High Courts01 Aug 2011Allowed
Uttam Kumar Roy and Others Vs Partha Naskar and Others
Calcutta High Court · (2011) 08 CAL CK 0090
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 27 of 70
High Courts01 Aug 2011
ICICI Bank Ltd. Vs Arambagh Hatcheries Ltd.
Calcutta High Court · (2011) 167 CompCas 40 : (2011) 109 SCL 434
High Courts01 Aug 2011
Director of Income Tax (International Taxation) Kolkata Vs Income Tax Settlement Commissioner, Additional Bench, Kolkata and Another
Calcutta High Court · (2012) 1 CALLT 309
Finance Act, 2010 — Section 147, 245A, 254, 263, 264Income Tax Act, 1961 — Section 143, 143(2), 144, 147, 148
High Courts29 Jul 2011Allowed
Sona Acharjee Vs State of West Bengal
Calcutta High Court · (2012) 5 CHN 381
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 34
High Courts29 Jul 2011
Anupama Roy and Others Vs Minu Karmakar
Calcutta High Court · (2011) 07 CAL CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 411, 482Penal Code, 1860 (IPC) — Section 323, 34, 352
High Courts29 Jul 2011
Shin Satellite Public Company Limited Vs ATN International Limited
Calcutta High Court · (2011) 109 SCL 1
Companies Act, 1956 — Section 433, 434, 439
High Courts29 Jul 2011Allowed
Kashmir Sk. @ Sk. Kashmir Vs The State of West Bengal
Calcutta High Court · (2011) 07 CAL CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 77Penal Code, 1860 (IPC) — Section 376, 493, 90
High Courts29 Jul 2011Allowed
Kavita Phumbhra Vs Commissioner of Customs (Port)
Calcutta High Court · (2011) 4 CHN 663 : (2012) 276 ELT 37
Customs Act, 1962 — Section 111, 112, 122, 124, 128Penal Code, 1860 (IPC) — Section 292
High Courts29 Jul 2011
National Stock Exchange of India Ltd. and Another etc. Vs The State of West Bengal and Another etc.
Calcutta High Court · (2011) CriLJ 4778
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204, 245(2), 397Penal Code, 1860 (IPC) — Section 34, 405, 406, 406, 511Securities Contracts (Regulation) Act, 1956 — Section 11(1), 2, 29, 4
High Courts29 Jul 2011
Madan Das Vs Lt. Governor and Others Simachalam Vs Union of India (UOI) and Others G. Veera Kumar Vs IOC Ltd. and Others Smt. Arati Das Vs The Collector, L.A.
Calcutta High Court · AIR 2011 Cal 168 : (2011) 4 CHN 220 : (2011) 6 CTC 241 : (2012) 1 JCR 246
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 5, 100A, 114, 122Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 2011Dismissed
Amalendu Bikash Saha and Ors Vs Smt. Kalyani Saha and Others
Calcutta High Court · (2011) 07 CAL CK 0027
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 23
High Courts29 Jul 2011
Bidyut Dutta Vs The State of West Bengal and Others
Calcutta High Court · (2011) 07 CAL CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 482, 483Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts29 Jul 2011Dismissed
Sunil Kumar Mukherjee Vs Krishna Kumar Bhattacharya
Calcutta High Court · (2011) 07 CAL CK 0022
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 122, 24Limitation Act, 1963 — Section 5
High Courts29 Jul 2011
Jayabati Paul Vs Namita Singh
Calcutta High Court · (2012) 3 CHN 442
Partition Act, 1893 — Section 4
High Courts29 Jul 2011
Narayan Chandra Laha Vs Ram Surat Singh
Calcutta High Court · (2011) 5 CHN 543
Civil Procedure Code, 1908 (CPC) — Section 15, 20, 21
High Courts29 Jul 2011Dismissed
Dibakar Bhandari Vs Nakul Manna and Others
Calcutta High Court · (2012) 2 CHN 712
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22(2), Order 21 Rule 34(2), 99
High Courts29 Jul 2011
Ravi Udyog Pvt. Ltd. Vs S.G. Projects Ltd.
Calcutta High Court · (2012) 4 CHN 236
High Courts28 Jul 2011Allowed
Mosammat Saiyada Khatun Vs Saiyera Banu
Calcutta High Court · (2011) 4 CHN 503
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts28 Jul 2011
In Re: Friends Tea Co. Ltd.
Calcutta High Court · (2012) 169 CompCas 183 : (2012) 112 SCL 45
High Courts28 Jul 2011Dismissed
Commissioner of C. Ex., Kolkata-II Vs Diamond Scaffolding Co.
Calcutta High Court · (2011) 274 ELT 10
Central Excises and Salt Act, 1944 — Section 11A, 35G