High Courts28 Jan 1991

Basudeb Dey Sarkar Vs Smt. Chhaya Dey Sarkar

Calcutta High Court · AIR 1991 Cal 399 : (1991) 1 CALLT 342 : (1991) 1 CHN 366 : (1991) 2 DMC 575 : (1993) 1 ILR (Cal) 348

Easements Act, 1882 — Section 52Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2), 21, 28Transfer of Property Act, 1882 — Section 39