Civil Procedure Code Amendment Act, 1877 — Section 223, 649Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 48, Order 8 Rule 1, 38, 39Constitution of India, 1950 — Article 21, 225

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High Courts29 Aug 2006Dismissed

All Bengal Excise Licensees'' Association and Others Vs The State of West Bengal and Others and Raghabendra Singh and Others

Calcutta High Court · (2007) 1 CALLT 311 : 110 CWN 1004

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High Courts28 Aug 2006

Satyanarayan Mondal and Others Vs State of West Bengal and Others

Calcutta High Court · (2007) 1 CHN 411

Land Acquisition Act, 1894 — Section 11A, 17(3A), 17(4), 31, 4

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High Courts25 Aug 2006

Saregama India Ltd. Vs Suresh Jindal and Others

Calcutta High Court · AIR 2006 Cal 340 : (2007) 34 PTC 522

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High Courts25 Aug 2006

The Kolkata Municipal Corporation and Others Vs Hallmark Consultants P. Ltd. and Special Officer (Building) K.M.C. and Another

Calcutta High Court · 110 CWN 935 : (2007) 1 ILR (Cal) 137

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High Courts25 Aug 2006Dismissed

Ganesh Bahadur Khawas Vs State of West Bengal

Calcutta High Court · (2007) 1 CHN 611

Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 304

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High Courts24 Aug 2006

United Commercial Bank and Another Vs George Kuruvilla

Calcutta High Court · (2007) 2 CALLT 282 : 110 CWN 992 : (2007) 113 FLR 274

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High Courts24 Aug 2006Allowed

Nirodini Roy Vs N.I.A. Co. Ltd.

Calcutta High Court · (2007) 4 CHN 672

Motor Vehicles Act, 1988 — Section 149(2), 163A, 170

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High Courts23 Aug 2006

Turner Morrison and Co. Ltd. and Another Vs State of West Bengal and Others Calcutta Municipal Corporation and Others Vs Anomoni Narayan and Others

Calcutta High Court · (2007) 1 CALLT 505 : (2006) 4 CHN 905

Calcutta Municipal Corporation Act, 1980 — Section 188, 188(3), 188(4), 188(5), 189

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High Courts22 Aug 2006Dismissed

Nanda Kumar Guhathakurata Vs Managing Director and Others

Calcutta High Court · (2007) 3 CHN 132

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High Courts22 Aug 2006Dismissed

Basanti Seal and Others Vs Hiralal Seal and Others

Calcutta High Court · (2007) 1 CHN 55

Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 14, 5Trusts Act, 1882 — Section 13, 6, 78

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High Courts22 Aug 2006

Raptakos, Brett and Company Ltd. Vs Ganesh Property

Calcutta High Court · (2006) 4 CHN 833

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 5, Order 41 Rule 6, Order 7 Rule 1, Order 7 Rule 11Limitation Act, 1963 — Section 15

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High Courts22 Aug 2006Allowed

Standard Chartered Grindlays Bank Limited Vs Union of India (UOI) and Others

Calcutta High Court · (2006) 3 LLJ 881

Constitution of India, 1950 — Article 226, 236Industrial Disputes Act, 1947 — Section 10, 10(1), 10(2), 12(4), 12(5)

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High Courts21 Aug 2006Dismissed

Ramkrishna Pandia Vs Jogesh Chandra Sarkar and Others

Calcutta High Court · (2007) 1 CHN 161 : 111 CWN 873

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