High Courts09 Dec 2009Dismissed
Susanta Kumar Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2010) 3 CALLT 174
Contract Act, 1872 — Section 51
COURT ARCHIVE
Calcutta High Court judgments, 2009
910 judgments · page 3 of 46
High Courts08 Dec 2009
Appollo Gleaneagles Hospitals Limited Vs Somnath Chakraborty and Others
Calcutta High Court · 114 CWN 527
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 12, 2Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 6
High Courts08 Dec 2009Allowed
The Board of Trustees for Port of Kolkata Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2010) 3 CALLT 137
Calcutta Municipal Corporation Act, 1980 — Section 343Major Port Trusts Act, 1963 — Section 29
High Courts08 Dec 2009Dismissed
Hansraj Jain Karta of Hansraj Jain and Sons and Others Vs Santanu Chaudhuri and Others
Calcutta High Court · 114 CWN 572
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1963 — Section 21, 22, 22(1), 28Transfer of Property Act, 1882 — Section 55, 55(1)
High Courts07 Dec 2009Allowed
Shri Ratanlal Tamakhuwala Vs M/s. Gujarat NRE Coke Limited
Calcutta High Court · (2009) 12 CAL CK 0048
Companies Act, 1956 — Section 2(36), 58, 60, 621, 63Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 191, 199, 200, 379
High Courts07 Dec 2009Dismissed
Deepak Puri Vs State of West Bengal
Calcutta High Court · (2010) 126 FLR 28
Constitution of India, 1950 — Article 142
High Courts07 Dec 2009Allowed
M/s. Calcutta Gujrati Education Society Vs State of West Bengal and Others
Calcutta High Court · (2010) 125 FLR 716 : (2010) 3 LLJ 336
Calcutta Police Act, 1866 — Section 68Industrial Disputes Act, 1947 — Section 10, 17B, 2(j), 2(k), 2(s)
High Courts07 Dec 2009Allowed
H.V. Axles Ltd. Vs Union of India (UOI)
Calcutta High Court · (2010) 258 ELT 32
High Courts07 Dec 2009Allowed
Calcutta Gujrati Education Society Vs State of West Bengal and Others
Calcutta High Court · (2010) 125 FLR 716 : (2010) 3 LLJ 336
Calcutta Police Act, 1866 — Section 68Industrial Disputes Act, 1947 — Section 10, 17B, 2, 2(S)
High Courts04 Dec 2009
A.S. Syndicate (Warehousing) P. Ltd. and Another Vs Commissioner of Customs (Port) and Others
Calcutta High Court · (2010) 4 CALLT 375 : (2011) 1 CHN 381 : (2011) 267 ELT 469
Customs Act, 1962 — Section 11A, 11A(3), 18, 28, 28(1)
High Courts03 Dec 2009Dismissed
Mangal Munda Vs State of West Bengal
Calcutta High Court · (2009) 12 CAL CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 396, 411
High Courts03 Dec 2009
Ocean Shipping and Clearing Agency Vs Union of India (UOI)
Calcutta High Court · (2010) 251 ELT 517
Constitution of India, 1950 — Article 226Customs House Agents Licensing Regulations, 1984 — Regulation 21, 21(2), 8Customs House Agents Licensing Regulations, 2004 — Regulation 10, 13, 20, 20(1), 20(2)
High Courts03 Dec 2009Dismissed
Avijit Mondal Vs Union of India (UOI) and Others
Calcutta High Court · (2010) 3 BC 417
Criminal Procedure Code, 1973 (CrPC) — Section 164, 361, 364Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 11Evidence Act, 1872 — Section 74, 80
High Courts03 Dec 2009Allowed
Shew Kumar Shaw Vs State of West Bengal
Calcutta High Court · (2009) 12 CAL CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Dec 2009
Time Transways Private Ltd. and Others Vs State of West Bengal and Others
Calcutta High Court · (2010) 2 CALLT 247
Limitation Act, 1963 — Section 5West Bengal Taxation Tribunal Act, 1987 — Section 8
High Courts02 Dec 2009
Assam State Weaving and Manufacturing Co. Ltd. Vs Vinny Engineering Enterprises (P) Ltd. and Another
Calcutta High Court · AIR 2010 Cal 52
Arbitration Act, 1940 — Section 13, 14, 14(2), 18, 38Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(2), 34(3), 36
High Courts02 Dec 2009Dismissed
Smt. Sumita Ganguly Vs Sri Debasish Ganguly
Calcutta High Court · (2011) 6 RCR(Criminal) 634
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24, 9
High Courts01 Dec 2009Allowed
Snow View Properties Ltd. and Another Vs Punjab and Sind Bank
Calcutta High Court · 114 CWN 152
Companies Act, 1956 — Section 108GConstitution of India, 1950 — Article 12, 14, 226Contract Act, 1872 — Section 171, 238, 63
High Courts01 Dec 2009Dismissed
Ajoy Sen @ Mahanta and Another Vs State of West Bengal
Calcutta High Court · (2010) CriLJ 943 : 114 CWN 650 : (2010) 7 RCR(Criminal) 44
Penal Code, 1860 (IPC) — Section 34
High Courts30 Nov 2009
Eastern Coalfields Ltd. Vs Misri Yadav and Others
Calcutta High Court · (2010) 125 FLR 221 : (2010) 3 LLJ 849
Industrial Disputes Act, 1947 — Section 11A