High Courts17 Jan 2023Dismissed
Ibrahim Naskar Alias Kebla Vs State Of West Bengal
Calcutta High Court · (2023) 01 CAL CK 0059
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 428, 432, 433A
COURT ARCHIVE
Calcutta High Court judgments, 2023
1,064 judgments · page 52 of 54
High Courts17 Jan 2023Allowed
State Of West Bengal Vs State Of West Bengal
Calcutta High Court · (2023) 01 CAL CK 0058
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 340, 379, 395, 419, 420Code Of Criminal Procedure, 1973 — Section 41A, 156(3), 197, 320, 438, 439
High Courts17 Jan 2023Dismissed
National Insurance Company Limited Vs Sarbeswar Ghosh Alias Noton Ghosh & Anr.
Calcutta High Court · (2023) 01 CAL CK 0057
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jan 2023Dismissed
Sabitri Chakraborty Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 01 CAL CK 0056
Indian Penal Code, 1860 — Section 120B, 344, 366A, 372, 373Code Of Criminal Procedure, 1973 — Section 164, 428
High Courts17 Jan 2023Allowed
Rashidhan Sales Private Limited And Another Vs Damodar Valley Corporation And Others
Calcutta High Court · (2023) 01 CAL CK 0055
Constitution Of India, 1950 — Article 14, 19, 19(1)(g), 21, 226, 300AInsolvency and Bankruptcy Code, 2016 — Section 33(4), 36(3)(d), 53, 53(1), 60(5), 60(5)(c)Code of Civil Procedure, 1908 — Section 10
High Courts17 Jan 2023Dismissed
Uttam Kumar Bose Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 01 CAL CK 0054
Indian Penal Code, 1860 — Section 34, 323, 406, 498ACode Of Criminal Procedure, 1973 — Section 468, 473, 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts17 Jan 2023Allowed
Rajesh Bhagat & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 01 CAL CK 0053
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 323, 406, 415, 420, 447, 448, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482
High Courts16 Jan 2023Disposed Of
Kashmira Begum & Ors. Vs Sayad Mosiar Rahman @ Syed Moshiar Rahman & Anr.
Calcutta High Court · (2023) 01 CAL CK 0071
Indian Penal Code, 1860 — Section 34, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 320
High Courts16 Jan 2023Disposed Of
Shubham Surana Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 01 CAL CK 0070
Constitution Of India, 1950 — Article 20(1), 20(2)Indian Penal Code, 1860 — Section 34, 107, 114, 304A, 305, 306, 309Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Jan 2023Disposed Of
Neville Mcnamara Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 01 CAL CK 0069
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 107, 114, 304A, 305, 306, 309Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 227, 482
High Courts16 Jan 2023Dismissed
Binit Kumar Jain & Anr. Vs Asok Kumar Saha
Calcutta High Court · (2023) 01 CAL CK 0067
West Bengal Factories Rules, 1958 — Rule 63K(1)(c)Factories Act, 1948 — Section 41B, 41C, 106, 112Code Of Criminal Procedure, 1973 — Section 482
High Courts16 Jan 2023Disposed Of
Ujjal Ghosh & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 01 CAL CK 0066
Indian Penal Code, 1860 — Section 34, 306, 307, 323, 406, 498A, 500, 506Code Of Criminal Procedure, 1973 — Section 195, 198, 256, 302Negotiable Instruments Act, 1881 — Section 138
High Courts16 Jan 2023Allowed
Sanjoy Kumar Singh Vs Union Of India & Ors.
Calcutta High Court · (2023) 01 CAL CK 0065
Railway Protection Force Rules, 1987 — Rule 153(5), 154(5), 157(2), 217(3)
High Courts16 Jan 2023Dismissed
Md. Rafique Vs Central Bank Of India & Ors
Calcutta High Court · (2023) 01 CAL CK 0064
Industrial Disputes Act, 1947 — Section 9A, 10
High Courts16 Jan 2023Allowed
Bhim Hazra Vs State Of West Bengal
Calcutta High Court · (2023) 01 CAL CK 0063
Constitution Of India, 1950 — Article 20(3)Indian Penal Code, 1860 — Section 34, 120B, 302Code Of Criminal Procedure, 1973 — Section 164, 437A
High Courts13 Jan 2023Disposed Of
Samir Kumar Dutta Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 01 CAL CK 0026
Indian Penal Code, 1860 — Section 341, 354, 509Code Of Criminal Procedure, 1973 — Section 320
High Courts13 Jan 2023Disposed Of
Shyamal Middya & Ors. Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 01 CAL CK 0025
Indian Penal Code, 1860 — Section 147, 149, 307, 326, 354, 354A(1)(ii)(v), 506Code Of Criminal Procedure, 1973 — Section 156(3), 482
High Courts13 Jan 2023Dismissed
Indranil Mondal Vs Birla Corporation Limited
Calcutta High Court · (2023) 01 CAL CK 0024
Negotiable Instruments Act, 1881 — Section 118, 138, 139Code Of Criminal Procedure, 1973 — Section 251, 251(1)Evidence Act, 1872 — Section 3, 114
High Courts11 Jan 2023Allowed
Prasenjit Das & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 01 CAL CK 0029
Indian Penal Code, 1860 — Section 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320
High Courts11 Jan 2023Allowed
Aloka Mukherjee & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 01 CAL CK 0028
West Bengal Estates Acquisition Act, 1953 — Section 4, 5, 29West Bengal (Requisition and Acquisition) Act, 1948 — Section 3(1)