High Courts25 Sept 2023Disposed Of
Nihar Kanti Rakshit And Others Vs State Of West Bengal And Others
Calcutta High Court · (2023) 09 CAL CK 0088
COURT ARCHIVE
Calcutta High Court judgments, 2023
1,064 judgments · page 13 of 54
High Courts25 Sept 2023Dismissed
Burdwan Co-Operative Agriculture And Rural Development Bank Ltd. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 09 CAL CK 0087
West Bengal Cooperative Societies Rules, 2011 — Rule 106, 106(19)(2)West Bengal Co-operative Societies Act, 2006 — Section 84, 134B(1)(a), 157Payment of Gratuity Act, 1972 — Section 4(5), 5
High Courts25 Sept 2023Dismissed
St. Mary�s Technological Foundation And Another Vs West Bengal State Electricity Transmission Company Limited And Others
Calcutta High Court · (2023) 09 CAL CK 0086
Constitution Of India, 1950 — Article 19, 21, 30, 30(1A), 31(1)Companies Act, 1956 — Section 25Electricity Act, 2003 — Section 164
High Courts25 Sept 2023Allowed
Sital Kumar Biswas & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 09 CAL CK 0085
West Bengal Housing Board Act, 1972 — Section 3, 3(1), 5(1), 12, 13(1), 17, 21, 26, 43, 43(2)(b), 50U.P. Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 8, 15, 15(1), 92, 94(1)(nn), 94(2)(nn), 95(1)(f)
High Courts22 Sept 2023Allowed
Parul Dey & Ors. Vs Debrani Mondal
Calcutta High Court · (2023) 09 CAL CK 0084
Code of Civil Procedure, 1908 — Order 3 Rule 2
High Courts22 Sept 2023Allowed
Anima Singha @ Sati Singha Vs Archana Sur (Singha) & Ors.
Calcutta High Court · (2023) 09 CAL CK 0083
Code of Civil Procedure, 1908 — Section 96(3), Order 9 Rule 13, Order 11 Rule 14Code Of Criminal Procedure, 1973 — Section 125Specific Relief Act, 1963 — Section 41(h)
High Courts22 Sept 2023Dismissed
Babul Atarthi Vs Anita Bhattacharya
Calcutta High Court · (2023) 09 CAL CK 0082
Code of Civil Procedure, 1908 — Order 41 Rule 25West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A), 17(4)
High Courts21 Sept 2023Dismissed
Soumen Kumar Pal Vs Central Bureau Of Investigation.
Calcutta High Court · (2023) 09 CAL CK 0081
Prevention of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(2), 20Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 6, 7, 8, 62, 65B
High Courts21 Sept 2023Disposed Of
Om Prakash Saxena & Ors. Vs State Of West Bengal
Calcutta High Court · (2023) 09 CAL CK 0080
Employees� Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14(1), 14(1A), 14(B), 14(2A), 14(AA), 14(1A)(b)Code Of Criminal Procedure, 1973 — Section 468, 482
High Courts21 Sept 2023Dismissed
Kishore Kumar Singh Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 09 CAL CK 0079
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 147, 148, 149, 329, 386, 406, 506, 509Code Of Criminal Procedure, 1973 — Section 161, 164, 482
High Courts21 Sept 2023Allowed
Rounak Chowdhury & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 09 CAL CK 0078
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 427, 506Code Of Criminal Procedure, 1973 — Section 320, 320(1), 320(2), 320(5), 482
High Courts21 Sept 2023Allowed
Surendra Prasad Vs Union Of India & Ors.
Calcutta High Court · (2023) 09 CAL CK 0077
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120, 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts21 Sept 2023Dismissed
Dr. Amrita Baneerjee Vs State Of West Bengal And Others
Calcutta High Court · (2023) 09 CAL CK 0076
Diamond Harbour Women�s University Act, 2012 — Section 27, 27(1), 27(2), 28
High Courts21 Sept 2023Allowed
M/S. Laxminarayan Jewellers Vs Prabir Mondal & Anr.
Calcutta High Court · (2023) 09 CAL CK 0075
Negotiable Instruments Act, 1881 — Section 20, 87, 118(a), 138, 139Indian Penal Code, 1860 — Section 34, 342, 406, 420, 506
High Courts21 Sept 2023
Srihari Pradhan & Ors. Vs Sripati Pradhan & Ors
Calcutta High Court · (2023) 09 CAL CK 0074
High Courts20 Sept 2023Allowed
Rahul Bakuli Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 09 CAL CK 0073
Indian Penal Code, 1860 — Section 34, 323, 427, 448, 506Evidence Act, 1872 — Section 11, 103
High Courts20 Sept 2023Disposed Of
Chinmoyee Panda Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 09 CAL CK 0072
Code Of Criminal Procedure, 1973 — Section 144, 144(2), 144(5)
High Courts20 Sept 2023Disposed Of
Chinmoy Bhattacharyya Vs Bangiya Gramin Vikash Bank & Ors.
Calcutta High Court · (2023) 09 CAL CK 0071
High Courts20 Sept 2023Disposed Of
Phanibhushan Chakraborty Vs Bangiya Gramin Vikash Bank & Ors.
Calcutta High Court · (2023) 09 CAL CK 0070
Constitution Of India, 1950 — Article 226
High Courts20 Sept 2023Allowed
Polin Mukherjee Vs Union Of India & Ors.
Calcutta High Court · (2023) 09 CAL CK 0069
Income Tax Act, 1961 — Section 269T