High Courts23 Jul 2026Disposed of
Dunlop India Limited And E. V. Mathai & Sons
Calcutta High Court · (2026) 07 CAL CK 0131
COURT ARCHIVE
Calcutta High Court judgments, 2026
965 judgments · page 39 of 49
High Courts22 Jul 2026Disposed of
Amit Basu Vs. The Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2026) 07 CAL CK 0146
Kolkata Municipal Corporation Act, 1980-Section 400, 401West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001
High Courts22 Jul 2026Dismissed
Privi Exports Pvt Ltd Vs Saarishta Agri LLP and Ors
Calcutta High Court · (2026) 07 CAL CK 0125
High Courts21 Jul 2026Allowed
B.R.B Roy Vs Commissioner of Customs (Preventive) Kolkata and Anr.
Calcutta High Court · 2026:CHC-OS:316-DB
Customs Act, 1962-Section 108, 111, 113, 114(i), 124, 130Customs House Agent Licensing Regulation, 2004-Clause 13Penal Code, 1860-Section 107
High Courts21 Jul 2026Allowed
Eden Consultancy Services Pvt Ltd Vs Kerala State Electronics Development Corporation Ltd and Ors
Calcutta High Court · (2026) 07 CAL CK 0124
Code of Civil Procedure, 1908-Order VIII Rule 1
High Courts21 Jul 2026Disposed of
Ranjit Prasad Shaw and Anr. Vs Surendra Prasad Shaw and Ors.
Calcutta High Court · 2026:CHC-OS:319
High Courts20 Jul 2026Dismissed
Quintet Ventures Private Limited Vs Sandeep Gupta and Others
Calcutta High Court · 2026:CHC-OS:317-DB
Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Order VII Rule 11
High Courts20 Jul 2026Allowed
Square Four Assets Management and Reconstruction Company Pvt Ltd. and Ors Vs Orient Beverages Limited
Calcutta High Court · (2026) 07 CAL CK 0122
Code of Civil Procedure, 1908-Order XXI Rule 35
High Courts20 Jul 2026Disposed of
Hindustan Unilever Limited Vs Anchor Health and Beauty Care Private Ltd.
Calcutta High Court · (2026) 07 CAL CK 0121
High Courts20 Jul 2026Dismissed
Sunil Kumar Jalan Vs Chandra Kumar Kanoria and Ors
Calcutta High Court · 2026:CHC-OS:318-DB
Companies Act, 1956-Section 10F, Section 111, Section 397, Section 398Companies Act, 2013-Section 58, Section 433
High Courts20 Jul 2026Dismissed
Sunil Kumar Jalan Vs Chandra Kumar Kanoria and Ors
Calcutta High Court · (2026) 07 CAL CK 0097
Companies Act, 1956-Section 10F, 111, 397, 398Companies Act, 2013-Section 58, 433
High Courts17 Jul 2026Disposed of
Smt. Usha Gupa & Ors. and Manish Bhushan Toppo
Calcutta High Court · (2026) 07 CAL CK 0137
High Courts17 Jul 2026Dismissed
Pradeep Kumar Jain and Sons (HUF) Vs Sri Sri Iswar Mahadeb and Ors
Calcutta High Court · 2026:CHC-OS:310-DB
Code of Civil Procedure, 1908-Order VII Rule 11, Order VII Rule 10West Bengal Premises Tenancy Act, 1997-Section 7(3)Transfer of Property Act, 1882-Section 106
High Courts16 Jul 2026Partially allowed
Pulinat Ettan Thomas Vs. Finorchem Limited
Calcutta High Court · (2026) 07 CAL CK 0143
Indian Contract Act, 1872-Section 31, Section 32, Section 70, Section 72
High Courts15 Jul 2026Dismissed
Goodfaith Holding Private Limited Vs M/s. Supreme Wood Productys Private Limited
Calcutta High Court · (2026) 07 CAL CK 0152
Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Order VII Rule 11, Order VII Rule 13, Order XXXIX Rule 1, 2
High Courts15 Jul 2026Disposed of
M/S. Credence International Vs Union of India & Ors.
Calcutta High Court · (2026) 07 CAL CK 0151
Food Safety and Standards Act, 2006-Section 25, 47(5), 89Food Safety and Standards (Import) Regulations, 2017-Regulation 13(1), 15Customs Act, 1962-Section 110(1), 144
High Courts15 Jul 2026Dismissed
ITD-ITD CEM Joint Venture Vs Kolkata Metro Rail Corporation Ltd.
Calcutta High Court · (2026) 07 CAL CK 0147
Arbitration and Conciliation Act, 1996-Section 34, 37Indian Contract Act, 1872-Section 29
High Courts15 Jul 2026Dismissed
Goodfaith Holding Private Limited Vs M/s. Supreme Wood Productys Private Limited
Calcutta High Court · 2026:CHC-OS:307-DB
Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Order VII Rule 11, Order VII Rule 13
High Courts15 Jul 2026Dismissed
Punalur Paper Mills Limited Vs. KAHM Industries Private Limited and Ors
Calcutta High Court · (2026) 07 CAL CK 0144
Code of Civil Procedure, 1908-Order VII Rule 11