High Courts25 Jul 2023Dismissed
Saranan Saha Vs Sridhar Pramanik, The District Inspector Of School (S.E.) Purba Bardhman
Calcutta High Court · (2023) 07 CAL CK 0102
Contempt of Courts Act, 1971 — Section 2(b)
COURT ARCHIVE
Calcutta High Court judgments, 2023
1,064 judgments · page 24 of 54
High Courts25 Jul 2023Dismissed
Ashis Kumar Bose And Anr. Vs State Of West Bengal And Others
Calcutta High Court · (2023) 07 CAL CK 0101
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(41), 2(48), 10, 10(2), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 47
High Courts24 Jul 2023Partly Allowed
Santosh Konai @ Gedu Vs State Of West Bengal
Calcutta High Court · (2023) 07 CAL CK 0100
Indian Penal Code, 1860 — Section 354, 376, 511
High Courts24 Jul 2023Disposed Of
Raju Panigrahi Vs State Of West Bengal
Calcutta High Court · (2023) 07 CAL CK 0099
Arms Act, 1959 — Section 3, 5, 25, 27Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326
High Courts24 Jul 2023Allowed
Auroma Coke Limited And Another Vs Coal India Limited And Others
Calcutta High Court · (2023) 07 CAL CK 0098
High Courts24 Jul 2023Allowed
Usha Agarwalla @ Usha Agarwal Vs M/S. Citicorp Finance (I) Ltd.
Calcutta High Court · (2023) 07 CAL CK 0097
Negotiable Instruments Act, 1881 — Section 138, 138(b), 145, 145(2)Code Of Criminal Procedure, 1973 — Section 200, 202, 202(1), 202(2)
High Courts24 Jul 2023Dismissed
Usha Agarwalla Vs M/S. Citicorp Finance (I) Ltd.
Calcutta High Court · (2023) 07 CAL CK 0096
Negotiable Instruments Act, 1881 — Section 138, 138(b), 145Code Of Criminal Procedure, 1973 — Section 200, 202, 202(2)
High Courts24 Jul 2023
Abhishek Banerjee Vs Directorate Of Enforcement (ED)
Calcutta High Court · (2023) 07 CAL CK 0095
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 Jul 2023
Om Prakash Agarwal & Anr. Vs Bijay Singh Dugar & Ors.
Calcutta High Court · (2023) 07 CAL CK 0090
Code Of Civil Procedure, 1908 — Section 151West Bengal Premises Tenancy Act, 1997 — Section 7, 7(1), 7(1)(c), 7(2), 7(3), 7(4), 40Limitation Act, 1963 — Section 5
High Courts20 Jul 2023Disposed Of
State Of West Bengal & Ors. Vs Asit Das & Ors.
Calcutta High Court · (2023) 07 CAL CK 0089
Constitution Of India, 1950 — Article 31, 32, 226, 300AWest Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3, 3(1), 4(1A)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24
High Courts20 Jul 2023Dismissed
Mohit Kumar Narsria Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 07 CAL CK 0088
Indian Penal Code, 1860 — Section 34, 323, 384, 498A, 500, 506Code Of Criminal Procedure, 1973 — Section 41A, 91, 161, 173(8), 482Dowry Prohibition Act, 1961 — Section 4
High Courts20 Jul 2023Dismissed
Sanjay Saha Vs Nandita Misri & Anr.
Calcutta High Court · (2023) 07 CAL CK 0087
Arbitration and Conciliation Act, 1996 — Section 8, 8(2), 11, 17
High Courts20 Jul 2023Dismissed
Firozuddin Vs Board Of Waqf & Anr.
Calcutta High Court · (2023) 07 CAL CK 0086
Constitution Of India, 1950 — Article 227Evidence Act, 1872 — Section 114(e)
High Courts20 Jul 2023Dismissed
Partha Sarathi Chandra & Ors. Vs Jharna Chandra @ Jharna Rani Chandra & Ors.
Calcutta High Court · (2023) 07 CAL CK 0085
Constitution Of India, 1950 — Article 226
High Courts20 Jul 2023Dismissed
Mahadeb Pandit & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 07 CAL CK 0084
Constitution Of India, 1950 — Article 226West Bengal Cooperative Societies Act, 2006 — Section 102, 102(1), 102(1)(c)Andhra Pradesh Cooperative Societies Act, 1964 — Section 61
High Courts20 Jul 2023Disposed Of
Rabi Lochan Ghosh Vs Paschim Banga Gramin Bank & Ors.
Calcutta High Court · (2023) 07 CAL CK 0083
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 380, 457
High Courts20 Jul 2023Allowed
Sudhanghsu Mohan Roy , Since Deceased, Represented By Smt. Jyotirmoyee Roy & Ors. Vs Haradhan Roy, Since Deceased, Represented By Smt. Manju Roy & Ors.
Calcutta High Court · (2023) 07 CAL CK 0082
Code Of Civil Procedure, 1908 — Order 7 Rule 7
High Courts19 Jul 2023Dismissed
Nitu Das @ Arindam Das Vs State Of West Bengal
Calcutta High Court · (2023) 07 CAL CK 0079
Indian Penal Code, 1860 — Section 34, 304, 304II, 324, 326Code Of Criminal Procedure, 1973 — Section 161, 161(1), 311
High Courts19 Jul 2023Dismissed
Jai Hind Logistics And Another Vs Indian Oil Corporation Ltd. And Others
Calcutta High Court · (2023) 07 CAL CK 0078
Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Order 6 Rule 4
High Courts19 Jul 2023Dismissed
Md. Asrar Ansari Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 07 CAL CK 0077
Constitution Of India, 1950 — Article 226West Bengal Motor Vehicles Tax Act, 1979 — Section 9West Bengal Additional Tax and One-time Tax on Motor Vehicles Act, 1989 — Section 22