COURT ARCHIVE

Calcutta High Court judgments, 2010

1,168 judgments · page 25 of 59

High Courts06 Aug 2010

Sadhan Kumar Ghosh Vs Bengal Brick Field Owners'' Association and Others

Calcutta High Court · (2011) 102 CLA 347 : (2011) 163 CompCas 493 : (2011) 3 CompLJ 312 : (2011) 108 SCL 124

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Companies Act, 1956 — Section 166, 167, 167(2), 168, 172(3)Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts06 Aug 2010Dismissed

Sankar Kumar Mondal Vs Smt. Latika Rani Sarkar and Others

Calcutta High Court · (2010) 08 CAL CK 0062

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 47 Rule 1

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High Courts06 Aug 2010Dismissed

Raj Kumar Das Karmakar and Others Vs The State of West Bengal and Another

Calcutta High Court · (2010) 08 CAL CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 111, 341, 352, 363, 364

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High Courts05 Aug 2010

Ashoka Mukherjee Vs Santosh Kumar Saha and Others

Calcutta High Court · (2010) 08 CAL CK 0072

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4

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High Courts05 Aug 2010Dismissed

Nischintapur Tea Co. Ltd. Vs Subrata Sen and Others Subrata Sen and Another Vs Nischintapur Tea Co. Ltd. and Others

Calcutta High Court · (2011) 165 CompCas 299 : (2010) 103 SCL 66

Civil Procedure Code, 1908 (CPC) — Section 151, 152Companies (Court) Rules, 1959 — Rule 6, 88(2), 9Companies Act, 1956 — Section 397, 398

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High Courts05 Aug 2010

Md. Oli Sheikh (since deceased) and Others Vs Tarani Mahato and Another

Calcutta High Court · (2010) 08 CAL CK 0067

Limitation Act, 1963 — Section 5

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High Courts05 Aug 2010

State of West Bengal Vs Saranan Khanda

Calcutta High Court · (2011) 4 CHN 614

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High Courts05 Aug 2010Dismissed

Magma Fincorp Ltd. Vs Orbit Motors Private Ltd.

Calcutta High Court · (2010) 08 CAL CK 0013

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High Courts04 Aug 2010

Asis Kumar Saha and Others Vs The State of West Bengal and Another

Calcutta High Court · (2010) 08 CAL CK 0132

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 499, 500, 52

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High Courts04 Aug 2010

Sri Sudip Sen Vs The State of West Bengal Sri Suman Saha @ Kousik Saha Vs The State of West Bengal and Others

Calcutta High Court · (2010) 08 CAL CK 0049

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 438

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High Courts03 Aug 2010

Smt. Mausumi Bose nee Bandopadhyay Vs Life Insurance Corporation of India and Others

Calcutta High Court · AIR 2011 Cal 63

Constitution of India, 1950 — Article 226

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High Courts03 Aug 2010Allowed

Indian Aluminium Co. Ltd. Vs Deputy Commissioner of Income Tax and Others

Calcutta High Court · (2010) 329 ITR 550

Income Tax Act, 1961 — Section 141(A), 142, 142(2)(A), 158(B)(E), 288(2)

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High Courts03 Aug 2010

Commissioner of C. Ex., Kolkata-II Vs Rahee Industries Ltd.

Calcutta High Court · (2011) 263 ELT 225

Central Excise Rules, 1944 — Rule 173Q, 57(1), 57GCentral Excises and Salt Act, 1944 — Section 11AA

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High Courts03 Aug 2010

Kolkata Municipal Corporation Vs Monojit Saha

Calcutta High Court · (2011) 2 CHN 756

Calcutta Municipal Corporation (Amendment) Act, 1986 — Section 174Calcutta Municipal Corporation Act, 1980 — Section 174, 174(1)

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High Courts03 Aug 2010Allowed

Parmanand Agarwal and Another Vs Parmeshwar Das Agarwal and Others

Calcutta High Court · (2010) 08 CAL CK 0075

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High Courts03 Aug 2010Dismissed

Jyotsna Kora Vs The State of West Bengal and Another

Calcutta High Court · (2010) 08 CAL CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 397, 401, 482Penal Code, 1860 (IPC) — Section 375, 376, 417, 90

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High Courts03 Aug 2010Dismissed

Sk. Kibria Vs Sanjib Kolay and Others

Calcutta High Court · (2010) 08 CAL CK 0017

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts02 Aug 2010Allowed

The District Controller, Food and Supplies, Nadia and Another Vs Rajesh Biswas and Others

Calcutta High Court · (2010) 08 CAL CK 0124

Constitution of India, 1950 — Article 226

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High Courts02 Aug 2010Dismissed

Indrajit Biswas Vs Union of India (UOI) and Others

Calcutta High Court · (2010) 08 CAL CK 0071

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High Courts02 Aug 2010

Anima Ghosh Vs The State of West Bengal

Calcutta High Court · (2011) 2 Crimes 529 : (2011) 1 DMC 446

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 311Penal Code, 1860 (IPC) — Section 34, 498A

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