High Courts30 Nov 2010
Harman Toppo Vs State
Calcutta High Court · (2012) 1 CHN 659
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 323, 376, 506
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 7 of 59
High Courts29 Nov 2010
Rohini Nanda Misra Vs State of West Bengal and Others
Calcutta High Court · (2011) 1 CHN 536 : (2011) 128 FLR 742
High Courts29 Nov 2010Dismissed
Kibria Khondakar Vs Hrishikesh Banik and Others
Calcutta High Court · (2011) 1 CALLT 50 : (2011) 3 CHN 207
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 41 Rule 22, Order 41 Rule 22(4)
High Courts29 Nov 2010Allowed
Rashmi Cement Limited Vs Trafigura Beheer B.V.
Calcutta High Court · AIR 2011 Cal 37 : (2011) 1 CHN 460
Arbitration and Conciliation Act, 1996 — Section 36, 9Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 94
High Courts29 Nov 2010
Barun Bikash Chatterjee and Others Vs Arati Mallick and Another
Calcutta High Court · (2010) 11 CAL CK 0028
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152, 153
High Courts29 Nov 2010Dismissed
Nitai Saha and Others Vs Chhaya Saha and Another
Calcutta High Court · (2010) 11 CAL CK 0027
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151
High Courts29 Nov 2010Allowed
Zenith Credit Limited. Vs Dinesh Kr. Paswan and Others
Calcutta High Court · (2010) 11 CAL CK 0020
Arbitration and Conciliation Act, 1996 — Section 2, 7, 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts26 Nov 2010
Amarendra Nath Bhanja and Others Vs The Pradhan, Gram Panchayat and Others
Calcutta High Court · (2010) 11 CAL CK 0055
Constitution of India, 1950 — Article 226
High Courts26 Nov 2010Dismissed
Rajat Majumder Vs The State of West Bengal and Others
Calcutta High Court · (2011) 2 CHN 276
Constitution of India, 1950 — Article 14
High Courts26 Nov 2010Dismissed
Shri Sudhendu Chowdhury and Another Vs The Official Liquidator
Calcutta High Court · (2011) 571 CompCas 161 : (2011) 161 CompCas 571 : (2011) 2 CompLJ 131
Companies Act, 1956 — Section 454(5), 5A
High Courts26 Nov 2010
Smt. Biva Pyne and Another Vs Chunilal Pyne and Others
Calcutta High Court · (2010) 4 CALLT 434 : (2011) 3 CHN 52
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 2 Rule 2, Order 7 Rule 13Companies Act, 1956 — Section 111Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts26 Nov 2010Dismissed
Nabin Kumar Mondal Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 291
High Courts26 Nov 2010Allowed
Sudhangshu Sekhar Prodhan Vs State of West Bengal
Calcutta High Court · (2011) 4 CHN 142
West Bengal Estates Acquisition (Amendment) Act, 1955 — Section 5West Bengal Estates Acquisition Act, 1953 — Section 10(3), 5A, 5A
High Courts25 Nov 2010
Krishnapada Tarafder Vs The State of West Bengal and. Ors.
Calcutta High Court · (2011) 2 CALLT 56 : (2011) 5 CHN 352
Constitution of India, 1950 — Article 226
High Courts25 Nov 2010
Ram Chander Vs Lieutenant Governor
Calcutta High Court · (2011) 2 CHN 729
Constitution of India, 1950 — Article 14
High Courts25 Nov 2010
Workmen of Jenson and Nicholson (India) Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 101
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25F(1), 25F(2), 25FFF
High Courts24 Nov 2010
State of West Bengal and Others Vs Vidyasagar Pandey and Another
Calcutta High Court · (2011) 1 CALLT 23 : (2011) 1 CHN 84 : (2011) 129 FLR 45
Penal Code, 1860 (IPC) — Section 392
High Courts24 Nov 2010Allowed
Biswanath Chattoraj and Others Vs State Bank of India and Others
Calcutta High Court · (2011) 1 CALLT 135 : (2011) 1 CHN 672
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 116
High Courts24 Nov 2010
Cal. Electric Supply Corporation Ltd. and Another Vs Kalavanti Doshi Trust and Others
Calcutta High Court · (2011) 1 CHN 182
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 29(2), 5
High Courts24 Nov 2010
Surajit Banerjee and Another Vs Baidya Nath Pramanick
Calcutta High Court · (2010) 11 CAL CK 0054
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, 47Constitution of India, 1950 — Article 227