High Courts17 Aug 2010Dismissed
Pushan Majumdar Vs Union o India (UOI) and Others
Calcutta High Court · (2011) 1 CHN 576
Constitution of India, 1950 — Article 12, 226
COURT ARCHIVE
Calcutta High Court judgments, 2010
1,168 judgments · page 23 of 59
High Courts17 Aug 2010Dismissed
Commissioner of Customs (Prev), Kolkata Vs Azizur Rahaman
Calcutta High Court · (2011) 264 ELT 46
Customs Act, 1962 — Section 108, 111, 112, 115(2), 123
High Courts16 Aug 2010
Shree Ram Trust and Others Vs United Bank of India
Calcutta High Court · (2010) 08 CAL CK 0081
Transfer of Property Act, 1882 — Section 106, 111, 114A
High Courts16 Aug 2010Dismissed
State of West Bengal and Another Vs West Bengal Foreign Liquor Manufacturers Wholesalers and Bonders Association and Another
Calcutta High Court · (2011) 1 CHN 217
Bengal Excise Act, 1909 — Section 2(11), 2(12)Constitution of India, 1950 — Article 14, 19, 226, 323B
High Courts16 Aug 2010
The State of West Bengal and Another Vs The West Bengal Foreign Liquor Manufacturers Wholesalers and Bonders Association and Another
Calcutta High Court · (2010) 08 CAL CK 0020
Bengal Excise Act, 1909 — Section 2(11), 2(12)Constitution of India, 1950 — Article 14, 19, 226, 323B
High Courts16 Aug 2010Dismissed
Tapan Kumar Jana Vs State of West Bengal
Calcutta High Court · (2011) 2 CHN 96
Constitution of India, 1950 — Article 226, 300ACriminal Procedure Code, 1973 (CrPC) — Section 144Electricity Act, 2003 — Section 164, 180(2), 67(2)
High Courts13 Aug 2010Allowed
Mukul Biswas Vs State of West Bengal and Others
Calcutta High Court · (2010) 08 CAL CK 0135
Constitution of India, 1950 — Article 14, 16, 16(4), 32, 335West Bengal School Service Commission (Selection of Persons for Appointment to the Post of Teachers) Rules, 2007 — Rule 16, 16(2), 16(3), 16(4), 16(5)
High Courts13 Aug 2010
Kalpana Pal Vs State of West Bengal and Others
Calcutta High Court · (2011) 3 CHN 460
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 9, 9Constitution of India, 1950 — Article 12, 13, 14, 15, 17Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 125, 144, 144(2)
High Courts13 Aug 2010Dismissed
Selvel Advertising Pvt. Ltd. and Another Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2010) 08 CAL CK 0076
Calcutta Municipal Corporation (Amendment) Act, 1997 — Section 34Calcutta Municipal Corporation Act, 1980 — Section 131(3), 2(42A), 202, 202(2), 203West Bengal Heritage Commission Act, 2001 — Section 11, 16, 2, 4
High Courts13 Aug 2010
Ritwick Ghosh Vs Bengal Engineering and Science University and Others
Calcutta High Court · (2010) 08 CAL CK 0065
High Courts13 Aug 2010
Kaushik Mallick Vs West Bengal College Service Commission and Others
Calcutta High Court · (2010) 3 CALLT 517
Constitution of India, 1950 — Article 14, 16West Bengal College Service Commission (Manner of Selection of Persons for Appointment to the posts of teachers including Principals) Regulations, 1980 — Regulation 8(3)
High Courts13 Aug 2010Dismissed
Siddhi Vinayak Industries Pvt. Ltd. Vs Virgoz Oils and Fats Pte Ltd.
Calcutta High Court · (2011) 1 CALLT 110 : (2011) 2 CHN 857
Arbitration and Conciliation Act, 1996 — Section 7
High Courts13 Aug 2010Allowed
Tapasri Basu Vs Calcutta Municipal Corporation and Others
Calcutta High Court · (2010) 08 CAL CK 0003
Calcutta Municipal Corporation Act, 1980 — Section 178(1), 183
High Courts12 Aug 2010Dismissed
Sesa International Ltd. Vs Stemcor India Pvt. Ltd.
Calcutta High Court · (2010) 08 CAL CK 0134
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1Contract Act, 1872 — Section 230Transfer of Property Act, 1882 — Section 53, 53A
High Courts12 Aug 2010Allowed
Sk. Harun Rasid and Others Vs Shambhunath Samanta and Another
Calcutta High Court · (2010) 08 CAL CK 0091
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Aug 2010Allowed
Jasimuddin Purkait Vs Rabijan Bibi and Others
Calcutta High Court · (2010) 08 CAL CK 0047
High Courts12 Aug 2010Dismissed
Anjali Namhata Vs Gouri Bhunia
Calcutta High Court · (2010) 08 CAL CK 0042
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Guardians and Wards Act, 1890 — Section 10, 7
High Courts11 Aug 2010Dismissed
Subhas Das Vs State of West Bengal and Others
Calcutta High Court · (2010) 08 CAL CK 0128
High Courts11 Aug 2010
Ram Pratap Barasia Vs Sanjoy Kumar Chowdhury and Others
Calcutta High Court · (2011) 2 CALLT 432
Civil Procedure Code, 1908 (CPC) — Section 151, 24West Bengal Premises Tenancy Act, 1997 — Section 26(3), 39, 44
High Courts11 Aug 2010
Rashmi Cement Ltd. Vs Presidency Exports and Industries Ltd.
Calcutta High Court · (2011) 1 CHN 388 : (2010) 160 CompCas 110
Limitation Act, 1963 — Article 14