COURT ARCHIVE

Calcutta High Court judgments, 2006

669 judgments · page 34 of 34

High Courts09 Jan 2006Dismissed

Narayandas Agarwala and Another Vs The State of West Bengal and Others

Calcutta High Court · (2006) 01 CAL CK 0020

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 173, 482Environment (Protection) Act, 1986 — Section 25, 6

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High Courts06 Jan 2006Allowed

Sri Pradip Chakraborty and Others Vs State of West Bengal and Others

Calcutta High Court · (2006) 3 CALLT 328

Criminal Procedure Code, 1973 (CrPC) — Section 164, 364, 5(3)West Bengal Board of Secondary Education Act, 1963 — Section 19A, 19A(3), 28(2)

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High Courts06 Jan 2006

Abdul Hai Mondal and Others Vs State of West Bengal

Calcutta High Court · (2006) 3 CHN 502

Arms Act, 1959 — Section 25, 26, 27, 9Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 173, 173(2), 173(8)

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High Courts05 Jan 2006

Bisram Arak Vs Eastern Coalfields Ltd. and Others

Calcutta High Court · (2006) 2 CALLT 59 : (2006) 109 FLR 1166 : (2006) 1 ILR (Cal) 163 : (2007) 2 LLJ 40

Contract Act, 1872 — Section 10, 11Mines Act, 1952 — Section 40

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High Courts05 Jan 2006Allowed

Ferring Pharmaceuticals Private Ltd. and Another Vs Assistant Commissioner of Commercial Tax Officer and Others

Calcutta High Court · (2006) 1 CALLT 577 : (2006) 1 CHN 557 : (2006) 147 STC 252

Criminal Procedure Code, 1973 (CrPC) — Section 464Essential Commodities Act, 1955 — Section 6Income Tax Act, 1961 — Section 132

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High Courts04 Jan 2006Dismissed

Jugal Mondal Vs State of West Bengal and Others

Calcutta High Court · (2006) 4 ACC 663 : AIR 2006 Cal 189

Central Motor Vehicles Rules, 1989 — Rule 93Motor Vehicles Act, 1988 — Section 40, 83

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High Courts04 Jan 2006Allowed

Bharnobari Tea and Industries Ltd. and Another Vs State of West Bengal and Others

Calcutta High Court · AIR 2006 Cal 173 : (2006) 2 CALLT 119 : (2006) 1 ILR (Cal) 155

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High Courts04 Jan 2006Allowed

Kamala Bhuniya Vs State of West Bengal

Calcutta High Court · (2006) 3 ALT(Cri) 1 : (2006) 1 CHN 439 : (2006) CriLJ 998

Penal Code, 1860 (IPC) — Section 302, 84

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High Courts04 Jan 2006Allowed

Premier Medical Supply and Stores Proprietor Premier Distributors (Calcutta) Pvt. Ltd. Vs Pharma Traders and Others

Calcutta High Court · (2006) 1 CHN 668

Companies Act, 1956 — Section 291, 401, 401(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142

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