High Courts22 Dec 2023Dismissed
Bikash Sarkar Vs Union Of India & Ors.
Calcutta High Court · (2023) 12 CAL CK 0085
Constitution Of India, 1950 — Article 226, 227Central Industrial Security Force Rules, 2001 — Section 19(1), 32, 32(1), 34(ii), 36
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 105 of 3,389
High Courts22 Dec 2023Allowed
Sukumar Dutta & Anr. Vs Shankar Manna & Ors.
Calcutta High Court · (2023) 12 CAL CK 0084
Code Of Civil Procedure, 1908 — Section 151
High Courts22 Dec 2023Allowed
Dinesh Sherawat @ Dinesh Kumar Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 12 CAL CK 0083
Indian Penal Code, 1860 — Section 120B, 405, 406, 418, 420Code Of Criminal Procedure, 1973 — Section 200, 482
High Courts22 Dec 2023Disposed Of
Sanat Kumar Kundu Vs Dilip Kundu (Chitta) & Ors.
Calcutta High Court · (2023) 12 CAL CK 0082
Code Of Civil Procedure, 1908 — Section 151Transfer of Property Act, 1882 — Section 44
High Courts21 Dec 2023Allowed
Radha Raman Singha & Anr. Vs Manju Rani Singha & Ors.
Calcutta High Court · (2023) 12 CAL CK 0081
Code Of Civil Procedure, 1908 — Order 41 Rule 27Indian Succession Act, 1925 — Section 59, 61, 62, 63, 74, 111, 276Evidence Act, 1872 — Section 68
High Courts21 Dec 2023Disposed Of
M/S. Nizam�s Restaurant Private Limited & Anr. Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2023) 12 CAL CK 0080
Constitution Of India, 1950 — Article 14, 265Kolkata Municipal Corporation Act, 1980 — Section 131, 131(2), 131(2)(e), 131(3), 170, 179(2), 307, 426, 427, 430, 430(a)(i), 432, 432(1)(c), 573Indian Easements Act, 1882 — Section 52
High Courts21 Dec 2023Dismissed
Swapna De (Dutta) & Ors. Vs Secretary, School Education Department & Ors.
Calcutta High Court · (2023) 12 CAL CK 0079
Constitution Of India, 1950 — Article 226
High Courts21 Dec 2023Disposed Of
Kashi Nath Shaw & Ors. Vs Hazi Abul Razzaque & Anr.
Calcutta High Court · (2023) 12 CAL CK 0078
Code Of Civil Procedure, 1908 — Order 22 Rule 4(1), Order 1 Rule 10(2)West Bengal Premises Tenancy Act, 1997 — Section 2(g)
High Courts21 Dec 2023Dismissed
Ananda Mohan Roy Vs Kanchana Mukhopadhyay
Calcutta High Court · (2023) 12 CAL CK 0077
Code Of Civil Procedure, 1908 — Section 10, 151Code Of Criminal Procedure, 1973 — Section 138
High Courts20 Dec 2023Allowed
Surya Sankar Barik Vs State Of West Bengal And Others
Calcutta High Court · (2023) 12 CAL CK 0076
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 357, 357A, 357A(2), 357A(3), 357A(5)
High Courts20 Dec 2023Allowed
Amar Nath Dutta Vs State Of West Bengal And Ors
Calcutta High Court · (2023) 12 CAL CK 0075
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 23, 23(1)Transfer of Property Act, 1882 — Section 123
High Courts20 Dec 2023Dismissed
Diptanshu Chatterjee Vs Union Of India & Anr.
Calcutta High Court · (2023) 12 CAL CK 0074
High Courts19 Dec 2023Allowed
Binod Nomodas Vs State Of West Bengal
Calcutta High Court · (2023) 12 CAL CK 0059
Indian Penal Code, 1860 — Section 34, 39, 307, 323, 324, 325, 341, 447, 506(2)Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts19 Dec 2023Allowed
Sukanta Mallick Vs Union Of India And Others
Calcutta High Court · (2023) 12 CAL CK 0058
Breeders of Species Licence Rules, 2023 — Rule 1(2), 3, 3(1)Wildlife (Protection) Act, 1972 — Section 3(25), 49M, 49M(1), 49N, 49N(1), 49N(2), 63, 63(1)(jvi), 63(1)(jviii)Customs Act, 1962 — Section 11B
High Courts19 Dec 2023Dismissed
Rampada Sarkar @ Ramapada Sarkar & Anr. Vs State Of West Bengal & Ors
Calcutta High Court · (2023) 12 CAL CK 0057
Constitution Of India, 1950 — Article 226
High Courts18 Dec 2023Disposed Of
New India Assurance Co. Ltd Vs Palash Bhunia & Anr.
Calcutta High Court · (2023) 12 CAL CK 0067
Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 166, 170, 170(b), 173
High Courts18 Dec 2023Disposed Of
New India Assurance Co. Ltd. Vs Nanda Hazra & Anr.
Calcutta High Court · (2023) 12 CAL CK 0066
Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 166, 170, 170(b), 173
High Courts18 Dec 2023
Hrishikesh Chandra Ghorai Vs Banabehari Paira
Calcutta High Court · (2023) 12 CAL CK 0065
Constitution Of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 2(6), 2(7), 2(10), 8
High Courts18 Dec 2023Allowed
Taraprasanna Banerjee & Ors. Vs Central Bureau Of Investigation
Calcutta High Court · (2023) 12 CAL CK 0064
Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts18 Dec 2023Allowed
Jai Kumar Karnani Vs Union Of India & Ors.
Calcutta High Court · (2023) 12 CAL CK 0063
Constitution Of India, 1950 — Article 31, 32, 226, 300ALimitation Act, 1963 — Article 64, 65, 119(b), 142Defence of India Rules, 1962 — Rule 75A(1), 75(2), 75(3), 75(e)(2)