High Courts24 Aug 2018Dismissed
Loharam Ghosh Vs State of West Bengal
Calcutta High Court · (2018) 08 CAL CK 0062
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 22 of 77
High Courts24 Aug 2018
Union Of India & Ors. Vs Shri Barun Deb Chowdhury, B.D. Chowdhury
Calcutta High Court · (2018) 08 CAL CK 0061
High Courts24 Aug 2018
Rinki Plastics Private Limited Vs Gd Petro Chemicals Private Limited
Calcutta High Court · (2018) 08 CAL CK 0060
High Courts24 Aug 2018Dismissed
ITC Limited Vs JP Morgan Mutual Fund India Private Limited & Ors.
Calcutta High Court · (2018) 08 CAL CK 0059
Companies Act, 2013 — Section 166Code of Civil Procedure, 1908 — Order 1 Rule 3, Order I Rule 10(2), Order 7 Rule 11
High Courts24 Aug 2018Allowed
Madan Properties Private Limited Vs Mrs. L.R.Warren & Ors.
Calcutta High Court · (2018) 08 CAL CK 0058
High Courts23 Aug 2018Dismissed
Smt. Nila Alias Lila Das And Ors. Vs Smt. Mira Das And Anr.
Calcutta High Court · (2018) 08 CAL CK 0057
West Bengal Premises Tenancy Act, 1997 — Section 6, 7, 7(1), 7(2), 7(b), 17, 21, 21(3)Code of Civil Procedure, 1908 — Section 151Constitution Of Indian, 1950 — Article 226, 227
High Courts23 Aug 2018Disposed Off
Sri Mahesh Chandra Choudhary Vs Secretary, West Bengal Board of Secondary Education & Ors.
Calcutta High Court · (2018) 08 CAL CK 0056
Constitution Of Indian, 1950 — Article 12, 226
High Courts23 Aug 2018
Srei Equipment Finance Limited Vs Soumya Earthmovers Pvt. Ltd. & Ors.
Calcutta High Court · (2018) 08 CAL CK 0055
Arbitration and Conciliation Act, 1996 — Section 9
High Courts21 Aug 2018Allowed
Usha Holding Enclave Pvt. Ltd. Vs Indira Majumder And Others
Calcutta High Court · (2018) 08 CAL CK 0054
Code of Civil Procedure, 1908 — Section 2(2), 11, 96, 100, 104, 105, 105(1), 141, 144, 151, Order 39 Rules 1, Order 39 Rules 2, Order 39 Rules 2A, Order 39 Rules 4, Order 39 Rules 10, Order 21 Rules 97, Order 21 Rules 98, Order 21 Rules 99, Order 21 Rules 101, Order 21 Rules 103, Order 21 Rules 104, Order 43 Rule 1(r )Constitution Of Indian 1950 — Article 226, 227
High Courts21 Aug 2018Disposed Off
Rajyashree Chaudhuri Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 08 CAL CK 0053
High Courts20 Aug 2018Allowed
Ananta Kumar Mondal Vs State of West Bengal & Anr.
Calcutta High Court · (2018) 08 CAL CK 0052
Indian Penal Code, 1860 — Section 306, 498, 498ACode of Criminal Procedure, 1973 — Section 161, 313Indian Evidence Act, 1872 — Section 113A
High Courts20 Aug 2018Allowed
SREI Equipment Finance Limited & Anr. Vs Union of India & Ors.
Calcutta High Court · (2018) 08 CAL CK 0051
Finance Act, 1994 — Section 66(A), 66C(1), 67, 68, 71, 73, 73(1)Central Excise Act, 1944 — Section 11ASecuritization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts20 Aug 2018
Somnath Das Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 08 CAL CK 0050
West Bengal Municipal Act, 1993 — Section 21B, 21B(2)Constitution Of Indian, 1950 — Article 12, 32, 226, 227, 368
High Courts20 Aug 2018
Jayanta Adhikary Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 08 CAL CK 0049
High Courts20 Aug 2018Disposed Off
Eastern Coalfields Ltd Vs Sujit Kumar Mahato And Ors.
Calcutta High Court · (2018) 08 CAL CK 0048
High Courts17 Aug 2018Disposed Off
Smt. Ranjana Nath (Das) Vs State of West Bengal And Ors.
Calcutta High Court · (2018) 08 CAL CK 0047
High Courts17 Aug 2018Disposed Off
Tandra Chattopadhyaya Chatterjee Vs State of West Bengal And Ors.
Calcutta High Court · (2018) 08 CAL CK 0046
High Courts17 Aug 2018Disposed Off
Husain Dhariwala Vs Fatema Hussain Dhariwala & Ors.
Calcutta High Court · (2018) 08 CAL CK 0045
High Courts17 Aug 2018Disposed Off
D. G. Traders Vs M/s. W. Newman & Co. Ltd. And Another
Calcutta High Court · (2018) 08 CAL CK 0044
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 141, Order 22 Rule 10, Order 22 Rule 3, Order 9 Rule 9
High Courts17 Aug 2018Dismissed
Hadaitullah Mallick Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 08 CAL CK 0043