High Courts18 Dec 2023Dismissed
Sudip Chatterjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 12 CAL CK 0062
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 106 of 3,389
High Courts18 Dec 2023Disposed Of
Mir Alauddin And Anr. Vs Oriental Insurance Co. Ltd. And Anr
Calcutta High Court · (2023) 12 CAL CK 0061
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A
High Courts18 Dec 2023Disposed Of
Mandip Kumar Agarwal Vs Union Of India And Others
Calcutta High Court · (2023) 12 CAL CK 0056
High Courts18 Dec 2023Disposed Of
Buddhadev Maity Vs Union Of India & Ors.
Calcutta High Court · (2023) 12 CAL CK 0055
Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 — Rule 25, 25(2), 25(2)(v), 25(2)(v)(a)Contract Labour (Regulation and Abolition) Act, 1970 — Section 2, 10, 12, 21, 21(1), 21(4)Payment of Wages Act, 1936 — Section 2(vi)
High Courts15 Dec 2023Disposed Of
Bablu Manna Das Vs State Of West Bengal
Calcutta High Court · (2023) 12 CAL CK 0073
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 498ACode Of Criminal Procedure, 1973 — Section 164, 294, 313Evidence Act, 1872 — Section 106
High Courts15 Dec 2023Dismissed
Animesh Roy & Ors.Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 12 CAL CK 0072
West Bengal Municipal Act, 1993 — Section 54(3)
High Courts15 Dec 2023Allowed
Calcutta Institute Of Engineering And Management Society And Another Vs State Of West Bengal And Others
Calcutta High Court · (2023) 12 CAL CK 0071
High Courts15 Dec 2023Dismissed
Dipon Kumar Fouzdar Vs State Of West Bengal And Others
Calcutta High Court · (2023) 12 CAL CK 0070
Vidyasagar University Act, 1981 — Section 20, 21(ix)
High Courts15 Dec 2023Dismissed
Union Of India And Others Vs Soumitra Dey And Another
Calcutta High Court · (2023) 12 CAL CK 0069
Constitution Of India, 1950 — Article 311, 311(2)Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
High Courts15 Dec 2023Dismissed
Board Of Councilor Sainthia Municipality And Another Vs Sundar Devi Anchalia And Others
Calcutta High Court · (2023) 12 CAL CK 0068
Constitution Of India, 1950 — Article 11, 31, 136, 142, 300AWest Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3(1), 4(1)Right to Fair. Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(2)
High Courts15 Dec 2023Dismissed
Janapriyo Real Estate Pvt. Ltd. And Another Vs State Of West Bengal And Others
Calcutta High Court · (2023) 12 CAL CK 0054
West Bengal Real Estate (Regulation and Development) Rules, 2021 — Rule 17Real Estate (Regulation and Development) Act, 2016 — Section 12, 14, 18, 18(1)(b), 19, 21(1), 31, 43, 43(5), 59, 60, 61, 63, 64, 70, 71, 72
High Courts15 Dec 2023Dismissed
********* Vs State Of West Bengal & Ors
Calcutta High Court · (2023) 12 CAL CK 0053
Constitution Of India, 1950 — Article 141Indian Penal Code, 1860 — Section 34, 376, 376A, 406, 498ACode Of Criminal Procedure, 1973 — Section 154, 156(3), 173, 216
High Courts15 Dec 2023Allowed
B. M. Birla Heart Research Centre Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 12 CAL CK 0052
West Bengal Clinical Establishment (Registration, Regulation and Transparency) Act, 2017 — Section 37, 38, 38(iii)Indian Medical Council Act, 1956 — Section 13(4A), 23, 26, 27
High Courts14 Dec 2023Disposed Of
New India Assurance Co. Ltd. Vs Saraswati Sardar & Anr.
Calcutta High Court · (2023) 12 CAL CK 0051
Motor Vehicles Act, 1988 — Section 166, 163A
High Courts14 Dec 2023Disposed Of
Brig. Arindam Majumder & Anr. Vs Chairman, Board Of Councillors, Bidhannagar Municipal Corporation & Ors.
Calcutta High Court · (2023) 12 CAL CK 0050
Indian Stamp Act, 1899 — Article 5(e), 23West Bengal Municipal (Building) Rules, 2007 — Rule 2(6), 2(10), 2(15), 2(40), 2(43), 95(7), 95(59), 107, 110
High Courts14 Dec 2023Allowed
Utpal Ghosh Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 12 CAL CK 0049
Constitution Of India, 1950 — Article 226Partnership Act, 1932 — Section 42
High Courts14 Dec 2023Allowed
Fena (P) Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 12 CAL CK 0048
Micro, Small and Medium Enterprises Development Act, 2006 — Section 7
High Courts14 Dec 2023Allowed
Saregama India Limited And Anr. Vs State Of West Bengal And Ors.
Calcutta High Court · (2023) 12 CAL CK 0047
Indian Stamp Act, 1899 — Article 5(e), 23Indian Stamp Act, 1899 — Section 2(10), 2(10)(b), 47ATransfer of Property Act, 1882 — Section 5, 54
High Courts14 Dec 2023Allowed
Sucharita Roy Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 12 CAL CK 0046
Constitution Of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 4(1)
High Courts14 Dec 2023Dismissed
Gopal Chandra Manna Vs Arati Manna & Ors
Calcutta High Court · (2023) 12 CAL CK 0045
Evidence Act, 1872 — Section 68Indian Succession Act, 1925 — Section 63