High Courts07 Dec 2010
Tijiya Engineering Pvt. Ltd. Vs Asstt. Commr. C. Ex.
Calcutta High Court · (2011) 264 ELT 172
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 5 of 59
High Courts07 Dec 2010Dismissed
Gama alias Md. Anwar and Others Vs The State of West Bengal
Calcutta High Court · (2010) 12 CAL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Dec 2010Allowed
Jameshedpur Cements Ltd. (In Liquidation) and Mr. Baldev Raj Taneja Vs The Official Liquidator
Calcutta High Court · (2011) 3 CHN 44 : (2011) 161 CompCas 417
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Companies (Court) Rules, 1959 — Rule 6Companies Act, 1913 — Section 235
High Courts07 Dec 2010Allowed
Md. Asgar Khan Vs Sultan Ahmed and Others
Calcutta High Court · (2010) 12 CAL CK 0047
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 99, Order 6 Rule 17
High Courts07 Dec 2010
UCO Bank and Others Vs Narayan Chandra Ghosh
Calcutta High Court · (2011) 1 CHN 65
Calcutta Municipal Corporation Act, 1980 — Section 189(6)Constitution of India, 1950 — Article 14, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 21A
High Courts07 Dec 2010Allowed
Sri Dipankar Bandopadhyay Vs Durgapur Chemicals Limited and Others
Calcutta High Court · (2011) 128 FLR 629 : (2011) 3 LLJ 235 : (2011) LLR 293
Constitution of India, 1950 — Article 12, 16, 41, 41(2)Industrial Disputes Act, 1947 — Section 25(F)
High Courts07 Dec 2010
In Re : Krishnendu Sircar and Rekha Sircar and Others etc. etc.
Calcutta High Court · (2011) 2 CHN 254
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 421, 422, 423, 424Presidency Towns Insolvency Act, 1909 — Section 106, 15, 15(3), 18, 20
High Courts07 Dec 2010Allowed
Jharna Mallick Vs State of West Bengal and Others
Calcutta High Court · (2010) 12 CAL CK 0024
High Courts07 Dec 2010Dismissed
ITC Limited Vs Godfrey Phillips India Limited
Calcutta High Court · (2011) 1 CHN 540 : (2011) 45 PTC 5
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Trade and Merchandise Marks Act, 1958 — Section 111Trade Marks Act, 1999 — Section 11, 111, 12, 124, 13
High Courts06 Dec 2010Dismissed
Commissioner of C. Ex. Vs Brightman Industries
Calcutta High Court · (2011) 264 ELT 192
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts06 Dec 2010
Sisir Bhattacharjee Vs Gopinath Sett
Calcutta High Court · (2011) 2 CHN 560
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 18Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 34
High Courts06 Dec 2010Allowed
Jagannath Adhikari Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 13
West Bengal Land Reforms Act, 1955 — Section 61(2)
High Courts03 Dec 2010Dismissed
Md. Mustafa Kamal Vs State of West Bengal
Calcutta High Court · (2011) 3 CHN 773
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts03 Dec 2010Dismissed
Banibrata Das Vs The Superintendent of Police, Central Bureau of Investigation and Another
Calcutta High Court · (2010) 12 CAL CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts03 Dec 2010Allowed
Shri Shree Krishna Bahety Vs Sukhpal Singh and Others
Calcutta High Court · (2011) 1 CHN 609
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 340, 341
High Courts03 Dec 2010
Kalachand Murmu Vs The State of West Bengal and Others
Calcutta High Court · (2010) 12 CAL CK 0088
Constitution of India, 1950 — Article 226
High Courts03 Dec 2010
Mohan Singh Vs State of West Bengal
Calcutta High Court · (2011) 5 CHN 135 : (2011) 3 Crimes 771
Penal Code, 1860 (IPC) — Section 107, 304B, 306, 498A
High Courts03 Dec 2010Allowed
Uday Sankar Bhattacharyya @ Bhattacharjee Vs The Superintendent of Police, Central Bureau of Investigation and Another
Calcutta High Court · (2010) 12 CAL CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13
High Courts03 Dec 2010
Dilip Bhattacharya and Others Vs Ratan Kumar Sen and Others
Calcutta High Court · (2010) 12 CAL CK 0052
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 6 Rule 16, Order 7 Rule 11
High Courts03 Dec 2010Dismissed
State of West Bengal and Others Vs Sri Sheo Ram Giri
Calcutta High Court · (2010) 4 CALLT 573 : (2011) 1 CHN 14 : (2011) 129 FLR 817