High Courts02 Jan 2023Disposed Of
Buddhadev Das And Another Vs State Of West Bengal
Calcutta High Court · (2023) 01 CAL CK 0007
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 448Code Of Criminal Procedure, 1973 — Section 207, 309
COURT ARCHIVE
Calcutta High Court judgments, 2023
1,064 judgments · page 54 of 54
High Courts02 Jan 2023Disposed Of
Ashim Das Vs State Of West Bengal
Calcutta High Court · (2023) 01 CAL CK 0006
Indian Penal Code, 1860 — Section 34, 307, 325, 341Code Of Criminal Procedure, 1973 — SectionArms Act, 1959 — Section 25, 27
High Courts02 Jan 2023Dismissed
Sk. Sirajuddin Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 01 CAL CK 0005
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125, 126, 126(1)(b), 126(1)(c)
High Courts02 Jan 2023Dismissed
Abdul Halim Sardar & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 01 CAL CK 0004
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 381, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 397, 401, 482