Foreigners Act, 1946 - Section 14, Section 14A(b), Section 14C, Section 3Passports (Entry into India) Act, 1920 - Section 3Penal Code, 1860 (IPC) - Section 467, Section 471

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High Courts09 Mar 2016Disposed Off

Soma Das (Mallick) - Petitioner @HASH The State of West Bengal and Others

Calcutta High Court · (2016) 3 CalHCN 408 : (2016) 4 LLN 349

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High Courts08 Mar 2016Disposed off

Bhagabati Manna Vs The State of West Bengal

Calcutta High Court · (2016) 3 AICLR 456 : (2016) 2 CalLT 142

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164, Section 212, Section 215, Section 313, Section 428, Section 464Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, Section 300, Section 302, Section 30

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High Courts08 Mar 2016Dismissed

Indadul Haque Vs The State of West Bengal

Calcutta High Court · (2016) 3 AICLR 110 : (2016) 4 CalCriLR 605 : (2016) 2 CalLT 180

Criminal Procedure Code, 1973 (CrPC) - Section 100, Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21 (c), Section 21(c), Section 29, Section 41, Section 42, Section 42 (1), Section 42 (2), Section 43, Sectio

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High Courts08 Mar 2016Allowed

Hindusthan Engineering and Industries Ltd. Vs Assistant Commissioner, Commercial Taxes, Corporate Division & ors.

Calcutta High Court · (2016) 4 WBLR 107

Constitution of India, 1950 - Article 226West Bengal Sales Tax (Settlement of Disputes) Act, 1999 - Section 7

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High Courts08 Mar 2016Disposed Off

State of West Bengal Vs Aparesh Chandra Datta

Calcutta High Court · (2016) 2 CalHCN 494 : (2016) 4 WBLR 574

West Bengal Recognised Non-government Educational Institutions Employees (Death-cum-Retirement Benefit) Scheme, 1981 - Rule 7(e)(iv)

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High Courts08 Mar 2016Allowed

Sudhir Kumar Pal and Others Vs State of West Bengal and Others

Calcutta High Court · (2016) 2 CalLT 386

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High Courts08 Mar 2016Disposed off

Mintu Karar and another. Vs Laxmi Kanta Senapati

Calcutta High Court · (2016) 163 AIC 421 : (2016) 2 CalLT 83 : (2016) 2 ICC 406

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)

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High Courts08 Mar 2016Partly Allowed

Ash Mohammad and Others Vs The State of West Bengal

Calcutta High Court · (2016) 03 CAL CK 0045

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 148, Section 149, Section 307, Section 323, Section 326, Section 335, Section 34, Section 449

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High Courts08 Mar 2016Disposed off

Banamali Raul Vs The State of West Bengal

Calcutta High Court · (2016) 03 CAL CK 0044

Criminal Procedure Code, 1973 (CrPC) - Section 428Essential Commodities Act, 1955 - Section 7(1)(a)(ii)

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High Courts08 Mar 2016Disposed Off

Umbar Marketing Pvt. Ltd. Vs Commissioner of Customs (Port)

Calcutta High Court · (2016) 338 ELT 362

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