COURT ARCHIVE

Calcutta High Court judgments, 2011

1,395 judgments · page 10 of 70

High Courts14 Nov 2011Allowed

Swapan Kumar Sen Vs Asit Kumar Mondal and Others

Calcutta High Court · (2011) 11 CAL CK 0047

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 4, Order 14 Rule 2, 115, 115AWest Bengal Land Reforms (Amendment) Act, 1972 — Section 7West Bengal Land Reforms Act, 1955 — Section 10, 5(5), 8, 9

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High Courts11 Nov 2011Dismissed

Amulya Mahata Vs The State of West Bengal and Others

Calcutta High Court · (2012) 2 CHN 387

Constitution of India, 1950 — Article 14, 16

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High Courts11 Nov 2011

Manojaditya Das Mahaparta Vs State of West Bengal

Calcutta High Court · (2011) 5 CHN 770

Evidence Act, 1872 — Section 114, 4, 76, 79West Bengal Estates Acquisition Act, 1953 — Section 44(1)West Bengal Estates Acquisition Rules, 1954 — Rule 4

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High Courts09 Nov 2011

Bengal Beverages Private Limited Vs Sri Prasanta Paul and Others

Calcutta High Court · (2011) 11 CAL CK 0075

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227

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High Courts09 Nov 2011

Saifuddin Mondal Vs State of West Bengal

Calcutta High Court · (2012) 2 CHN 505

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts08 Nov 2011Dismissed

Radha Rani Dutta Vs CESC Limited

Calcutta High Court · (2012) 5 CHN 158

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144(2)Electricity Act, 2003 — Section 43

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High Courts08 Nov 2011

Commissioner of Customs (Airport and Admn.) Vs Shiva Traders

Calcutta High Court · (2013) 292 ELT 13

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High Courts03 Nov 2011Dismissed

Pacific Jute Limited and Another Vs Union Bank of India and Others

Calcutta High Court · (2011) 11 CAL CK 0074

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17

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High Courts03 Nov 2011

Ashok Kumar Ghosh Vs State of West Bengal

Calcutta High Court · (2012) 1 CHN 143

Arbitration and Conciliation Act, 1996 — Section 11, 11(3), 11(4), 11(6), 11(8)

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High Courts03 Nov 2011Dismissed

Mohan Jute Mills Ltd. and Another Vs Union Bank of India and Others

Calcutta High Court · (2011) 11 CAL CK 0031

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17

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High Courts03 Nov 2011

Tide Water Oil Co. (India) Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2013) 353 ITR 300

Companies Act, 1956 — Section 166Income Tax Act, 1961 — Section 2(24), 260A, 263, 28, 29

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High Courts02 Nov 2011

Sarita Batura Vs Navin Shah and Another

Calcutta High Court · (2011) 11 CAL CK 0048

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15

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High Courts01 Nov 2011Allowed

In Re : Gopal Chakraborty

Calcutta High Court · (2011) 11 CAL CK 0073

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 307, 406, 414, 498A

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High Courts01 Nov 2011Dismissed

Harjyoti Agarwalla Vs Poonam Kejriwal and Others

Calcutta High Court · (2011) 11 CAL CK 0072

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 63

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High Courts01 Nov 2011

Fazle Ali @ Golam Kader Vs Board of Wakfs, West Bengal and Others

Calcutta High Court · (2011) 11 CAL CK 0030

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 41 Rule 27, 151Consumer Protection Act, 1986 — Section 6(1)Waqf Act, 1995 — Section 3, 33(4), 33(4), 63, 69(3)

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High Courts13 Oct 2011