High Courts26 Sept 2019Allowed/Disposed Of/Dismissed
Eastern Coalfields Ltd. & Ors Vs Debkumar Mukherjee & Ors
Calcutta High Court · (2019) 09 CAL CK 0342
West Bengal Land (Requisition And Acquisition) Act, 1948 — Section 4(1), 4(1a)
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 19 of 85
High Courts26 Sept 2019Dismissed
Union Of India & Ors Vs Pintu Kumar
Calcutta High Court · (2019) 09 CAL CK 0341
Indian Penal Code, 1860 — Section 34, 377Railway Protection Force (Amendment) Act, 1985 — Section 9Railway Protection Force Rules, 1987 — Rule 146(i), 146.4, 161(ii), Rule 161(iii)
High Courts26 Sept 2019Dismissed
Sumita Dutta Vs Principal Secretary Of Excise & Ors
Calcutta High Court · (2019) 09 CAL CK 0340
High Courts26 Sept 2019Allowed
Raghunath Mondal & Ors Vs Basanta Mandal & Ors
Calcutta High Court · (2019) 09 CAL CK 0339
Hindu Succession Act, 1956 — Section 3(1), 4, 14, 14(1)
High Courts26 Sept 2019Allowed
Shubham Raj Vs Medical Council Of India & Others
Calcutta High Court · (2019) 09 CAL CK 0137
Indian Medical Council Act, 1956 — Section 33Indian Medical Council (Professional Conduct, Etiquette And Ethics) Regulations, 2002 — Regulation 12, 12(4)
High Courts26 Sept 2019
In The Goods Of Vs Pritikana Mitra (Dec)
Calcutta High Court · (2019) 09 CAL CK 0115
Indian Succession Act, 1925 — Section 63(C)Evidence Act, 1872 — Section 68
High Courts26 Sept 2019
Shambhu Nath & Brothers & Ors Vs Usha International Limited
Calcutta High Court · (2019) 09 CAL CK 0114
Trade Marks Act, 1999 — Section 28, 29(2)
High Courts26 Sept 2019Disposed Of
Hooghly Infrastructure Pvt. Ltd Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0096
Constitution Of India, 1950 — Article 226
High Courts26 Sept 2019Disposed Of
Swaraj Nandy Vs Atanu Das & Anr
Calcutta High Court · (2019) 09 CAL CK 0095
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1Constitution Of India, 1950 — Article 227
High Courts26 Sept 2019
Plume Vapour Private Ltd. & Anr Vs Union Of India
Calcutta High Court · (2019) 09 CAL CK 0094
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 4, 5, 6Constitution Of India, 1950 — Article 19(1)(g), 21, 51
High Courts25 Sept 2019Disposed Of
Shyamapada Gayan Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0338
High Courts25 Sept 2019Disposed Of
Gopal Chandra Das Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0337
Limitation Act, 1963 — Section 5
High Courts25 Sept 2019Disposed Of
Uttam Chatterjee Vs Debasish Shannigrahi
Calcutta High Court · (2019) 09 CAL CK 0336
Code Of Criminal Procedure, 1973 — Section 205Contract Labour (Regulation And Abolition) Act, 1970 — Section 22, 22A
High Courts25 Sept 2019Disposed Of
Nimai Chand Tarai Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0335
High Courts25 Sept 2019Disposed Of
Biva Rani Naskar Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0334
Code Of Criminal Procedure, 1973 — Section 144, 144(2)
High Courts25 Sept 2019Disposed Of
Sambhunath Barik Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0333
High Courts25 Sept 2019Disposed Of
Supada Bhaumik Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0332
High Courts25 Sept 2019Disposed Of
Sarbaribhusan Bhattacharya Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0331
High Courts25 Sept 2019Disposed Of
Bijoy Krishna Manna Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0330
High Courts25 Sept 2019Disposed Of
Haradhan Chakraborty Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0329