High Courts03 Aug 2011Dismissed
Ramesh Chandra Debnath Vs State of West Bengal
Calcutta High Court · (2011) 5 CHN 501
Penal Code, 1860 (IPC) — Section 201, 302, 498A
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 26 of 70
High Courts03 Aug 2011Allowed
Sanjay Somani and Others Vs Registrar of Companies
Calcutta High Court · (2012) 1 CHN 26 : (2011) 105 CLA 135 : (2011) 167 CompCas 367
Companies Act, 1956 — Section 209A, 295, 295(1), 628, 633(2)Criminal Procedure Code, 1973 (CrPC) — Section 190, 468, 469(1)
High Courts03 Aug 2011
Tapas Sil Vs Union of India
Calcutta High Court · (2011) 4 CHN 769
Right to Information Act, 2005 — Section 19(3), 8(1)
High Courts03 Aug 2011Dismissed
Krishna Kanta Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2012) 1 CALLT 412 : (2012) 2 CHN 624
Constitution of India, 1950 — Article 311, 311(2)
High Courts03 Aug 2011
Dilip Banerjee alias Hatkhata Dilip Vs State of West Bengal
Calcutta High Court · (2012) 1 CALLT 63 : (2012) 3 CHN 610
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 120B, 161, 212, 302
High Courts03 Aug 2011Dismissed
Ashok Kumar Redh Vs Uttam Chand Surana
Calcutta High Court · (2012) 4 CHN 672
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11West Bengal Premises Tenancy Act, 1997 — Section 6(1)(j)
High Courts02 Aug 2011Dismissed
Dinesh B. Parikh Vs Commissioner of Income Tax
Calcutta High Court · (2012) 246 CTR 51 : (2012) 347 ITR 420
Income Tax Act, 1961 — Section 260A
High Courts02 Aug 2011Allowed
Pranish Bomzan and Others Vs The State of West Bengal and Others
Calcutta High Court · (2011) 08 CAL CK 0175
High Courts02 Aug 2011
Matar Chandra Mahato Vs State of West Bengal
Calcutta High Court · (2012) 5 CHN 174
Border Security Force Act, 1968 — Section 4, 4(1)Constitution of India, 1950 — Article 309
High Courts02 Aug 2011
Dinesh B. Parikh Vs Commissioner of Income Tax, West Bengal-IV
Calcutta High Court · (2011) 202 TAXMAN 110
Income Tax Act, 1961 — Section 260A
High Courts02 Aug 2011
Debi Prasad Ghosh@Bablu Ghosh and Others Vs Smt. Swaraswati Bala Kundu
Calcutta High Court · (2011) 5 CHN 472
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 7 Rule 7Contract Act, 1872 — Section 65Evidence Act, 1872 — Section 110
High Courts02 Aug 2011Allowed
Bhartia Industries Limited Vs Commissioner of Income Tax
Calcutta High Court · (2011) 243 CTR 328 : (2013) 353 ITR 486 : (2011) 201 TAXMAN 180
Central Excises and Salt Act, 1944 — Section 37ACustoms Act, 1962 — Section 151AIncome Tax Act, 1961 — Section 10(10C), 115P, 115S, 115WD, 115WE
High Courts02 Aug 2011Allowed
S.K. Bothra and Sons, HUF Vs Income Tax Officer
Calcutta High Court · (2012) 347 ITR 347 : (2011) 203 TAXMAN 436
Income Tax Act, 1961 — Section 131, 143(3), 260A
High Courts02 Aug 2011Dismissed
Mr. Arindam Jha Vs The State of West Bengal and Others
Calcutta High Court · (2011) 5 CHN 306
High Courts02 Aug 2011Allowed
Smt. Kajol Rani Mullick Vs Smt. Asalata Senapati and Others
Calcutta High Court · (2011) 08 CAL CK 0094
High Courts02 Aug 2011Allowed
Sri Bijit Kumar Basu and Others Vs Dr. Sukumar Ghosh
Calcutta High Court · (2011) 08 CAL CK 0093
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 14
High Courts02 Aug 2011Dismissed
Pankaj Rathi Vs Commissioner of Income Tax
Calcutta High Court · (2011) 245 CTR 218 : (2011) 202 TAXMAN 408
Income Tax Act, 1961 — Section 148, 156, 260A, 271(1), 276C
High Courts02 Aug 2011Allowed
Pradip Kumar Malhotra Vs Commissioner of Income Tax
Calcutta High Court · (2012) 246 CTR 493 : (2011) 338 ITR 538 : (2011) 203 TAXMAN 110
Companies Act, 1956 — Section 77AIncome Tax Act, 1961 — Section 10(3), 115O, 2(22), 250(1), 260A
High Courts02 Aug 2011
Tapan Das Vs Perfect Ice Private Limited
Calcutta High Court · (2012) 5 CHN 487
Industrial Disputes (West Bengal Second Amendment) Act, 1980 — Section 2, 5
High Courts01 Aug 2011Dismissed
Sri Parbati Chorone Roquitte Vs Sri Anil Chorone Roquittee and Others
Calcutta High Court · (2011) 08 CAL CK 0097
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17