COURT ARCHIVE

Calcutta High Court judgments, 2026

965 judgments · page 40 of 49

High Courts15 Jul 2026Disposed of

M/s. Credence International Vs Union of India & Ors.

Calcutta High Court · 2026:CHC-OS:308

Food Safety and Standards Act, 2006-Section 25, 47(5), 89Food Safety and Standards (Import) Regulations, 2017-Regulation 13(1), 15Customs Act, 1962-Section 110(1), 144

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High Courts14 Jul 2026Disposed of

Kedarnath Tradecomm LLP & Ors. Vs. Mayank Agarwal & Ors.

Calcutta High Court · (2026) 07 CAL CK 0129

Commercial Courts Act, 2015-Section 2(1)(c)(xv), Section 3A, Section 4, Section 5, Section 6, Section 7, Section 10, Section 12A, Section 15, Section 18Arbitration and Conciliation Act, 1996-Section 9, Section 34Code of Civil Procedure, 1908-Order VII Rule 10, Order VII Rule 11

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High Courts12 Jun 2026Disposed Of

M/S. MHPL Infra Jv And Ors Vs Rites Limited And Anr

Calcutta High Court · (2026) 06 CAL CK 0538

Arbitration And Conciliation Act, 1996-Section 11, 11(6), 11(6A), 12, 16, 21

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High Courts10 Jun 2026Allowed

ATOSI Bhad (Mondal) @ Atasi Bhar (Mondal) Vs State Of West Bengal & Anr

Calcutta High Court · (2026) 06 CAL CK 0425

Protection Of Women From Domestic Violence Act, 2005-Section 12, 23

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High Courts10 Jun 2026Dismissed

Aparajita Biswas Vs State Of West Bengal & Anr

Calcutta High Court · (2026) 06 CAL CK 0424

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 528Bharatiya Nyaya Sanhita, 2023-Section 79, 118, 118(1), 120(1), 120(2)Code Of Criminal Procedure, 1973-Section 107, 482

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High Courts10 Jun 2026Dismissed

Anand Oraon Vs Union Of India And Others

Calcutta High Court · (2026) 06 CAL CK 0423

Constitution Of India, 1950-Article 226Delhi Police (Appointment & Recruitment) Rules, 1980-Rule 24(2)

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High Courts09 Jun 2026Dismissed

Alok Barman And Others Vs Arijit Barman (Minor) Represented By Mother Kanchani (Mahanta) Barman And Others

Calcutta High Court · (2026) 06 CAL CK 0422

West Bengal Land Reforms Act, 1955-Section 8Limitation Act, 1963-Section 5

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High Courts09 Jun 2026Dismissed

Amal Kumar Shikdar @ Sikdar And Another Vs Central Bank Of India And Others

Calcutta High Court · (2026) 06 CAL CK 0421

Constitution Of India, 1950-Article 227Limitation Act, 1963-Section 14

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High Courts09 Jun 2026Allowed

Gajbadan Tradewing Private Limited Vs Edward And Others

Calcutta High Court · (2026) 06 CAL CK 0420

Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908- Order 2 Rule 6, Order 7 Rule 11Limitation Act, 1963-Section 14

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High Courts09 Jun 2026Allowed/ Disposed Of

Samser Ali And Others Vs Sri Santosh Sharma And Others

Calcutta High Court · (2026) 06 CAL CK 0419

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High Courts09 Jun 2026Allowed

Farida Parvin Vs State Of West Bengal

Calcutta High Court · (2026) 06 CAL CK 0418

Code Of Criminal Procedure, 1973-Section 451, 452, 457, 458, 459Bharatiya Nyaya Sanhita, 2023-Section 61(2), 308(5), 319(2), 351(2), 351(3)

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High Courts08 Jun 2026Dismissed/ Disposed Of

Sunil Kallani @ Sunil Kumar Kalloni Vs SandeepG. Real Estate Private Limited And Others

Calcutta High Court · (2026) 06 CAL CK 0417

Code Of Civil Procedure, 1908- Order 41 Rule 11

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High Courts08 Jun 2026Disposed Of

Gouranga Das @ Gouranga Chandra Das And Others Vs Jitendra Prasad Dubey And Others

Calcutta High Court · (2026) 06 CAL CK 0416

Code Of Civil Procedure, 1908- Order 7 Rule 11Bharatiya Nagarik Suraksha Sanhita, 2023-Section 379

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High Courts08 Jun 2026

Jolly Mahato Vs Dharmendra Mahato

Calcutta High Court · (2026) 06 CAL CK 0415

Code Of Civil Procedure, 1908-Section 24Code Of Criminal Procedure, 1973-Section 125, 127Indian Penal Code, 1860-Section 498A

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High Courts08 Jun 2026Disposed Of

Dilip Kumar Agarwal Vs Sabitri Devi Agarwal And Ors.

Calcutta High Court · (2026) 06 CAL CK 0414

Code Of Civil Procedure, 1908-Order 26 Rule 9

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High Courts08 Jun 2026Disposed Of

Kobelco Construction Equipment India Private Limited Vs Lara Mining

Calcutta High Court · (2026) 06 CAL CK 0412

Arbitration And Conciliation Act, 1996-Section 9, 11, 21

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High Courts08 Jun 2026Dismissed

CFL Capital Financial Services Ltd. (In Liqn.) And Others Vs Official Liquidator And Anr

Calcutta High Court · (2026) 06 CAL CK 0411

Companies (Transfer Of Pending Proceedings) Rules, 2016-Rule 5, 5(1), 6Companies (Court) Rules, 1959-Rule 26Companies Act, 2013-Section 290, 434, 434(1), 434(1)(c)

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High Courts05 Jun 2026Disposed Of