High Courts28 Nov 2006Allowed
Karuna Bhattacharjee Vs State of West Bengal and Others
Calcutta High Court · (2007) 2 CALLT 168 : (2007) 1 CHN 541 : (2007) 114 FLR 352 : (2007) 2 LLJ 424
Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4)
COURT ARCHIVE
Calcutta High Court judgments, 2006
669 judgments · page 4 of 34
High Courts28 Nov 2006Allowed
State of West Bengal Vs Habu Gorain @ Habul Gorain and Others
Calcutta High Court · (2007) 3 CHN 270
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 174Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Nov 2006Allowed
Oriental Bank of Commerce and Others Vs Sumanta Kumar Nayak and Another
Calcutta High Court · (2007) 3 CHN 461
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts28 Nov 2006Allowed
Shri Sheo Prasad Singh Vs The West Bengal Board of Secondary Education and Others
Calcutta High Court · (2007) 3 CALLT 414 : (2007) 1 ILR (Cal) 283
Management of Recognized Non Government Institutions (Aided and Unaided) Rules, 1969 — Rule 28(2)
High Courts27 Nov 2006
Tapas Kumar Ghosh Vs State of West Bengal
Calcutta High Court · (2007) 4 CHN 645 : (2007) CriLJ 434
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
High Courts27 Nov 2006Allowed
The New India Assurance Co. Ltd. Vs Amitava Das and Another
Calcutta High Court · (2007) ACJ 2058 : (2007) 2 CALLT 398
Motor Vehicles Act, 1988 — Section 100, 163A, 166, 170, 174Workmens Compensation Act, 1923 — Section 2
High Courts27 Nov 2006Dismissed
Nirmal Kumar Bhutoria and Another Vs State of West Bengal and Another
Calcutta High Court · (2007) 3 CHN 402
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts24 Nov 2006Dismissed
Union of India (UOI) and Others Vs Bhupati Mohan alias B. Mohan and Others R.K. Sharma and Others Vs Bhupati Mohan and Others
Calcutta High Court · (2007) 2 CALLT 350 : (2008) 1 CHN 956
High Courts23 Nov 2006Allowed
Calcutta Municipal Corporation and Others Vs Damodar Ropeways and Construction Company Private Ltd. and Others
Calcutta High Court · (2007) 1 CALLT 634 : 111 CWN 139
Calcutta Municipal Corporation Act, 1980 — Section 174, 174(1)
High Courts23 Nov 2006
Victor Auto Agency and Others Vs Rajpur Sonarpur Municipality and Others
Calcutta High Court · (2007) 2 CALLT 136
West Bengal Land Reforms Act, 1955 — Section 4C, 4DWest Bengal Municipal Act, 1993 — Section 203West Bengal Town And Country (planning And Development) Act, 1979 — Section 46
High Courts23 Nov 2006Allowed
Dibakar Mondal Vs State of West Bengal and Others
Calcutta High Court · (2007) 1 CHN 218
West Bengal Estates Acquisition Act, 1953 — Section 44West Bengal Land Reforms Act, 1955 — Section 14T, 14T(3), 14T(3A), 14T(7), 54
High Courts22 Nov 2006
Smt. Madhumita Sarkar Vs Oriental Insurance Company Ltd. and Others
Calcutta High Court · AIR 2007 Cal 234
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 4, 65
High Courts22 Nov 2006Dismissed
Prasanta Kumar Basu Vs Narendra Kumar Anchalia and Another
Calcutta High Court · (2007) CriLJ 1026 : (2007) 2 KLT 97 : (2007) 2 RCR(Criminal) 801
Criminal Procedure Code, 1973 (CrPC) — Section 200, 251, 328, 465Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 498A
High Courts22 Nov 2006Allowed
Kanak Projects Ltd. Vs Amrita Bazar Patrika Pvt. Ltd. and Others
Calcutta High Court · (2007) 1 ILR (Cal) 265
Constitution of India, 1950 — Article 226, 227, 323A, 323B
High Courts22 Nov 2006Dismissed
The New India Assurance Co. and Others Vs Sukanta Mitra
Calcutta High Court · 111 CWN 78
High Courts22 Nov 2006Dismissed
Smt. Raj Kumari Jaiswal Vs Ramesh Kumar Jaiswal
Calcutta High Court · AIR 2007 Cal 94 : (2007) 2 CALLT 238 : (2007) 2 DMC 307
Hindu Marriage Act, 1955 — Section 10(1), 13, 13(1), 17
High Courts22 Nov 2006Dismissed
Mukti Majumder Vs National Insurance Co. Ltd. and Another
Calcutta High Court · (2007) ACJ 1423
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts21 Nov 2006
Chand Mohammad and Another Vs State of West Bengal and Others
Calcutta High Court · (2007) 1 CHN 497 : 110 CWN 1086 : (2007) 113 FLR 964
Recruitment and Leave Rules, 1991 — Rule 14
High Courts21 Nov 2006Dismissed
Basudeo Khaitan and Others Vs Madan Lal Periwal and Others
Calcutta High Court · (2007) 1 CHN 392
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 3, Order 2 Rule 3, Order 7 Rule 11
High Courts21 Nov 2006
CESC Limited and Others Vs Pawan Kumar Kedia
Calcutta High Court · AIR 2007 Cal 71 : (2007) 1 CHN 532 : 111 CWN 223
Electricity Act, 1910 — Section 44, 44(39), 44(44)