High Courts09 Jan 1991
Raja Baldeodas Birla Santatikosh Vs Commissioner of Wealth Tax
Calcutta High Court · (1991) 189 ITR 613 : (1992) 63 TAXMAN 53
Wealth Tax Act, 1957 — Section 16A
COURT ARCHIVE
Calcutta High Court judgments, 1991
524 judgments · page 27 of 27
High Courts09 Jan 1991
Sudip Pal Chowdhury and Others Vs Registrar-cum-Returning Officer, Jadavpur University Election, 1989-90 and Others
Calcutta High Court · (1992) 1 CALLT 14
Jadavpur University Act, 1981 — Section 16(1)
High Courts09 Jan 1991
COMMISSIONER OF Income Tax Vs TIRUPATI WOOLEN MILLS LTD.
Calcutta High Court · (1992) 193 ITR 252
Income Tax Act, 1961 — Section 256(2)
High Courts09 Jan 1991Dismissed
Industrial Fuel Co. Pvt. Ltd. Vs Coal Controller
Calcutta High Court · (1992) 1 ILR (Cal) 104