COURT ARCHIVE

Calcutta High Court judgments, 2018

1,531 judgments · page 20 of 77

High Courts07 Sept 2018Disposed Off

Sri Indranil Mukherjee Vs State Of West Bengal & Anr.

Calcutta High Court · (2018) 09 CAL CK 0013

Indian Penal Code, 1860 — Section 34, 341, 325, 506Code of Criminal Procedure, 1973 — Section 173(8), 173(2), 173(2)(i) 173(2)(ii), 482Constitution Of Indian, 1950 — Article 226

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High Courts07 Sept 2018Dismissed

Frost International Limited Vs Five Star Vanijya Pvt. Ltd.

Calcutta High Court · (2018) 09 CAL CK 0012

Companies Act, 1956 — Section 303(2)

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High Courts06 Sept 2018Disposed Off

Hirok Chowdhury & Ors. Vs Khagendra Nath Mandal & Ors.

Calcutta High Court · (2018) 09 CAL CK 0011

Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 8, 9, 11, 21, 34, 42

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High Courts05 Sept 2018Allowed

Mokshedul Mia & Ors Vs State Of West Bengal

Calcutta High Court · (2018) 09 CAL CK 0010

Indian Penal Code, 1860 — Section 109, 363, 365, 366, 376, 511Code of Criminal Procedure, 1973 — Section 161, 164, 313, 428Juvenile Justice (Care and Protection of Children), Act, 2007 — Rule 12

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High Courts05 Sept 2018Allowed

Sree Sree Iswar Radha Behari Jew and Sree Sree Iswar Salgram Jew represented by Basudeb Das Vs Smt. Malati P. Soni

Calcutta High Court · (2018) 09 CAL CK 0009

West Bengal Court Fees Act, 1970 — Section 10, 11Code of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of Indian, 1950 — Article 136

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High Courts05 Sept 2018Dismissed

Sri Biman Bose Vs Concept Apartments Private Limited

Calcutta High Court · (2018) 09 CAL CK 0008

Code of Civil Procedure, 1908 — Section 47

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High Courts05 Sept 2018Allowed

Subjit Mukherjee Vs Irani Chakraborty And Others

Calcutta High Court · (2018) 09 CAL CK 0007

Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 16

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High Courts05 Sept 2018Allowed

Dayal Cotspin Limited Vs Atlantic Projects Limited And Another

Calcutta High Court · (2018) 09 CAL CK 0006

West Bengal Court Fees Act, 1970 — Section 7(4)(b), 7(i), 7(iv)(a), 7(iv)(b), 10, 11

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High Courts05 Sept 2018Disposed Off

Prasanta Kumar Mitra & Ors. Vs India Steam Laundry (P) Ltd. & Ors.

Calcutta High Court · (2018) 09 CAL CK 0005

Companies Act, 1956 — Section 397, 398, 405Companies Act, 2013 — Section 1(4)(a), 434, 434(1a)1(b), 434(1)(c ), 465, 470Companies (Amendment) Act, 1988 — Section 68

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High Courts04 Sept 2018Dismissed

Smt. Bula Chakraborty Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 09 CAL CK 0004

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High Courts04 Sept 2018Dismissed

Dr. Satyadeo Prasad & Anr. Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 09 CAL CK 0003

Presidency University Act, 2010 — Section 29Customs Excise and Service Tax Appellate Tribunal Members (Recruitment and Conditions of Service), Rules 1987 — Rule 8, 9(2)

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High Courts03 Sept 2018Dismissed

Dinabandhu Halder Vs State Of West Bengal

Calcutta High Court · (2018) 09 CAL CK 0002

Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 164, 313, 428

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High Courts03 Sept 2018Partly Allowed

Md. Sarfulla Vs State Of West Bengal

Calcutta High Court · (2018) 09 CAL CK 0001

Indian Penal Code, 1860 — Section 107, 306, 498AIndian Evidence Act, 1872 — Section 113

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High Courts31 Aug 2018Disposed Off

Association for Protection of Democratic Rights & Anr. Vs State of West Bengal & Ors.

Calcutta High Court · (2018) 08 CAL CK 0089

West Bengal Trees (Protection and Conservation in Non Forest Areas) Act, 2006 — Section 2, 4, 5, 6, 7, 8, 9, 9(1), 9(2), 9(4), 10, 21, 21(1), 21(2), 22West Bengal Land Reforms Act, 1956 — Section 4A, 4B, 4CConstitution Of Indian, 1950 — Article 48A, 51A(g)

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High Courts31 Aug 2018Dismissed