High Courts22 Nov 2011Dismissed
Smt. Halsi Devi Sharma and Others Vs Kolkata Municipal Corporation. and Others
Calcutta High Court · (2011) 11 CAL CK 0034
Calcutta Municipal Corporation Act, 1980 — Section 396, 400, 400(1)
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 9 of 70
High Courts22 Nov 2011Dismissed
Latif Sk. @ Abdul Latif Vs Yeadul Sk. and Others
Calcutta High Court · (2011) 11 CAL CK 0033
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, Order 3 Rule 4
High Courts21 Nov 2011Allowed
Prabhu Dayal Lohia Vs Shankar Lal Fateh Chandak and Others
Calcutta High Court · (2011) 11 CAL CK 0043
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts21 Nov 2011
In Re: Nimai Kalindi
Calcutta High Court · (2012) 1 CHN 650
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439(2)Penal Code, 1860 (IPC) — Section 354, 376
High Courts18 Nov 2011Dismissed
Madhuri Mitra Vs Khounish Chandra Pal
Calcutta High Court · (2011) 5 CHN 666
High Courts18 Nov 2011Dismissed
Atin Bose Vs Bokaro Steel Limited, a Company incorporated under the Companies Act, 1956
Calcutta High Court · (2012) 5 CHN 356
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Nov 2011Dismissed
Jitendra Nath Banerjee Vs Eastern Coalfields Ltd. and Others
Calcutta High Court · (2012) 4 CHN 11
High Courts18 Nov 2011
Bimal Kumar Das Vs State of West Bengal
Calcutta High Court · (2012) 1 CHN 605
High Courts18 Nov 2011Allowed
Kamal Devi Agarwal Vs Oriental Insurance Company Ltd.
Calcutta High Court · (2012) 5 CHN 562
Motor Vehicles Act, 1988 — Section 166
High Courts17 Nov 2011
Arabinda Giri Vs Shriram Transport Company Ltd.
Calcutta High Court · (2011) 11 CAL CK 0056
Arbitration and Conciliation Act, 1996 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Nov 2011
Asma Bibi and Another Vs Md. Nasim Ali Azad and Another
Calcutta High Court · (2011) 11 CAL CK 0042
High Courts16 Nov 2011Dismissed
Mayurakshi Cotton Mills Employees Union and Another Vs 9th Industrial Tribunal and Others
Calcutta High Court · (2012) 132 FLR 465 : (2012) LLR 583
Companies Act, 1956 — Section 445Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts15 Nov 2011
Sri Asit Kumar Basu Vs Sri Kalyan Kumar Ghosh and Another
Calcutta High Court · (2011) 11 CAL CK 0078
West Bengal Land Holding Revenue Act, 1979 — Section 2, 23West Bengal Land Reforms (Amendment) Act, 2000 — Section 8West Bengal land Reforms Act, 1955 — Section 8, 8(1)
High Courts15 Nov 2011
Tipco Industries Ltd. Vs State of West Bengal and Others
Calcutta High Court · (2012) 132 FLR 761
Industrial Disputes Act, 1947 — Section 10, 15, 15(2), 15(2)(b), 2A
High Courts15 Nov 2011Dismissed
United Spirits Limited and Another Vs The Intellectual Property Appellate Board and Others
Calcutta High Court · (2012) 2 CALLT 215 : (2012) 4 CHN 286
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Trade Marks Act, 1999 — Section 25, 25(3), 25(4), 26, 95
High Courts15 Nov 2011
Manmohan Jhunjhunwala Vs Biswanath Jhunjhunwala
Calcutta High Court · (2012) 1 CHN 68
Limitation Act, 1963 — Article 137, 17Succession Act, 1925 — Section 283
High Courts15 Nov 2011Allowed
Jharna Saha Vs Subhra Ghosh and Another
Calcutta High Court · (2011) 11 CAL CK 0046
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts15 Nov 2011Dismissed
Sri Sunil Kumar Banerjee Vs Sri Felu Ram Guin
Calcutta High Court · (2011) 11 CAL CK 0045
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 108Trusts Act, 1882 — Section 77
High Courts14 Nov 2011Dismissed
Smt. Jayanti Paul and Others Vs Kolkata Metropolitan Development Authority and Others
Calcutta High Court · AIR 2012 Cal 36
Constitution of India, 1950 — Article 14, 226, 300A
High Courts14 Nov 2011Dismissed
Debendra Nath Bez and Others Vs Shrimati Kanan Bez and Others
Calcutta High Court · (2012) 1 CALLT 226
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31