High Courts29 Oct 2009Allowed
Subhas Ranjan Ghosal Vs The Howrah Municipal Corporation and Others
Calcutta High Court · (2009) 10 CAL CK 0022
Howrah Municipal Corporation Act, 1980 — Section 11, 11(2), 177, 28, 28(3)
COURT ARCHIVE
Calcutta High Court judgments, 2009
910 judgments · page 6 of 46
High Courts29 Oct 2009
Steel Authority of India Limited and Others Vs Gulf (Oil) Corporation Ltd.
Calcutta High Court · (2009) 10 CAL CK 0009
Arbitration and Conciliation Act, 1996 — Section 11, 34Contract Act, 1872 — Section 4, 5
High Courts28 Oct 2009
Sulake Plastocom Private Limited and Another Vs State Bank of Patiala and Another
Calcutta High Court · (2009) 10 CAL CK 0024
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17
High Courts28 Oct 2009Dismissed
Montan Equipment and Allied Services Pvt. Ltd. Vs Fiona Roy and Others
Calcutta High Court · (2009) 10 CAL CK 0019
Companies Act, 1956 — Section 75(1)(A)
High Courts28 Oct 2009
Commissioner of Central Excise Vs Southern Cooling Tower (P) Ltd.
Calcutta High Court · (2010) 257 ELT 543 : (2011) 21 STR 335
High Courts28 Oct 2009Dismissed
Jayanti Kumar Jain and Another Vs R.R. Electricals and Others
Calcutta High Court · (2009) 2 ILR (Cal) 430
Trade Marks Act, 1999 — Section 28, 29
High Courts28 Oct 2009
Sri Dayal Saha and Another Vs Official Liquidator SST Media Pvt. Ltd. Vs Jogesh Kumar Saha, Sole Proprietor of J.K. Advertising
Calcutta High Court · (2009) 10 CAL CK 0013
High Courts28 Oct 2009
Agarpara Jute Mills Limited Vs United India Insurance Co. Limited and Others
Calcutta High Court · (2009) 10 CAL CK 0012
High Courts28 Oct 2009
Sakirul Islam and Others Vs The State of West Bengal and Another
Calcutta High Court · (2009) 10 CAL CK 0011
Penal Code, 1860 (IPC) — Section 120B, 406, 497
High Courts28 Oct 2009Allowed
Peerless General Finance and Investment Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2010) 228 CTR 72 : (2009) 2 ILR (Cal) 524 : (2010) 320 ITR 622
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 154, 260A
High Courts28 Oct 2009Dismissed
Jitendra Mohan Saha Vs State of West Bengal and Others
Calcutta High Court · (2009) 10 CAL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3(a)
High Courts28 Oct 2009Dismissed
Director of Supply and Disposal and Another Vs Vijay Shree Ltd. and Others
Calcutta High Court · (2009) 10 CAL CK 0001
High Courts26 Oct 2009Dismissed
Samir Dutta and Others Vs State of West Bengal
Calcutta High Court · (2010) CriLJ 1859 : (2010) 2 Crimes 30
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2), 50, 55, 57
High Courts26 Oct 2009
Paramount Leathers Vs Regional Provident Fund Commissioner and Another
Calcutta High Court · (2010) 124 FLR 84
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts23 Oct 2009
National Insurance Co. Ltd. Vs Renuka Saha and Others
Calcutta High Court · (2010) ACJ 1936
Civil Procedure Code, 1908 (CPC) — Section 13Constitution of India, 1950 — Article 141, 142Insurance Act, 1938 — Section 64VB
High Courts23 Oct 2009Allowed
Smt. Anju Kundu Vs Sri Shyamal Kumar Kundu and Another
Calcutta High Court · (2009) 4 CALLT 408 : (2010) 1 DMC 667
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 3
High Courts21 Oct 2009
Carter Hydrolic Power Pvt. Ltd. Vs Union of India (UOI)
Calcutta High Court · (2010) 256 ELT 394
High Courts21 Oct 2009
I.C.I. India Limited and Another Vs Second Labour Court and Another
Calcutta High Court · (2010) 3 LLJ 862
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 17B
High Courts20 Oct 2009Dismissed
CESC Ltd. and Another Vs Appellate Side Authority and Another
Calcutta High Court · (2009) 10 CAL CK 0017
Electricity Act, 2003 — Section 126, 126(5), 127
High Courts16 Oct 2009Dismissed
Kiar Sehen Pvt. Ltd. Vs State of West Bengal and Others
Calcutta High Court · (2009) 10 CAL CK 0018
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 190, 200