High Courts27 Sept 2019Disposed Of
M/S Jagannath Enterprise & Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0112
Indian Contract Act, 1872 — Section 4, 70Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 18 of 85
High Courts27 Sept 2019Disposed Of
AI Champdany Industries Limited Vs New India Assurance Company Limited
Calcutta High Court · (2019) 09 CAL CK 0111
Arbitration And Conciliation Act, 1996 Section 31(3), 34, 34(4)
High Courts27 Sept 2019
Shristi Infrastructure Development Corporation Limited Vs Lakshmi Vilas Bank Limited
Calcutta High Court · (2019) 09 CAL CK 0110
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 12A, 17, 34
High Courts27 Sept 2019Partly Allowed/Disposed Of
Kolkata Municipal Corporation & Ors Vs Calcutta Ladies Golf Club & Ors
Calcutta High Court · (2019) 09 CAL CK 0109
Kolkata Municipal Corporation Act, 1980 — Section 1(2), 170, 171, 172, 199, 199(1), 220, 234(1), 238(2), 239, 283, 289, 307, 333, 385, 421, 435, 627West Bengal Municipal Act, 1993 — Section 2(46)Kolkata Municipal Corporation Act, 1980 — Section 2(5), 199
High Courts27 Sept 2019Dismissed
Sharad Subramanyan & Anr Vs Soumi Majumdar & Anr
Calcutta High Court · (2019) 09 CAL CK 0108
Indian Succession Act, 1925 — Section 263, 283, 301, 317Hindu Succession Act, 1956 — Section 14(1), 14(2), 30Limitation Act, 1963 — Section 3, 5
High Courts27 Sept 2019Dismissed
Vikram Jairath And Ors Vs Middleton Hotels Private Limited And Ors
Calcutta High Court · (2019) 09 CAL CK 0107
Companies Act, 2013 — Section 2(11), 2(27), 2(55), 58, 58(1), 58(2),58(3), 58(4), 58(4)(3), 58(5), 58(6), 59, 59(1), 59(2), 59(3), 59(4), 59(5), 61, 61(2), 241, 241(1), 242, 244, 407, 408, 420, 424, 430Companies Act, 1956 — Section 10, 10E, 111, 111(7), 111A, 155, 393, 396, 397, 398Code Of Civil Procedure, 1908 — Section 9, 10, 10F
High Courts27 Sept 2019Dismissed
Hindustan Petroleum Corporation Limited & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0106
Industrial Disputes Act, 1947 — Section 10(1), 10(1)(d), 10(1)(d), (2A), 25FFConstitution Of India, 1950 — Article 14, 16, 34(1)(d), 38, 38(2), 39, 42, 43, 43A, 136, 226
High Courts27 Sept 2019Disposed Of
V.Selvam Vs State And Another
Calcutta High Court · (2019) 09 CAL CK 0097
High Courts26 Sept 2019Disposed Of
In Re Vs Krupakaran S. David & Ors
Calcutta High Court · (2019) 09 CAL CK 0354
Code Of Criminal Procedure, 1973 — Section 205, 251
High Courts26 Sept 2019Disposed Of
Sujit Kumar Mitra Vs State
Calcutta High Court · (2019) 09 CAL CK 0353
Code Of Criminal Procedure, 1973 — Section 374(2)
High Courts26 Sept 2019Disposed Of
Sanjib Gupta Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0352
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164
High Courts26 Sept 2019Dismissed
Chandramoy Das Vs State
Calcutta High Court · (2019) 09 CAL CK 0351
Indian Penal Code, 1860 — Section 304B, 498AEvidence Act, 1872 — Section 113B
High Courts26 Sept 2019Disposed Of
Bhombol Ghosh Vs State
Calcutta High Court · (2019) 09 CAL CK 0350
Indian Penal Code, 1860 — Section 34, 302, 364
High Courts26 Sept 2019Dismissed
Gour Sundar Das Vs Babita Dutta & Ors
Calcutta High Court · (2019) 09 CAL CK 0349
Transfer Of Property Act, 1882 — Section 106, 111, 114
High Courts26 Sept 2019Dismissed
Dr. Monojit Roy Vs Goutam Mukherjee
Calcutta High Court · (2019) 09 CAL CK 0348
Specific Relief Act, 1963 — Section 14, 41(h)Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts26 Sept 2019Disposed Of
Ashish Kumar Saha Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0347
High Courts26 Sept 2019Dismissed
Ansarul Molla & Ors Vs Rahul Amin Molla & Ors
Calcutta High Court · (2019) 09 CAL CK 0346
High Courts26 Sept 2019Disposed Of
Hau Chang Phoo Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0345
West Bengal Municipal Corporation Act, 1980 — Section 412A, 412A(i)
High Courts26 Sept 2019Disposed Of
Swapan Kumar Santra Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0344
West Bengal Municipal Act, 1993 — Section 54(3)West Bengal Municipal (Employee’s Death-cumRetirement Benefits) Rules, 2003 — Rule 31
High Courts26 Sept 2019
Jogomaya Mondal And Another Vs National Insurance Co. Ltd. And Another
Calcutta High Court · (2019) 09 CAL CK 0343
Motor Vehicles Act, 1988 — Section 163A, 163A(3), 164, 164(1), 164(2), 166Constitution Of India, 1950 — Article 141