High Courts19 Sept 2023Allowed

Asis Ghosh And Others Vs Munaiamma Devi & Ors

Calcutta High Court · (2023) 09 CAL CK 0065

Code of Civil Procedure, 1908 — Order 22 Rule 4Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3(a), 3(g), 11, 12, 13, 14, 15, 16, 20, 30, 31West Bengal Premises Tenancy Act, 1997 — Section 2(g), 2(h), 13, 14
High Courts18 Sept 2023Allowed

Yajur Fibres Limited & Anr. Vs Dharmendra Tiwari & Ors.

Calcutta High Court · (2023) 09 CAL CK 0063

Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 43 Rule 1, Order 39 Rule 2Bengal, Agra and Assam Civil Courts Act, 1887 — Section 21, 21(1)(a), 21(1)(b)