High Courts21 Nov 2006Dismissed
Anup Samanta Vs State of West Bengal and Others
Calcutta High Court · (2007) 1 CALLT 672 : (2007) 1 CLT 672
Specific Relief Act, 1963 — Section 6
COURT ARCHIVE
Calcutta High Court judgments, 2006
669 judgments · page 5 of 34
High Courts21 Nov 2006Allowed
Sunirmal Kumar Roy Vs Union of India and Others
Calcutta High Court · 111 CWN 699
Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 12
High Courts17 Nov 2006
Amar Nath Bain and Another Vs District Magistrate and Others
Calcutta High Court · (2007) 1 CHN 346 : (2007) 1 ILR (Cal) 253
High Courts17 Nov 2006
Andrew Yule and Co. Ltd. Vs Descon Ltd. and Another
Calcutta High Court · (2007) 3 CHN 287
Companies Act, 1956 — Section 173(2), 209A, 77A, 77B, 81(1A)
High Courts17 Nov 2006Dismissed
Labanya Prova Mitra Vs Purnendu Kumar Ghose and Others
Calcutta High Court · (2008) 1 CHN 30
Evidence Act, 1872 — Section 63, 65
High Courts17 Nov 2006Dismissed
Goutam Das Vs Garden Reach Shipbuilders Engineers Ltd. and Others
Calcutta High Court · (2007) 1 CHN 178
Constitution of India, 1950 — Article 311
High Courts16 Nov 2006
Raj Kumar Mundra and Others Vs Vettyattil Ravindran Alias V. Ravindran and Others
Calcutta High Court · (2007) 1 CHN 620 : 110 CWN 1121
Calcutta Municipal Corporation Act, 1980 — Section 411, 411(1), 411(4), 412, 48
High Courts16 Nov 2006Dismissed
Karam Chand Thapar and Bros. (Coal Sales) Ltd. and Another Vs J.G. Kumaramangalam and Others
Calcutta High Court · (2007) 2 CHN 226 : 111 CWN 120
Coal Mines (Nationalisation) Act, 1973 — Section 2, 3(1)
High Courts15 Nov 2006Dismissed
Binapani Karui Vs Bholanath Karui and Others
Calcutta High Court · (2007) 1 CALLT 614
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts15 Nov 2006
Satyabrata Sen Vs United Bank of India and Others
Calcutta High Court · (2007) 2 LLJ 646
United Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 20, 4, 6(2), 7(3)
High Courts15 Nov 2006Dismissed
Biswajit Mahato Vs State of West Bengal and Others
Calcutta High Court · (2007) 1 CHN 524 : (2007) 1 ILR (Cal) 235
West Bengal Scheduled Castes and Scheduled Tribes (Identification) Rules, 1995 — Rule 3
High Courts15 Nov 2006Dismissed
Branch Manager, Life Insurance Corporation of India and Others Vs Nilkanta Mondal
Calcutta High Court · (2008) ACJ 787 : AIR 2007 Cal 74 : (2007) 1 ILR (Cal) 243
Insurance Act, 1938 — Section 45
High Courts15 Nov 2006
Paschim Banga Byabsayi Sramik Sanghstha and Others Vs The Union of India (UOI) and Others
Calcutta High Court · (2007) 3 CALLT 161
Constitution of India, 1950 — Article 14, 16Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 10(2), 12, 23Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 12, 13(2), 14, 15, 16
High Courts14 Nov 2006Allowed
National Textile Corporation (WBABO) Ltd. and Another Vs The Learned Judge, 8th Industrial Tribunal and Others
Calcutta High Court · (2007) 2 CALLT 567 : (2007) 115 FLR 1097 : (2007) 1 ILR (Cal) 217
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3AConstitution of India, 1950 — Article 12, 19(1), 19(2), 226, 298Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 3
High Courts14 Nov 2006
National Insurance Co. Ltd. Vs Tara Sundari Devi and Others
Calcutta High Court · (2007) ACJ 1441
Hindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1988 — Section 140, 158(6), 163A, 166, 168
High Courts13 Nov 2006Dismissed
Ajoy Kumar Das and Others Vs Kalpana Das and Others
Calcutta High Court · (2007) 2 CHN 257
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10Evidence Act, 1872 — Section 45, 68, 73Succession Act, 1925 — Section 63
High Courts13 Nov 2006Allowed
Basuri Shaw and Another Vs New India Assurance Co. Ltd. and Others
Calcutta High Court · (2007) 1 CHN 372
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110, 110A, 110B, 110C, 110DMotor Vehicles Act, 1988 — Section 163A, 166
High Courts13 Nov 2006Dismissed
Calcutta Municipal Corporation and Others Vs Board of Trustees for the Port of Calcutta and Others
Calcutta High Court · (2007) 1 CHN 401 : 111 CWN 290
Calcutta Municipal Corporation Act, 1980 — Section 130, 131, 133, 135, 136Calcutta Port Act, 1890 — Section 59, 60, 61, 62, 63
High Courts13 Nov 2006Allowed
Anil Kumar Bhandari Vs Joint Commissioner of Income Tax and Others
Calcutta High Court · (2007) 212 CTR 439 : (2007) 294 ITR 222 : (2008) 171 TAXMAN 428
Income Tax Act, 1961 — Section 139, 142(1), 143(1), 143(2), 143(3)
High Courts10 Nov 2006Dismissed
Durga Shaw Vs Ramdhani Singh and Another
Calcutta High Court · (2007) 2 CALLT 209
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Evidence Act, 1872 — Section 74, 76West Bengal Premises Tenancy Act, 1956 — Section 2