COURT ARCHIVE

Calcutta High Court judgments, 2006

669 judgments · page 9 of 34

High Courts19 Sept 2006Allowed

Shree Shree Gopal Jew and Others Vs Jumbo Traders Private Ltd.

Calcutta High Court · (2007) 1 CHN 237

Calcutta High Court (Original Side) Rules, 1914 — Rule 1, 14, 15Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Transfer of Property Act, 1882 — Section 111

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High Courts19 Sept 2006

Prabhat Ranjan Das Vs District Inspector of Schools (S.E.) and Others

Calcutta High Court · (2007) 113 FLR 523

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High Courts15 Sept 2006Allowed

Hari Narayan Kirtania Vs Union of India and Others

Calcutta High Court · 112 CWN 495

Constitution of India, 1950 — Article 261

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High Courts15 Sept 2006

Sunny Detergent Pvt. Ltd. Vs Commissioner of C. Ex.

Calcutta High Court · (2007) 207 ELT 331

Central Excises and Salt Act, 1944 — Section 11ABFinance Act, 1998 — Section 88

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High Courts15 Sept 2006Allowed

Naru Gopal Chakraborty and Others Vs The State of West Bengal and Others

Calcutta High Court · (2007) 1 CALLT 284 : 111 CWN 236

West Bengal Panchayat Act, 1973 — Section 12, 16

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High Courts15 Sept 2006Dismissed

Manoj Singh and Dharma Mahato @ Dharam Nath Mahato and Others Vs State of West Bengal

Calcutta High Court · (2007) 1 CHN 123

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 212, 354, 385, 386, 464Evidence Act, 1872 — Section 114

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High Courts15 Sept 2006

Smt. Chhaya Ray Vs State of West Bengal and Others

Calcutta High Court · 111 CWN 845

Constitution of India, 1950 — Article 12, 226Criminal Procedure Code, 1973 (CrPC) — Section 25Penal Code, 1860 (IPC) — Section 120B, 325, 498A, 506

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High Courts15 Sept 2006Dismissed

Shri Satyajit Basu Vs State of West Bengal and Others

Calcutta High Court · (2007) 1 CALLT 539 : (2007) 1 CLT 539

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High Courts15 Sept 2006Allowed

Ananda Publishers Pvt. Ltd. and Others Vs State of West Bengal and Another

Calcutta High Court · (2007) 3 CHN 68

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 415, 418, 420

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High Courts14 Sept 2006

Simplex Concrete Piles (India) Ltd. and Geo Millar and Company Ltd. Vs Commissioner of Income Tax and Others

Calcutta High Court · (2007) 207 CTR 484 : (2006) 286 ITR 518

Income Tax Act, 1961 — Section 115WE(1), 115WE(3), 115WF, 115WG, 115WJ

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High Courts14 Sept 2006

Amal Krishna Das Vs Board of Trustees for The Port of Calcutta and Others

Calcutta High Court · 110 CWN 1107

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High Courts14 Sept 2006Allowed

Gautam Maitra Vs State of West Bengal and Others

Calcutta High Court · (2007) 1 CHN 66

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 120B, 381, 409West Bengal Services (Classification, Control and Appeal) Rules, 1971 — Rule 10, 7(2), 7(3)

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High Courts13 Sept 2006Allowed

Swapan Kumar Sarkar and Another Vs United India Insurance Co. Ltd. and Another

Calcutta High Court · (2007) ACJ 1853

Motor Vehicles Act, 1988 — Section 140, 163A, 166, 168, 171

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High Courts13 Sept 2006

Gopal Sinha Vs Palas Sarkar

Calcutta High Court · (2007) 1 CALLT 375 : (2007) 1 CHN 42 : 110 CWN 938

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High Courts13 Sept 2006

Alok Roy and Others Vs Director of School Education and Others

Calcutta High Court · (2007) 2 ILR (Cal) 29

Constitution of India, 1950 — Article 162, 30West Bengal Board of Secondary Education Act, 1963 — Section 2, 45(1), 45(2)West Bengal School Service Commission Act, 1997 — Section 10, 15, 9, 9(2)

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High Courts09 Sept 2006