High Courts05 Aug 2011
Hindustan Unilever Ltd. Vs Procter and Gamble Home Products Ltd.
Calcutta High Court · (2012) 1 CHN 607
Constitution of India, 1950 — Article 134, 136, 215Contempt of Courts Act, 1971 — Section 17, 19, 19(1), 20, 23
COURT ARCHIVE
Calcutta High Court judgments, 2011
1,395 judgments · page 25 of 70
High Courts05 Aug 2011Dismissed
Debasis Mukherjee Vs State of West Bengal and Others
Calcutta High Court · (2012) 3 CHN 51 : (2011) 131 FLR 451
High Courts05 Aug 2011
BKB Transport (P) Limited Vs Damodar Valley Corporation
Calcutta High Court · (2012) 1 CHN 105
Damodar Valley Corporation Act, 1948 — Section 4, 48Environment (Protection) Act, 1986 — Section 2, 8, 8(1)
High Courts04 Aug 2011
Birla Corporation Ltd. Vs Birla Education Trust and Others
Calcutta High Court · (2011) 166 CompCas 647 : (2011) 4 CompLJ 334 : (2011) 109 SCL 420
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Companies Act, 1956 — Section 10F, 235, 237, 247, 250
High Courts04 Aug 2011
M.D. Daniyal and Another Vs State of West Bengal and Others
Calcutta High Court · (2011) 08 CAL CK 0177
High Courts04 Aug 2011
Sri Bimal Kumar Nopany Vs Sri Akhil Chandra Moitra and Another
Calcutta High Court · (2011) 08 CAL CK 0133
Transfer of Property Act, 1882 — Section 114
High Courts04 Aug 2011Allowed
Sri Anupam Das Vs Sri Tarun Kumar Banerjee
Calcutta High Court · (2011) 08 CAL CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144(2)
High Courts04 Aug 2011Dismissed
Smt. Sukti Gupta and Another Vs Sri Amit Sen and Others
Calcutta High Court · (2011) 08 CAL CK 0092
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 17, Order 6 Rule 17
High Courts04 Aug 2011
Dabiruddin Vs West Bengal Board of Madrasah Education and Others
Calcutta High Court · (2011) 08 CAL CK 0091
High Courts04 Aug 2011Allowed
Gour Chandra Jana Vs Director of School Education (W.B.) and Others
Calcutta High Court · (2011) 08 CAL CK 0057
High Courts04 Aug 2011Dismissed
Saha Distributors Vs B.M. Paul Chowdhury and Co. P. Ltd.
Calcutta High Court · (2012) 1 CALLT 177
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11West Bengal Government Land (Regulation of Transfer) Act, 1993 — Section 21West Bengal Premises Tenancy Act, 1956 — Section 20
High Courts04 Aug 2011
IAG Co. Ltd. Vs Lakshmi Float Glass Ltd.
Calcutta High Court · (2012) 1 CHN 583 : (2012) 174 CompCas 442 : (2011) 109 SCL 429
High Courts04 Aug 2011Allowed
Dinesh Kumar Soni Vs Santosh Singh and Others
Calcutta High Court · (2011) 08 CAL CK 0031
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Aug 2011Dismissed
Sm. Minu Rani Maity Vs Smt. Nibedita Das and Others
Calcutta High Court · (2011) 08 CAL CK 0025
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Aug 2011Dismissed
Siba Prasad Chakraborty Vs National Insurance Corporation of India and Others
Calcutta High Court · (2011) 131 FLR 464
Constitution of India, 1950 — Article 2, 226General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 21, 25, 3, 4
High Courts03 Aug 2011
State of West Bengal Vs Nanda Bauri
Calcutta High Court · (2012) 3 CHN 333
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
High Courts03 Aug 2011Allowed
Radha Krishna Chakraborty Vs State of West Bengal
Calcutta High Court · (2012) 2 CHN 704
West Bengal Land Reforms Act, 1955 — Section 49, 50, 50(1), 51A, 54
High Courts03 Aug 2011Allowed
Md. Ali and Others Vs Abul Barkat and Others
Calcutta High Court · (2011) 08 CAL CK 0135
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 9
High Courts03 Aug 2011Allowed
Suresh Chandra Sen Vs Zoom Health Care
Calcutta High Court · (2011) 08 CAL CK 0132
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Aug 2011
Mayarani Chakraborty Vs Mihir Kumar Bhattacharya
Calcutta High Court · (2011) 5 CHN 436
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Transfer of Property Act, 1882 — Section 111, 3