High Courts15 Mar 2016Allowed
Pranab Das Vs Pradip Das and Others
Calcutta High Court · (2016) 03 CAL CK 0064
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Evidence Act, 1872 - Section 107, Section 108
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 42 of 60
High Courts15 Mar 2016Disposed Off
Sattar Sk. and Others Vs State of West Bengal
Calcutta High Court · (2016) 03 CAL CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 304, Section 34
High Courts15 Mar 2016Dismissed
S.K. Basu Vs Paresh Vora and Others
Calcutta High Court · (2016) 03 CAL CK 0046
High Courts15 Mar 2016Dismissed
Duncans Industries Limited and Others Vs Union of India and Others
Calcutta High Court · (2016) 03 CAL CK 0022
Constitution of India, 1950 - Article 13, Article 14, Article 141, Article 19, Article 226, Article 300A, Article 31-A, Article 31-A(1)(b)Industrial Disputes Act, 1947 - Section 2(cc), Section 3Industries (Development and Regulation)
High Courts15 Mar 2016Allowed
Pranab Das @ Gopal Das - Appellant/Applicant @HASH Pradip Das and Others
Calcutta High Court · (2017) 170 AIC 445 : (2016) 4 CalLT 395 : (2017) 1 CivilLJ 914 : (2017) 1 ICC 220 : (2016) 6 WBLR 136
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Evidence Act, 1872 - Section 107, Section 108
High Courts14 Mar 2016Dismissed
R.A.V. Dravya (P) Ltd. Vs Concast Global Ltd.
Calcutta High Court · (2017) 200 CompCas 332
Companies Act, 1956 - Section 433, Section 434, Section 439
High Courts14 Mar 2016Disposed Off
Satyaki Sen Vs State of West Bengal
Calcutta High Court · (2016) 3 AICLR 9 : (2016) 4 CalCriLR 368 : (2016) 3 CalLT 295
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498A/406/34
High Courts14 Mar 2016Dismissed
Satyaki Sen and Others Vs State of West Bengal and Others
Calcutta High Court · (2016) 03 CAL CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 177, Section 177, Section 178, Section 178, Section 179, Section 180, Section 181, Section 182, Section 183, Section 184, Section 185, Section 186, Section 207, Section 437, Section 482
High Courts11 Mar 2016Dismissed
Annapurna Cast Limited - Appellants @HASH Akshaya Technologies Pvt. Ltd. and Others
Calcutta High Court · (2016) 3 AICLR 209 : (2017) 2 BC 156 : (2016) 4 CalLT 428 : (2017) 1 CivilLJ 844 : (2016) 2 MadWNCri 91 : (2017) 1 NIJ 699
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 138, Section 142(b)
High Courts11 Mar 2016Disposed Off
Sri Bidyapati Pal Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 127 : (2016) 3 CalLJ 10 : (2016) 6 WBLR 355
Limitation Act, 1963 - Section 5West Bengal Land Reforms and Tenancy Tribunal Act, 1997 - Section 10(3), Section 6
High Courts11 Mar 2016Disposed Off
Alok Mahato Vs The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 316 : (2016) 2 CalCriLR 373
Penal Code, 1860 (IPC) — Section 376, 417
High Courts11 Mar 2016Disposed Off
Saifuddin Sardar Vs The State of West Bengal
Calcutta High Court · (2016) 2 CalCriLR 372
Constitution of India, 1950 — Article 20(3)
High Courts11 Mar 2016Dismissed
Nirapada Barik Vs Pralay Kumar Biswas and Others
Calcutta High Court · (2016) 03 CAL CK 0049
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 17Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 34
High Courts11 Mar 2016Allowed
Roma Sengupta Vs Commissioner of Income Tax - I Kolkata and Others
Calcutta High Court · (2016) 288 CurTR 234 : (2016) 385 ITR 663
Contract Act, 1872 - Section 65Income Tax Act, 1961 - Section 143(1), Section 148, Section 260A, Section 48, Section 49(1)(iii), Section 49(2), Section 54
High Courts11 Mar 2016Dismissed
Annapurna Cast Limited Vs Akshaya Technologies Pvt. Ltd. and Others
Calcutta High Court · (2016) 03 CAL CK 0041
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 255 (1)Negotiable Instruments Act, 1881 (NI) - Section 132, Section 138, Section 142, Section 142 (b)
High Courts10 Mar 2016Allowed
Saheb Peada - Appellant @HASH The State of West Bengal
Calcutta High Court · (2016) 3 AICLR 348
Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts10 Mar 2016Dismissed
Prasun Chakraborty Vs Smt. Indira Jaiswal
Calcutta High Court · (2016) AIRCC 1610 : (2016) 3 CalHCN 472 : (2016) 3 CalLJ 536 : (2016) 4 CalLT 420 : (2016) 2 RentLR 57 : (2016) 4 WBLR 270
West Bengal Premises Tenancy Act, 1997 - Section 2(g), 6(4)
High Courts10 Mar 2016Disposed Off
Laxmikanta Chowdhury Vs Madhusudan Paik & Anr.
Calcutta High Court · (2016) 2 CalLJ 181 : (2016) 5 WBLR 96
West Bengal Land Reforms Act, 1955 - Section 14
High Courts10 Mar 2016Disposed off
Oriental Insurance Co. Ltd. Vs Pratima Mondal and Others
Calcutta High Court · (2016) 4 ACC 437 : (2016) 161 AIC 496 : (2016) 3 TAC 8
Motor Vehicles Act, 1988 — Section 166, 173
High Courts10 Mar 2016Dismissed
Sri Gurubar Biswas Vs Smt. Krishna Biswas
Calcutta High Court · (2016) 165 AIC 428 : (2016) 2 CalLJ 316 : (2016) 2 CalLT 464 : (2017) 1 CivilLJ 146 : (2016) 3 DMC 505 : (2016) 2 HLR 772 : (2016) 4 ICC 39 : (2016) 6 WBLR 363
Hindu Marriage Act, 1955 - Section 24