) 34 ELT 473
Central Excise Rules, 1944 — Rule 2, 4, 8Central Excises and Salt Act, 1944 — Section 11B, 2, 33A, 35A, 35A(3)Constitution of India, 1950 — Article 226
High Courts23 Dec 1987
I.T.C. Ltd. and Others Vs Union of India and Others
Calcutta High Court · 92 CWN 1035
Constitution of India, 1950 — Article 14Customs Act, 1962 — Section 19Foreign Exchange Regulation Act, 1973 — Section 12(1), 23, 23A
High Courts23 Dec 1987
Mrs. Bhakti Mondal Vs State of West Bengal and Others
Calcutta High Court · (1987) 12 CAL CK 0008
High Courts23 Dec 1987
In Re : Messrs. Hindusthan Advertising Corporation
Calcutta High Court · 92 CWN 943
Arbitration Act, 1940 — Section 20, 39
High Courts23 Dec 1987
Santosh Kumar Sarkar Vs State
Calcutta High Court · (1988) CriLJ 1828 : 92 CWN 918
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 304, 84
High Courts22 Dec 1987
Subhas Chandra Bose Vs The Trustees for the Improvement of Calcutta and Others
Calcutta High Court · (1989) 1 CALLT 376
High Courts22 Dec 1987
Subhas Chandra Bose Vs The Trustees For The Improvement of Calcutta and Others
Calcutta High Court · (1989) 1 CALLT 376
Calcutta Improvement Act, 1911 — Section 30
High Courts22 Dec 1987
N.V. Philips'' Gloeilempenfabrieken Vs Commissioner of Income Tax (No. 2)
Calcutta High Court · (1988) 73 CTR 86 : (1988) 172 ITR 541 : (1988) 39 TAXMAN 350
Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 256(1), 256(2), 263
High Courts17 Dec 1987Allowed
Sarajit Coomer Mazumder Vs The Calcutta Dock Labour Board and Others
Calcutta High Court · (1987) 12 CAL CK 0019
Constitution of India, 1950 — Article 141, 311
High Courts16 Dec 1987
Pradyot Kr. Mukherjee Vs Regional Manager, Bank of India and Others
Calcutta High Court · (1987) 12 CAL CK 0021
High Courts15 Dec 1987
Sabitri Bala Ray Vs Gouri Sankar Dutta
Calcutta High Court · (1988) 2 CALLT 393 : 92 CWN 870
West Bengal Land Reforms Act, 1955 — Section 8
High Courts15 Dec 1987
Hasimuddin Mandal Vs Golam Mahebub and Others
Calcutta High Court · (1988) CriLJ 1900
Criminal Procedure Code, 1973 (CrPC) — Section 378, 399, 401Penal Code, 1860 (IPC) — Section 147, 427, 447