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Calcutta High Court judgments, 2008

920 judgments · page 17 of 46

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High Courts11 Aug 2008Allowed

State of West Bengal and Others Vs Bahar Alam and Others

Calcutta High Court · (2008) 08 CAL CK 0011

Constitution of India, 1950 — Article 162, 166, 30(1), 309
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High Courts08 Aug 2008

Madhusudan Sarkar and Others Vs State and Another

Calcutta High Court · (2008) CriLJ 4389

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113A, 134, 32Penal Code, 1860 (IPC) — Section 107, 305, 306, 498A
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High Courts08 Aug 2008Dismissed

Kolkata Municipal Corporation and Others Vs Ram Niranjan Kajaria and Others

Calcutta High Court · (2008) 08 CAL CK 0066

Calcutta Municipal Corporation Act, 1980 — Section 148, 180, 183, 184, 185
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High Courts08 Aug 2008

Joe D''Silva Vs New India Assurance Company Limited and Another

Calcutta High Court · (2008) 4 CHN 888

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 11Motor Vehicles Act, 1988 — Section 140, 163A, 166Penal Code, 1860 (IPC) — Section 279, 338
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High Courts08 Aug 2008

Maya Chaudhuri Vs State of West Bengal and Others

Calcutta High Court · (2008) 08 CAL CK 0052

West Bengal Acquisition of Homestead Land for Agricultural Labourers, Artisans and Fishermen Act, 1975 — Section 10
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High Courts08 Aug 2008Dismissed

Gopal Chandra Dey Vs New India Assurance Co. Ltd. and Another

Calcutta High Court · (2009) ACJ 442 : (2009) 2 CALLT 680

Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 163A, 166, 173Probation of Offenders Act, 1958 — Section 18
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High Courts08 Aug 2008Allowed

Satish Jaiswal Vs Capital Transport Corporation of India

Calcutta High Court · (2008) 4 CALLT 254 : (2008) 4 CHN 317

Presidency Small Cause Courts Act, 1882 — Section 41
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High Courts08 Aug 2008

United India Assurance Company Limited Vs Subhomoy Nag and Another Subhomoy Nag and Another Vs United India Assurance Company Limited

Calcutta High Court · (2008) 4 CHN 452

Constitution of India, 1950 — Article 141Motor Vehicles Act, 1988 — Section 163A, 166
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High Courts07 Aug 2008

Madan Mohan Patra and Others Vs Union of India and Others

Calcutta High Court · (2008) 08 CAL CK 0079

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High Courts07 Aug 2008

Board of Councillors, Bhadreswar Municipality and Others Vs Nihar Basu and Others

Calcutta High Court · (2008) 08 CAL CK 0074

Constitution of India, 1950 — Article 14, 16, 19, 21, 226
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High Courts07 Aug 2008

Sri Dilip Kumar Sarkar Vs United Bank of India and Others

Calcutta High Court · (2008) 4 CALLT 241

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
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High Courts07 Aug 2008

Lakshmi Niwas Vs Regional Provident Fund Commissioner and Others

Calcutta High Court · (2010) 125 FLR 606

Companies Act, 1956 — Section 633Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A, 17(1), 2, 7A, 7BFactories Act, 1948 — Section 7(1)
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High Courts07 Aug 2008

Subhasish Muhuri Vs Public Service Commission and Others

Calcutta High Court · (2008) 4 CALLT 5

Advocates Act, 1961 — Section 35(3)Bar Council of India Rules, 1975 — Rule 49, 49Constitution of India, 1950 — Article 217(2), 226, 233(2)
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High Courts07 Aug 2008Allowed

Sujash Kumar Ghosh and Others Vs State of West Bengal and Others

Calcutta High Court · (2008) 08 CAL CK 0015

West Bengal Estates Acquisition Act, 1953 — Section 4, 5, 57, 5A, 5A(3)
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High Courts06 Aug 2008Dismissed

Punjab National Bank Vs Bengal Potteries Ltd. (In Liqn) and Others

Calcutta High Court · (2008) 4 CHN 727

Civil Procedure Code, 1908 (CPC) — Section 144, 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 446, 643, 643(1), 643(2)
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High Courts06 Aug 2008Allowed

Sanjay Kumar Kedia alias Sanjay Kedia Vs Intelligence Officer, Narcotic Control Bureau and Anr

Calcutta High Court · (2008) 08 CAL CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 24, 29, 30, 36A(4), 38
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High Courts06 Aug 2008

Ganga Ram Ghosh and Others Vs B.L. and L.R.O. and Others

Calcutta High Court · (2008) 08 CAL CK 0029

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High Courts06 Aug 2008

Kashinath Kundu and Others Vs State of West Bengal and Others

Calcutta High Court · (2008) 08 CAL CK 0012

West Bengal Estates Acquisition Act, 1953 — Section 5B
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High Courts05 Aug 2008Dismissed

Commissioner of Income Tax Vs Supreme and Co.

Calcutta High Court · (2009) 177 TAXMAN 457

Limitation Act, 1963 — Section 5
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High Courts05 Aug 2008

Sudhansumoy Majumdar Vs The State of West Bengal

Calcutta High Court · (2008) 3 CALLT 481 : (2008) 4 CHN 341

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