High Courts30 Aug 2018
Amitava Pakhira & Anr. Vs Chairman, Diamond Harbour Municipality & Ors.
Calcutta High Court · (2018) 08 CAL CK 0082
COURT ARCHIVE
Calcutta High Court judgments, 2018
1,531 judgments · page 21 of 77
High Courts30 Aug 2018
Jui Chatterjee Vs State of West Bengal & Ors.
Calcutta High Court · (2018) 08 CAL CK 0081
High Courts29 Aug 2018Disposed Off
Union Of India Vs A. K. Mukherjee
Calcutta High Court · (2018) 08 CAL CK 0080
Arbitration and Conciliation Act, 1996 — Section 11, 16, 31(7), 31(7)(a), 34Constitution Of Indian, 1950 — Article 141
High Courts29 Aug 2018Allowed
Gyan Mahendra Swarup Vs Life Insurance Corporation of India
Calcutta High Court · (2018) 08 CAL CK 0079
Public Premises (Eviction of Unauthorized Occupants) Act, 1971 — Section 2(g), 2(e)(2)(ii), 3, 4, 5, 6Transfer of Property Act, 1882 — Section 106, 111West Bengal Premises Tenancy Act, 1997 — Section 3(a)(iii)
High Courts29 Aug 2018Dismissed
M/s Hiralal Chowhan & Company Vs Board of Trust of The Port of Kolkata
Calcutta High Court · (2018) 08 CAL CK 0078
Public Premises (Eviction of Unauthorized Occupants) Act, 1971 — Section 2(g), 4, 4(1), 4(2)(b)(ii), 5Constitution Of Indian, 1950 — Article 12
High Courts29 Aug 2018Allowed
Md. Shahnawaz Khan And Another Vs Shaik Shajahan Hossain And Others
Calcutta High Court · (2018) 08 CAL CK 0077
Specific Relief Act, 1963 — Section 15, 19Code of Civil Procedure, 1908 — Section 35A, Order 6 Rule 17, Order 2 Rule 2, Order 7 Rule 11, Order 2 Rule 2(3)Constitution Of Indian, 1950 — Article 227
High Courts29 Aug 2018Dismissed
Pawan Kumar Ruia Vs State of West Bengal & Anr.
Calcutta High Court · (2018) 08 CAL CK 0076
Indian Penal Code, 1860 — Section 34, 188, 120B, 379, 406, 409, 411, 413, 414, 420, 427, 435, 436, 482West Bengal Fire Service Act, 1950 — Section 11C, 11J, 11M, 12, 26Code of Criminal Procedure, 1973 — Section 41A, 161, 164
High Courts29 Aug 2018Dismissed
E-Meditek Insurance (TPA) Ltd. Vs National Insurance Co. Ltd. & Another
Calcutta High Court · (2018) 08 CAL CK 0075
Constitution Of Indian, 1950 — Article 14, 19(1)(g), 226
High Courts28 Aug 2018Allowed
Ambo Exports Limited Vs Devi Resources Limited
Calcutta High Court · (2018) 08 CAL CK 0074
Arbitration and Conciliation Act, 1996 — Section 45
High Courts28 Aug 2018Disposed Off
Ruhi Sahina Vs Syed Masidur Rahman
Calcutta High Court · (2018) 08 CAL CK 0073
Code of Civil Procedure, 1908 — Section 24, 34, 323, 427, 498AGuardians and Wards Act, 1890 — Section 7, 8, 9, 9(1), 25Dowry Prohibition Act, 1961 — Section 3, 4
High Courts28 Aug 2018
Tathagata Ghosh Vs SUnion of India & Ors.
Calcutta High Court · (2018) 08 CAL CK 0072
Schedule to Rights of Persons with Disabilities Act, 2016 — Section 2( r ), 1(B), 32
High Courts28 Aug 2018Disposed Off
Shri Uma Shankar Gupta Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2018) 08 CAL CK 0071
Food Safety And Standards Act, 2006 — Section 3, 3(1)(n), 31, 31(1)(2), 31(2), 31(3)Food Safety And Standards (Licensing And Registration Of Food Businesses) Regulations, 2011 — Regulation 2.1, 2.1.2
High Courts28 Aug 2018Disposed Off
Mani Majumdar Vs State of West Bengal & Anr.
Calcutta High Court · (2018) 08 CAL CK 0070
Prevention of Corruption Act, 1988 — Section 7Code of Criminal Procedure, 1973 — Section 311, 313, 428Indian Penal Code, 1860 — Section 120B, 201, 302, 342
High Courts28 Aug 2018Dismissed
Sattar Sk., Abdus Sattar Sk. Vs State of West Bengal
Calcutta High Court · (2018) 08 CAL CK 0069
Indian Penal Code, 1860 — Section 34, 307, 323, 326Arms Act, 1959 — Section 25, 27Code of Criminal Procedure, 1973 — Section 313, 428
High Courts28 Aug 2018Dismissed
M/s. Polymac Thermoformers Pvt. Ltd. & Anr. Vs West Bengal State Electricity Distribution Co. Ltd. & Ors.
Calcutta High Court · (2018) 08 CAL CK 0068
Electricity Act, 2003 — Section 126, 126(5), 127Code of Civil Procedure, 1908 — Section 11
High Courts28 Aug 2018
Opg Iron & Steel Private Limited Vs NTPC Limited & Anr.
Calcutta High Court · (2018) 08 CAL CK 0067
Arbitration & Conciliation Act, 1996 — Section 9
High Courts27 Aug 2018
Md. Iftakar Alam & Ors. Vs Kolkata Municipal Corporation & Ors.
Calcutta High Court · (2018) 08 CAL CK 0066
Kolkata Municipal Corporation Act, 1980 — Section 400
High Courts24 Aug 2018Disposed Off
M/s. Dutta Lahiri and Company Vs Smt. Ratna Sur
Calcutta High Court · (2018) 08 CAL CK 0065
Specific Relief Act, 1963 — Section 6
High Courts24 Aug 2018Disposed Off
Mr. Rameswar Bhattacharya Vs Mr. Debjit Mukherjee
Calcutta High Court · (2018) 08 CAL CK 0064
High Courts24 Aug 2018
Shri Gaurav Kumar Jain Vs Union of India & Ors.
Calcutta High Court · (2018) 08 CAL CK 0063