High Courts30 Nov 2009
Amiya Pada Chatterjee and Others Vs State Of West Bengal and Others
Calcutta High Court · (2010) 1 CALLT 635 : (2010) 124 FLR 977
COURT ARCHIVE
Calcutta High Court judgments, 2009
910 judgments · page 4 of 46
High Courts30 Nov 2009
The Eastern Coalfields Ltd. Vs Shri Misri Yadav and Others
Calcutta High Court · (2009) 11 CAL CK 0029
Industrial Disputes Act, 1947 — Section 11A
High Courts30 Nov 2009
Sri. Subrata Kundu and Others Vs Sri. Kshiti Goswami and Others
Calcutta High Court · AIR 2010 Cal 44
Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 20Contempt of Courts Rules, 1980 — Rule 10
High Courts30 Nov 2009
Kabita Halder and Others Vs The New India Assurance Co. Ltd. and Another
Calcutta High Court · 114 CWN 271 : (2011) 7 RCR(Civil) 1436
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts27 Nov 2009
Sri Binod Kumar Sil and Others Vs State of W.B. and Another
Calcutta High Court · (2011) 6 RCR(Criminal) 819
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts27 Nov 2009Allowed
Nara Exim Pvt. Ltd. Vs Union of India (UOI)
Calcutta High Court · (2010) 252 ELT 498
Constitution of India, 1950 — Article 226
High Courts26 Nov 2009
Arun Roy Chowdhury and Others Vs Damodar Valley Corporation and Others
Calcutta High Court · 114 CWN 623 : (2010) 124 FLR 374
High Courts26 Nov 2009
Tushar Kanti Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2010) 124 FLR 368
High Courts25 Nov 2009Dismissed
Md. Nuruddin Vs The State of West Bengal and Others
Calcutta High Court · (2009) 11 CAL CK 0037
Constitution of India, 1950 — Article 14West Bengal Panchayat Act, 1973 — Section 12
High Courts25 Nov 2009Dismissed
Sudarshan Nandi and Another Vs The State of West Bengal
Calcutta High Court · (2011) 7 RCR(Criminal) 1423
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 49, 49(1)Penal Code, 1860 (IPC) — Section 120B, 373, 376
High Courts25 Nov 2009
Sri Subhendu Kundu Vs State of West Bengal and Others
Calcutta High Court · 114 CWN 638
High Courts23 Nov 2009
Sheikh Jahangir Ali and Others Vs Union of India (UOI) and Others
Calcutta High Court · (2010) 3 LLJ 603
Constitution of India, 1950 — Article 226, 38Contract Labour (Regulation and Abolition) Act, 1970 — Section 2
High Courts20 Nov 2009
Bhomra Chatterjee and Another Vs Indian Statistical Institute and Others
Calcutta High Court · (2010) 126 FLR 602
High Courts20 Nov 2009Dismissed
Sri Jagannath Dhali and Others Vs Sri Ram Chandra Mandal and Others
Calcutta High Court · AIR 2010 Cal 32
Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 99Constitution of India, 1950 — Article 227, 300A
High Courts20 Nov 2009Allowed
Smt. Shakuntala Devi Dalmia and Another Vs Howrah Municipal Corporation and Others
Calcutta High Court · (2010) 2 CALLT 257
Howrah Municipal Corporation Act, 1980 — Section 94B
High Courts20 Nov 2009
The St. Xavier''s School and Others Vs Subhra Kumar Kundu and Others
Calcutta High Court · (2009) 11 CAL CK 0007
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts19 Nov 2009Dismissed
Gopika Projects Private Ltd. Vs State of West Bengal
Calcutta High Court · (2009) 11 CAL CK 0030
Civil Procedure Code, 1908 (CPC) — Section 21Constitution of India, 1950 — Article 226, 323AWest Bengal Premises Tenancy Act, 1997 — Section 43
High Courts19 Nov 2009Allowed
Kavita Phumbhra Vs Commissioner of Customs (Port)
Calcutta High Court · (2010) 258 ELT 220
High Courts19 Nov 2009
Ashutosh Chakraborty and Another Vs Union of India (UOI) and Others
Calcutta High Court · (2009) 11 CAL CK 0021
Constitution of India, 1950 — Article 14, 226, 227Partnership Act, 1932 — Section 4, 56, 69, 69(1), 69(2)Presidency Small Cause Courts Act, 1882 — Section 19
High Courts19 Nov 2009Dismissed
M/s. Raja Ram Dal Mill Vs Smt. Gayatri Debi
Calcutta High Court · (2009) 11 CAL CK 0012
Constitution of India, 1950 — Article 227