COURT ARCHIVE

Calcutta High Court judgments

67,773 judgments · page 107 of 3,389

High Courts13 Dec 2023Dismissed

M/S. Bba Infrastructure Limited Vs Senior Joint Commissioner Of State Tax And Others

Calcutta High Court · (2023) 12 CAL CK 0044

Constitution Of India, 1950 — Article 14, 19(1)(g), 300ACentral Goods and Services Tax Act, 2017 — Section 16(1), 16(2), 16(2)(d), 16(3), 16(4), 39, 47, 107Tamil Nadu Value Added Tax Act, 2006 — Section 3(2), 3(3), 19, 19(2), 19(11), 19(20)

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High Courts12 Dec 2023Dismissed

Romi Hirawat Vs State Of West Bengal & Anr.

Calcutta High Court · (2023) 12 CAL CK 0043

Indian Penal Code, 1860 — Section 406Code Of Criminal Procedure, 1973 — Section 255(2), 313, 395, 397, 397(3), 401, 482Evidence Act, 1872 — Section 4, 114

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High Courts12 Dec 2023Disposed Of

Anglo India Jute & Textile Industries Private Limited & Anr. Vs Regional Provident Fund Commissioner-I & Ors.

Calcutta High Court · (2023) 12 CAL CK 0042

Employees� Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 5, 17, 17(1)(a), 17(4)

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High Courts12 Dec 2023Allowed

Saheli Nandi Vs Union Of India And Others

Calcutta High Court · (2023) 12 CAL CK 0041

Constitution Of India, 1950 — Article 14

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High Courts11 Dec 2023Allowed

Mani Kant Singh Vs Union Of India & Ors.

Calcutta High Court · (2023) 12 CAL CK 0040

Central Industrial Security Force Rules, 1969 — Rule 35Central Industrial Security Force Rules, 2001 — Rule 36, 37, 54

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High Courts11 Dec 2023Disposed Of

Uttam Mondal Vs State Of West Bengal & Ors

Calcutta High Court · (2023) 12 CAL CK 0039

Indian Penal Code, 1860 — Section 306

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High Courts11 Dec 2023Disposed Of

Prasanta Mallick Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 12 CAL CK 0038

Indian Penal Code, 1860 — Section 302

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High Courts11 Dec 2023Dismissed

Union Of India & Ors. Vs Wangkhemayum Bishonath Singh & Anr.

Calcutta High Court · (2023) 12 CAL CK 0037

Central Industrial Security Force Rules, 2001 — Rule 36(5)(c), 54, 77Central Civil Service (Conduct) Rules, 1964 — Rule 3(1)(iii)

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High Courts11 Dec 2023Dismissed

Tarak Nath Ghosh Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 12 CAL CK 0036

Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 156(3)

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High Courts11 Dec 2023

Vivek Sharma Vs United India Insurance Company Limited

Calcutta High Court · (2023) 12 CAL CK 0035

Constitution Of India, 1950 — Article 226

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High Courts11 Dec 2023Disposed Of

Hemanta Pal Vs State Of West Bengal

Calcutta High Court · (2023) 12 CAL CK 0027

Indian Penal Code, 1860 — Section 34, 308, 325, 326, 399Code Of Criminal Procedure, 1973 — Section 313

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High Courts08 Dec 2023Dismissed

Nazmin Yeasmin & Ors. Vs State Of West Bengal & Anr.

Calcutta High Court · (2023) 12 CAL CK 0030

Indian Penal Code, 1860 — Section 34, 323, 325, 341, 354, 354B, 379, 427, 447Code Of Criminal Procedure, 1973 — Section 164

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High Courts08 Dec 2023

Anti Moyee Manna & Ors. Vs Swapan Chatterjee & Ors

Calcutta High Court · (2023) 12 CAL CK 0029

Transfer of Property Act, 1882 — Section 108, 108(m), 108(o), 108(p)West Bengal Premises Tenancy Act, 1997 — Section 6(1)(f)

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High Courts08 Dec 2023

Rashmi Jha & Ors. Vs State Of West Bengal & Anr

Calcutta High Court · (2023) 12 CAL CK 0028

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 120B, 379, 406, 420, 463, 468, 471, 498A

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High Courts08 Dec 2023Dismissed

Union Of India Vs Indian Oil Corporation

Calcutta High Court · (2023) 12 CAL CK 0026

Railway Claims Tribunal Act, 1987 — Section 16, 74Railways Act, 1989 — Section 106

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High Courts08 Dec 2023Allowed

National Insurance Company Limited Vs Nirmalya Chakraborty & Anr.

Calcutta High Court · (2023) 12 CAL CK 0025

Motor Vehicles Act, 1988 — Section 134, 166, 170

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High Courts08 Dec 2023Allowed

Durga Mondal Vs Pritikana Saha Roy

Calcutta High Court · (2023) 12 CAL CK 0024

Code Of Civil Procedure, 1908 — Order 41 Rule 23ATransfer of Property Act, 1882 — Section 53AConsumer Protection Act, 2019 — Section 100

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High Courts08 Dec 2023Dismissed

Susanta Ghosh Vs Pralay Chakraborty & Ors

Calcutta High Court · (2023) 12 CAL CK 0020

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High Courts08 Dec 2023Allowed

EGV Association Of Apartment Owners And Another Vs Competent Authority And Others

Calcutta High Court · (2023) 12 CAL CK 0019

Constitution Of India, 1950 — Article 217, 217(1), 226West Bengal Apartment Ownership Rules, 1974 — Rule 3, 4, 5West Bengal Apartment Ownership Act, 1972 — Section 2, 3, 3(a), 3(ia), 3(k), 4(3), 10, 10A, 10B

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High Courts08 Dec 2023Dismissed

Md. Asif Baba @ Md. Asif Vs Union Of India & Ors.

Calcutta High Court · (2023) 12 CAL CK 0018

Border Security Rules, 1969 — Rule 45, 47, 51, 133, 161Prevention of Corruption Act, 1988 — Section 13(e)Border Security Force Act, 1968 — Section 31(b), 46, 74(2)

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