COURT ARCHIVE

Calcutta High Court judgments, 2011

1,395 judgments · page 7 of 70

High Courts30 Nov 2011Allowed

M/s. Popat and Kotacha Property and Others Vs Qaseem Ahmed

Calcutta High Court · (2011) 11 CAL CK 0025

Calcutta Municipal Corporation Act, 1980 — Section 178(6), 193, 194, 230Constitution of India, 1950 — Article 227West Bengal Court Fees Act, 1970 — Section 17(2), 7

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High Courts30 Nov 2011Allowed

Nilabha Bhaduri Vs State of West Bengal

Calcutta High Court · (2012) 2 CHN 132

Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401, 482Penal Code, 1860 (IPC) — Section 304A

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High Courts30 Nov 2011

Saila Dholey Vs Union of India and Others

Calcutta High Court · (2011) 11 CAL CK 0014

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High Courts30 Nov 2011Dismissed

Union of India and Others Vs Vikash Kumar Mishra

Calcutta High Court · (2011) 11 CAL CK 0013

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High Courts30 Nov 2011Dismissed

Sri Gopal Bhattacharjee Vs Sri Dwijen Kumar Roy and Another

Calcutta High Court · (2011) 11 CAL CK 0009

Limitation Act, 1908 — Article 142, 144Limitation Act, 1963 — Article 65

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High Courts30 Nov 2011Dismissed

Uttam Das Vs Smt. Rakhi Roy and Others

Calcutta High Court · (2011) 11 CAL CK 0008

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 7, 8

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High Courts30 Nov 2011Dismissed

Salehar Bibi and Others being legal representatives of Sk. Meser Ali @ Sk. Macher Ali (dead) Vs Bhabani Prasad Chattopadhyay and Others being legal representatives of Karunamay Chatterjee (dead)

Calcutta High Court · (2011) 11 CAL CK 0005

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100

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High Courts29 Nov 2011

Ferhana Begum Vs State of West Bengal and Others

Calcutta High Court · (2011) 11 CAL CK 0080

Constitution of India, 1950 — Article 226

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High Courts29 Nov 2011Dismissed

In Re: Dr. Partha Bhattacharya and Dr. Jati Ranjan Banik

Calcutta High Court · (2012) 2 CHN 750

Companies Act, 1956 — Section 633, 633(2)

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High Courts29 Nov 2011Dismissed

Rahul Purkayastha Vs Smt. Chaitali Purkayastha

Calcutta High Court · (2011) 11 CAL CK 0061

Hindu Marriage Act, 1955 — Section 24

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High Courts29 Nov 2011Dismissed

Rahul Maheshwari Vs Sheila Guha Rajeev Maheshwari and Others Vs Susan Reuben and Another

Calcutta High Court · (2012) 2 CHN 752

Arbitration and Conciliation Act, 1996 — Section 9Official Trustees Act, 1913 — Section 25

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High Courts29 Nov 2011Dismissed

Sumitra Mukherjee Vs Director of Local Bodies, West Bengal

Calcutta High Court · (2011) 5 CHN 468

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High Courts29 Nov 2011

Teni Yadav Vs E.C.L.

Calcutta High Court · (2012) 1 CHN 573

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High Courts29 Nov 2011Dismissed

Prabhat Ch. Karmakar and Others Vs Sri Rabin Karmakar @ Rabin Chandra Karmakar

Calcutta High Court · (2011) 11 CAL CK 0010

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10A, 21, 96

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High Courts29 Nov 2011

In Re: Steel Products Ltd. and Savita Rani Agarwal

Calcutta High Court · (2012) 2 CHN 801

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High Courts28 Nov 2011Dismissed

Sabitri Rana Vs Mousumi Pramanik and Others

Calcutta High Court · (2012) 5 CHN 699

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, 151Constitution of India, 1950 — Article 227

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High Courts28 Nov 2011Dismissed

Swapan Kumar Dey Vs Smt. Arati Nandy

Calcutta High Court · (2011) 11 CAL CK 0041

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 144(2)Transfer of Property Act, 1882 — Section 111

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High Courts28 Nov 2011Allowed