High Courts31 Jul 2008

Brindaban Bag Vs State of West Bengal

Calcutta High Court · (2008) CriLJ 4275

Criminal Procedure Code, 1973 (CrPC) — Section 164, 164(5), 313Evidence Act, 1872 — Section 34Penal Code, 1860 (IPC) — Section 300, 302, 304, 322, 325