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COURT ARCHIVE

Calcutta High Court judgments, 2008

920 judgments · page 16 of 46

High Courts18 Aug 2008

Gopinath Mukherjee Vs Uttam Bharati

Calcutta High Court · AIR 2009 Cal 58 : (2009) 1 CALLT 290 : 113 CWN 148 : (2009) 4 RCR(Civil) 650

Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 106, 114
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High Courts18 Aug 2008Dismissed

Ancharul Haque (Mia) Vs State

Calcutta High Court · (2009) 1 CHN 172 : (2008) 2 ILR (Cal) 902

Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 465Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 304, 498A
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High Courts11 Aug 2008Dismissed

Jayanta Kumar Bose and Others Vs Swapan Kumar Saha

Calcutta High Court · (2008) 4 CALLT 150

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13Income Tax Act, 1961 — Section 230A, 269UC(1), 269UD, 269UD(1), 269ULLimitation (Amendment) Act, 1961 — Section 15
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