High Courts13 Jul 2023Disposed Of
Saurov Kumar Mandal Vs Madhura Das.
Calcutta High Court · (2023) 07 CAL CK 0069
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Guardians and Wards Act, 1890 — Section 25, 43
COURT ARCHIVE
Calcutta High Court judgments, 2023
1,064 judgments · page 26 of 54
High Courts12 Jul 2023Dismissed
Ujjwal Trivedi Vs State Of West Bengal And Others
Calcutta High Court · (2023) 07 CAL CK 0050
Constitution Of India, 1950 — Article 226, 243K(1), 243K(2), 243K(4), 243O, 329(b)Election Act, 2003 — Section 2(7), 42, 43, 43(1), 43(2), 44, 46, 46(1), 46(2), 47, 48, 49, 50, 52, 64, 79, 93(1)(c), 93(1)(d)(ii), 93(1)(d)(iii)Representation of the People Act, 1950 — Section 123
High Courts12 Jul 2023Dismissed
Manas Kumar Panda & Ors. Vs Sakti Pada Sahoo
Calcutta High Court · (2023) 07 CAL CK 0049
Code of Civil Procedure, 1908 — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100Transfer of Property Act, 1882 — Section 8
High Courts12 Jul 2023Dismissed
Pradipta Mukherjee Vs State Of West Bengal And Ors.
Calcutta High Court · (2023) 07 CAL CK 0048
Limitation Act, 1963 — Section 5Indian Telegraph Act, 1885 — Section 10, 10(2), 10(d), 16(1), 17, 17(1), 17(2)Electricity Act, 2003 — Section 164
High Courts12 Jul 2023Allowed
Rajashree Bagchi Vs Sourav Bagchi
Calcutta High Court · (2023) 07 CAL CK 0047
Code Of Criminal Procedure, 1973 — Section 124, 125, 127, 397, 401, 482
High Courts12 Jul 2023Allowed
Jayanta Kumar Deb Biswas & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 07 CAL CK 0046
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 323, 405, 406, 409, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 200, 204, 482
High Courts12 Jul 2023Dismissed
Shreekant Sharma Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 07 CAL CK 0045
Hindu Marriage Act, 1955 — Section 13BIndian Penal Code, 1860 — Section 354, 354A, 376(2)(1)Protection of Children from Sexual Offences Act, 2012 — Section 6, 10, 17, 19, 21, 22, 27, 39
High Courts12 Jul 2023Dismissed
Saikat Kundu Vs -Vsindian Oil Corporation Ltd. & Ors.
Calcutta High Court · (2023) 07 CAL CK 0044
High Courts12 Jul 2023Dismissed
Chabi Chowdhury Vs -Vsstate Of West Bengal & Ors.
Calcutta High Court · (2023) 07 CAL CK 0043
Transfer of Property Act, 1882 — Section 105
High Courts12 Jul 2023Allowed
Tapas Kumar Das & Others Vs Sahajahan Mahammad @ Pute & Anr.
Calcutta High Court · (2023) 07 CAL CK 0042
Specific Relief Act, 1963 — Section 6, 6(3)
High Courts11 Jul 2023Allowed
Tushar Manna Vs Ananda Sarkar
Calcutta High Court · (2023) 07 CAL CK 0061
Indian Penal Code, 1860 — Section 34, 384, 447, 448, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 200
High Courts11 Jul 2023Disposed Of
ICICI Lombard General Insurance Co. Ltd. Vs Jagannath Ojha & Anr.
Calcutta High Court · (2023) 07 CAL CK 0060
Motor Vehicles Act, 1988 — Section 166
High Courts11 Jul 2023Disposed Of
Alla Rakha Shatkh @ Alla Rakha Sk. & Anr. Vs Union Of India
Calcutta High Court · (2023) 07 CAL CK 0059
Railway Claims Tribunal Act, 1987 — Section 18
High Courts11 Jul 2023Dismissed
New India Assurance Co. Ltd. Vs Moumita Paul & Ors.
Calcutta High Court · (2023) 07 CAL CK 0058
Evidence Act, 1872 — Section 114(g)Motor Vehicles Act, 1988 — Section 166
High Courts11 Jul 2023Allowed
Sanatan Maity Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 07 CAL CK 0057
Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 325, 379, 409, 420, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 156(3), 482
High Courts11 Jul 2023Dismissed
Dr. Snehasish Datta Vs Ayan Kumar Roy
Calcutta High Court · (2023) 07 CAL CK 0056
Code of Civil Procedure, 1908 — Order 26 Rule 10A
High Courts11 Jul 2023Dismissed
Shibani Bag Vs Chairman, Calcutta Port Trust & Ors.
Calcutta High Court · (2023) 07 CAL CK 0055
High Courts11 Jul 2023Disposed Of
Shanti Chakraborty Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 07 CAL CK 0054
High Courts11 Jul 2023Dismissed
Sanjida Aktari Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 07 CAL CK 0053
High Courts11 Jul 2023Dismissed
Supartha Ghosh Vs West Bengal State Electricity Transmission Company Limited And Others
Calcutta High Court · (2023) 07 CAL CK 0052
Works of Licensees Rules, 2006 — Rule 3, 3(1), 3(2), 3(4)Indian Telegraph Act, 1885 — Section 10, 10(d), 16, 16(3)Electricity Act, 2003 — Section 68, 164