High Courts01 Mar 2010Dismissed
Pear Ali Gazi Vs State of West Bengal
Calcutta High Court · (2011) 6 RCR(Criminal) 1391
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 51 of 59
High Courts01 Mar 2010
Hasin Tabrej Vs State of West Bengal and Others
Calcutta High Court · (2010) 03 CAL CK 0077
Penal Code, 1860 (IPC) — Section 396
High Courts01 Mar 2010
Shri Susanta Nayak Vs The State of West Bengal and Others
Calcutta High Court · (2010) 03 CAL CK 0012
High Courts01 Mar 2010
Sunil Kumar Das Vs Director of Public Instruction, W.B. and Others
Calcutta High Court · (2010) 2 CALLT 448
High Courts26 Feb 2010
Anglo Properties and Traders Pvt. Ltd. and Others Vs The Controller General of Patents, Designs and Trademarks and Another
Calcutta High Court · (2010) 2 CALLT 469
Arbitration and Conciliation Act, 1996 — Section 28(3), 31, 34, 34(2)
High Courts26 Feb 2010Dismissed
Swapan Naskar Vs State of West Bengal
Calcutta High Court · (2010) 02 CAL CK 0106
Penal Code, 1860 (IPC) — Section 302
High Courts26 Feb 2010
The Teacher-In-Charge and Others Vs State of West Bengal and Others
Calcutta High Court · (2010) 2 CALLT 39
Constitution of India, 1950 — Article 30(1)
High Courts26 Feb 2010
Orissa Stevedores Limited Vs The Orissa Minerals Development Company Ltd. and Another
Calcutta High Court · (2010) 2 CALLT 293
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6), 7, 7(4)(b), 7(5)
High Courts26 Feb 2010
Shri Nikhil Mazumdar and Others Vs The Superintending Engineer and Others etc. etc. Shri Ramaswamy Vs The Lieutenant Governor and Others
Calcutta High Court · (2010) 02 CAL CK 0011
Andaman and Nicobar Islands Land Revenue and Land Reforms Regulations, 1966 — Regulation 141, 38, 38(1)Commonwealth Immigrants Act, 1962 — Section 4, 4ACommonwealth Immigrants Act, 1968 — Section 2(1), 2(2)
High Courts25 Feb 2010Dismissed
In Re: Srila Bhakti Sundar Govinda Dev Goswami Maharaj
Calcutta High Court · (2010) 02 CAL CK 0115
Succession Act, 1925 — Section 283, 283(1)
High Courts25 Feb 2010Allowed
Pawan Poddar Vs Deputy Director and Another
Calcutta High Court · (2010) 3 CALLT 251
Evidence Act, 1872 — Section 24Foreign Exchange Regulation Act, 1973 — Section 40, 67, 9(1)(f)(i)
High Courts25 Feb 2010Dismissed
Dr. P.K. Chakraborty Vs Sri Janardan Roy and Others
Calcutta High Court · (2010) 02 CAL CK 0104
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(2A), 17(3), 17(4)
High Courts25 Feb 2010
Orissa Stevedores Limited Vs The Orissa Minerals Development Company Ltd. and Another
Calcutta High Court · (2010) 2 CALLT 293
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6), 7, 7(4), 7(5)
High Courts25 Feb 2010
Chatterjee Brothers Vs Rastriya Pariyajana Nirman Nigam Limited
Calcutta High Court · (2010) 02 CAL CK 0097
Arbitration Act, 1940 — Section 16, 16(1), 20, 21, 30
High Courts25 Feb 2010
Mohammad Salim Khan Vs Mr. Jaspal Singh Chandak and Others
Calcutta High Court · (2010) 02 CAL CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 9Constitution of India, 1950 — Article 227
High Courts25 Feb 2010Allowed
Santi Ruidas Vs Coal India Ltd.
Calcutta High Court · (2010) 2 CALLT 703
Constitution of India, 1950 — Article 14, 15, 16Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Human Rights Act, 1993 — Section 12
High Courts25 Feb 2010Dismissed
Jethulal Mahato Vs State of West Bengal and Others
Calcutta High Court · (2010) 3 CALLT 384
West Bengal Panchayat Act, 1973 — Section 12, 16
High Courts24 Feb 2010
Sk. Mohmud Hossain and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 2010 Cal 121
West Bengal Primary Education Act, 1973 — Section 41, 42, 42(1), 42(2)
High Courts24 Feb 2010
NSK India Sales Company Private Limited Vs Tirupati Agencies Private Limited and Another
Calcutta High Court · (2010) 02 CAL CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 202, 93
High Courts24 Feb 2010
Ms. Sutapa Roy Vs University of Calcutta and Others
Calcutta High Court · AIR 2010 Cal 109