High Courts24 Feb 2010
Raj Kumar Damani Vs Union of India (UOI)
Calcutta High Court · (2010) 257 ELT 371
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 52 of 59
High Courts23 Feb 2010
R.S. Ispat Limited Vs The Assistant Sales Tax Officer, Phansidewa More Check Post (Under Siliguri Range) and Others
Calcutta High Court · (2010) 2 CALLT 503
West Bengal Value Added Tax Act, 2003 — Section 6, 73, 73(1), 74, 76
High Courts23 Feb 2010
Taj Guest House Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2010) 02 CAL CK 0110
Calcutta Municipal Corporation Act, 1980 — Section 193, 238, 239, 254, 255Constitution of India, 1950 — Article 21
High Courts23 Feb 2010Dismissed
Syed Sabuj Khandakar Vs The State of West Bengal and Another Akkas Ali Khan Vs The State of West Bengal and Others
Calcutta High Court · (2010) 02 CAL CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 376(2)
High Courts22 Feb 2010
Abhashree Advisory (P) Ltd. Vs The Commissioner of Income Tax, Kolkata-III.
Calcutta High Court · (2010) 3 CALLT 76
High Courts22 Feb 2010
Naran Singh Sardar @ Palash Singh Sardar Vs The State of West Bengal and Another
Calcutta High Court · (2010) 02 CAL CK 0109
Penal Code, 1860 (IPC) — Section 304B, 323, 34, 406, 498A
High Courts22 Feb 2010Dismissed
Sumantra Paul Vs Smt. Sangita Paul
Calcutta High Court · (2010) 02 CAL CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(2)Hindu Marriage Act, 1955 — Section 9
High Courts22 Feb 2010
Smt. Arati Ghose and Another Vs Satya Narayan Tripathi and Others
Calcutta High Court · (2010) 02 CAL CK 0098
City Civil Court Act, 1953 — Section 3Civil Procedure Code, 1908 (CPC) — Section 2(2)Constitution of India, 1950 — Article 226, 227, 304, 31A, 32
High Courts22 Feb 2010Allowed
Rongon Neogi Vs State of West Bengal and Another
Calcutta High Court · (2010) 02 CAL CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Feb 2010
Soumya Kanti Roy Vs HDFC Bank Ltd.
Calcutta High Court · (2010) 02 CAL CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts22 Feb 2010Dismissed
Sri Kajal Hazra Vs The State of West Bengal and Another
Calcutta High Court · (2010) 02 CAL CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 2003 — Section 135
High Courts22 Feb 2010Allowed
Sri Gopal Kumar Bhalotia and Another Vs Anirudh Trade and Agencies Pvt. Ltd. and Another
Calcutta High Court · (2010) 3 CALLT 227
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Stamp Act, 1899 — Section 35
High Courts22 Feb 2010
Smt. Jiban Bala Sikder Vs Indian Overseas Bank and Others
Calcutta High Court · (2010) 125 FLR 607 : (2010) 3 LLJ 585 : (2010) 2 SLR 761
Industrial Disputes Act, 1947 — Section 36A
High Courts22 Feb 2010
Sri Biswanath Bhakta and Others Vs The State of West Bengal and Another
Calcutta High Court · (2010) 02 CAL CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195(1), 340, 341Motor Vehicles Act, 1988 — Section 169(2)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts22 Feb 2010Allowed
Pradip Kumar Sengupta and Others Vs Titan Engineering Co. P. Ltd. and Others
Calcutta High Court · (2010) 3 CALLT 634 : (2011) 166 CompCas 169
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 23 Rule 1Companies Act, 1956 — Section 10F, 397, 398, 399, 402Constitution of India, 1950 — Article 20(3)
High Courts22 Feb 2010
Debalina Dasgupta Vs The State of West Bengal
Calcutta High Court · (2010) 02 CAL CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 109, 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts22 Feb 2010
Mr. Debasish Chandra Vs Mr. Tuhin Bilas Deb
Calcutta High Court · (2010) 02 CAL CK 0042
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts22 Feb 2010Allowed
Deb Kuamr Bhattacharjee and Others Vs State of West Bengal and Another
Calcutta High Court · (2010) 02 CAL CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts22 Feb 2010
Amiya Kumar Patra Vs The State of West Bengal and Another
Calcutta High Court · (2010) 02 CAL CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 34, 379, 406
High Courts20 Feb 2010
Sri Dilip Kumar Dey Vs Sri Sarathi Sundar Dey and Another
Calcutta High Court · (2010) 02 CAL CK 0019
Trusts Act, 1882 — Section 5, 6