High Courts10 Dec 2010Dismissed
Sourendra Nath Bhattacharya and Others Vs Rabindra Nath Bhattacharya
Calcutta High Court · (2010) 12 CAL CK 0082
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 4 of 59
High Courts10 Dec 2010Dismissed
Sulekha Nag Vs Pranati Banerjee and Others
Calcutta High Court · (2010) 12 CAL CK 0072
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13
High Courts10 Dec 2010
Bipasha Bhowal Vs Biplab Bhowal Biplab Bhowal Vs Bipasha Bhowal
Calcutta High Court · (2011) 1 CHN 239
Hindu Marriage Act, 1955 — Section 24, 9
High Courts10 Dec 2010
Himadri Mukherjee Vs Bimal Chandra Ghosh and Others
Calcutta High Court · AIR 2011 Cal 60 : (2011) 1 CHN 178
High Courts10 Dec 2010Allowed
Smt. Nipa Dhar (Nee Ghosh) Vs National Aviation Company of India Ltd. and Others
Calcutta High Court · (2011) 1 CALLT 284
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1, 141Constitution of India, 1950 — Article 12, 14, 19, 21, 226Contract Act, 1872 — Section 62
High Courts10 Dec 2010Allowed
Idris Ali Molla and Others Vs Esrafil Molla and Others
Calcutta High Court · (2010) 12 CAL CK 0019
High Courts10 Dec 2010Dismissed
UMA Enterprises Vs State of West Bengal and Others
Calcutta High Court · (2010) 12 CAL CK 0017
Constitution of India, 1950 — Article 14
High Courts10 Dec 2010Dismissed
Motleb Ali Molla (dead) and Others Vs The Chief Executive Officer, Board of Wakfs and Others
Calcutta High Court · (2011) 1 CHN 739
Waqf Act, 1995 — Section 83(2)Wakf Rules, 2001 — Rule 26
High Courts10 Dec 2010Dismissed
Golok Lall Seal Vs DSK Real Estate Limited and Others
Calcutta High Court · (2011) 1 CHN 310
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 22, 22(2)
High Courts09 Dec 2010Allowed
Mukata Shekar Dutta Vs Nirmala Mazumdar
Calcutta High Court · (2011) 1 CHN 563
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A), 17(4)
High Courts09 Dec 2010Dismissed
Mamata Seal and Others Vs Santana Chatterjee and Others
Calcutta High Court · (2010) 12 CAL CK 0110
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 6 Rule 17, Order 7 Rule 11
High Courts09 Dec 2010Allowed
Pashupati Das Vs The Block Land and Land Reforms Officer and Others
Calcutta High Court · (2011) 2 CALLT 391 : (2011) 3 CHN 13
High Courts09 Dec 2010Dismissed
Md. Kudrat Ali Ostagar Vs The Board of Councillors of Municipality and Others
Calcutta High Court · (2010) 12 CAL CK 0092
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts09 Dec 2010Dismissed
Gopinath Pal and Others Vs Chyana Patra
Calcutta High Court · (2011) 1 CHN 365
Calcutta Thika and Other Tenancies and Lands (Acquisition and Regulation) (Amendment) Act, 2001 — Section 11, 21, 27(2), 8, 9Calcutta Thika and Other Tenancies and Lands (Acquisition and Regulation) Act, 1981 — Section 13(1), 27(1)General Clauses Act, 1897 — Section 6
High Courts09 Dec 2010Dismissed
Moktar Sk. and Another Vs Easin Sk. and Others
Calcutta High Court · (2010) 12 CAL CK 0040
High Courts09 Dec 2010Dismissed
Md. Shamim Khan Vs Nazir Ahmad and Others
Calcutta High Court · (2010) 12 CAL CK 0029
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts08 Dec 2010Dismissed
Prasanta Ghose Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 355
Penal Code, 1860 (IPC) — Section 302
High Courts08 Dec 2010
Rafik Miya Vs State of West Bengal
Calcutta High Court · (2011) 3 CHN 343
Specific Relief Act, 1963 — Section 14(1)
High Courts07 Dec 2010Dismissed
Bithin Samanta Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 584
Constitution of India, 1950 — Article 226
High Courts07 Dec 2010
Ganges Manufacturing Co. Ltd. Vs Union of India (UOI)
Calcutta High Court · (2011) 264 ELT 342
Central Excises and Salt Act, 1944 — Section 11A, 35F